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Indian Council For Enviro-Legal Action v. Union Of India .
Supreme Court Of India
Aug 22, 1990
Order
The affidavit of Lt. M.L Yadav filed on 28-7-1990 requires particulars as to the allegations in regard to mala fides alleged against the petitioner and the former Chairman of the Board. The additional affidavit shall be filed within three weeks.
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