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Ram Narayan Bhagat v. The National Stock Limited

Securities Appellate Tribunal
Jan 9, 2009
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

Appeal No. 56 of 2008

Attorney(S)

Mr. Vinay Chauhan Advocate

Mr. E.P Bharucha Senior Advocate with Mr. Cyrus Bharucha, Mr. Sachin Chandarana and Ms. Parina Talsania Advocates nos. 1 and 2.

Dr. Mrs. Poornima Advani Advocate with Ms. Harshada Nagare Advocate no. 3.

None present no. 4.

JUDGES

N.K Sodhi, Presiding Officer

Utpal Bhattacharya, Member

ACTS

No Acts

See more information ... Less ...

N.K Sodhi, Presiding Officer (Oral):— Learned counsel for the appellant states that he has obtained instructions from his client and that he wants to withdraw the appeal. There is no objection from the side of the respondents.

Dismissed as withdrawn.

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