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Capt. Vivek Anand Singh v. Union Of India & Ors.
Armed Forces Tribunal
Jul 6, 2011
A.T. No. 26 of 2011
1. This application has been filed by the petitioner for transferring the petition from Lucknow Bench to this Bench. This is a part-heard matter before Lucknow Bench and, therefore, it cannot be transferred.
2. The application is dismissed.
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