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Sk Nasiruddin @ Badsha v. The State of West Bengal & Ors
Calcutta High Court
Jan 5, 2018
1
05.01.2018 Sl.189 Ct. 35 K. Sadhu C.R.R. No1111 of 2012
Sk. Nasiruddin @ Badsha ‐Vs‐
The State of West Bengal & Ors.
None appears on behalf of the petitioner.
Let the matter go out of the list.
(Debi Prosad Dey, J.)
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