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Major Lalit Kumar Porwal v. Union Of India

Armed Forces Tribunal
Feb 21, 2011
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

T.A. No. 625 of 2009 W.P. (C) No. 4065 of 2000 of Delhi High Court

Attorney(S)

Mr. R. Balasubramanian, Counsel for the Respondents.

None, for the Applicant;

JUDGES

M.L. Naidu

A.M.

Manak Mohta, J.M.

ACTS

No Acts

See more information ... Less ...

Despite Court notice none appeared on behalf of applicant.

Dismissed in default.

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