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In Re: Pechimuthu Pandithan Ramaswami Pandithan

Madras High Court
Nov 15, 1957
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

Criminal Revn. Case No. 395 of 1957 & Case Refd. No. 4 of 1957

Attorney(S)

For the Respondent: Public Prosecutor.

ACTS

No Acts

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