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Maj Gen. A.K Shukla v. Union Of India & Ors.
Armed Forces Tribunal
Jan 11, 2017
M.A No. 38 of 2017 In O.A No. 681 of 2014
1. Shri S.S Pandey, learned counsel appearing for the applicant, seeks permission for withdrawing this M.A Permission is granted and this M.A is dismissed as withdrawn.
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