- Bookmark
- Share
- CaseIQ
Hindustan Agro Chemicals Limited And Others v. Union Of India .
Supreme Court Of India
Jul 18, 2002
Order
We have seen the judgment and the records. Keeping in view the principles laid down by this Court in Rupa Ashok Hurra v. Ashok Hurra (2002) 4 SCC 388 this petition is dismissed.
x
Alert
Please log in or sign up for a free trial to access this feature.