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Maj Gen Sp Sinha v. Union Of India And Ors.
Armed Forces Tribunal
Oct 8, 2009
Heard.
In pursuance to the direction given by this court on 10.09.2009, the statutory complaint of petitioner has been disposed of by the Ministry of Defence on 24.09.2009. Therefore, nothing survives in this petition and same is disposed of. However, it will open for the petitioner if he has any other grievance he may take recourse to remedies according to law. No costs.
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