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D. Ramesh v. State Of Karnataka

Karnataka High Court
Jan 9, 2017
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

Writ Petition No. 64052 of 2016 (GM-MMS)

Attorney(S)

Sri. Sajan Poovayya, Sr. Counsel for Smt. Nalina Mayegowda, Advocate

Sri. Dr. Aditya Sondhi, Additional Advocate General A/W Sri. V.G. Bhanuprakash, AGA for R-1 to R-4; Sri. K.A. Ariga, CGC, for R-5 & R-6

JUDGES

Subhro Kamal Mukherjee, C.J.

Budihal R.B., J.

ACTS

No Acts

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1. Mr. Sajjan Poovayya, learned senior advocate, appears and submits that he has instructions to withdraw the petition and to file a comprehensive writ petition.

2. As prayed for, the writ petition is dismissed as withdrawn.

3. We make no order as to costs.

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