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Mr. R. K. Nath. v. Hewlett Packard India Sales Pvt. Ltd.

State Consumer Disputes Redressal Commission
Jul 25, 2011

STATE CONSUMER DISPUTES REDRESSAL COMMISSION WEST BENGAL

BHABANI BHAWAN (Gr. Floor), 31, Belvedere Road, Kolkata - 700027

  CC NO. 93 Of 2010

 

1. Mr. R. K. Nath.

38, A.P.C. Road, P.S. Amherst Street, Kolkata-700 009, at present 26, Baishnavghata By Lane, P.S. Jadavpur, Kolkata - 700 047. ...........Complainant(s)

Versus

1. Hewlett Packard India Sales Pvt. Ltd.

24, Salarpuria Arena, Adugodi, Hosur Road, Banglore - 560 030.

2. Hewlett Packard India Sales Pvt. Ltd.

DLF, II Park, Block - AF, Tower - C, 1st Floor, 8, Major Arterial Road, New Town Rajarhat, Kolkata - 700 156.

3. Trista Corporation

34A, Metcalf Street, 1st Floor, Kolkata - 700 013. ............Opp.Party(s)   BEFORE:    HON'BLE MRS. SILPI MAJUMDER PRESIDING MEMBER   HON'BLE MR. SHANKAR COARI Member   For the Complainant:

Mr. Wasim Ahmed., Advocate

For the Opp. Party: Mr. Chandrajit Chakraborty. Mr. Ritobrata Banerjee., Advocate   Mr. Chandrajit Chakraborty. Mr. Ritobrata Banerjee., Advocate

ORDER

No. 6/25.07.2011.

O.P. Nos. 1 & 2 are present through their Ld. Advocate.  Today is fixed for filing reply to the show-cause by the Complainant.  None present on behalf of the Complainant.  The complaint be dismissed on the ground of default.

   

[HON'BLE MRS. SILPI MAJUMDER] PRESIDING MEMBER

  [HON'BLE MR. SHANKAR COARI]

Member