T.T. Industries v. Harjeet Kaur Another.

Supreme Court Of India

Jan 5, 2005

Judgment

CaseIQ

Important Paras

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Issue notice.

Interim stay of the operation of the order of the Intellectual Property Appellate Board.

Petition(S) For Special Leave To Appeal (Civil) No.(S). 26376 Of 2004 (Against The Judgment And Order Dated 1.10.2004 Passed By The Intellectual Propert Appellate Board, Chennai) (Circuit Bench Sitting At New Delhi) In Ta/119/2003-Tm/Del) [2005 (30) Ptc 330 (Ipab]