Election Commission Of India v. Yadavrao And Others

Supreme Court Of India

Oct 6, 2009

Judgment

CaseIQ

Order

1. Taken on board. Permission to file the special leave petition and additional documents is granted. Exemption allowed.

2. Issue notice. Until further orders, operation of the impugned order WP No. 6474 of 2009 shall remain stayed.

SLP (C) No. of 2009 (CC No. 15596 of 2009), decided on October 6, 2009