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Arjun Flour Mills v. State Of Orissa And Others

Supreme Court Of India
Oct 6, 1999

Order

We have read the referral order. We find that the decision of a Constitution Bench in S. Kodar v. State of Kerala (1974) 4 SCC 422, (1975) 1 SCR 121 will also have to be considered. Therefore, a reference to a Bench of seven learned Judges becomes necessary. The papers and proceedings may be placed before the Hon'ble Chief Justice for appropriate directions.

Court Masters