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Amjad Ali Mirza v. Board of Wakfs West Bengal & Ors
Calcutta High Court
Aug 4, 2017
191 4.8.17 S.D.
W.P. 18880 (W) of 2006 W.P. 10885(W) of 2006 Amjad Ali Mirza Board of Wakfs, West Bengal & Ors.
Mr. Amal Baran Chatterjee . For the Petitioner.
Let these applications appear as For Orders before hearing matters on 10th August, 2017.
( I.P. Mukerji, J.)
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