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Trimax Industries Private Limited v. Ind Barath Thermal Gencom Power Limited

National Company Law Tribunal
Dec 22, 2017
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

CA No. 323/9/HDB/2017

Attorney(S)

Avinash Desai Adv., Satya Siva Darsnan Adv. and Khammar Kantamneni Adv.

JUDGES

Rajeswara Rao Vittanala, Member (J)

Ravikumar Duraisamy, Member (T)

ACTS

No Acts

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Heard Shri Avinash Desai, Shri Satya Siva Darshan and Khamar Kiran Kantamneni, Learned Counsels for the Applicant Company.

At the request of the Learned Counsels, post the case on 01.01.2018.

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