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N.S. Nagraj v. State Of Karnataka

Karnataka High Court
Oct 23, 2010
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

Review Petition No. 168 of 2009, Writ Appeal No. 650 of 2008 (LR)

Attorney(S)

Sri. Ranganath S. Jois Advs. (Absent)

Sri. K. Krishna, Aga., for R1 & R2

JUDGES

V.G Sabhahit

B.V Nagarathna, JJ.

ACTS

No Acts

See more information ... Less ...

ORDER

This petition was called out twice and passed over. Called out again. No representation made. Review Petition is dismissed for non prosecution.

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