- Bookmark
- Share
- CaseIQ
Raj Pal Singh v. Union Of India
Armed Forces Tribunal
Apr 26, 2019
K.K. Srivastava, Registrar:— Present: Shri KK Misra, Ld. Counsel for the applicant and Shri DK Pandey, Ld. Counsel for the respondents.
2. Reply to objection on the application for condonation of delay filed on behalf of the applicant is taken on record.
3. List this case before the Hon'ble Bench on 09.05.2019 for hearing on admission.
x
Alert
Please log in or sign up for a free trial to access this feature.