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Raj Coke Industries ... v. Firm 1. The State Of...
Gauhati High Court
Sep 28, 2018
The Order of the Court was delivered by
Achintya Malla Bujor Barua, J.:— Dr. B. Ahmed, learned counsel for the respondent Industries Department states that a new incumbent has joined as Commissioner of Industries and therefore, he needs some time to examine the matter.
2. Two weeks time is allowed for the purpose.
3. List this matter on 02.11.2018
4. Interim order passed earlier shall continue till then.
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