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Jatra Mohan Sen v. Secretary Of State For India

Calcutta High Court
Jul 9, 1918
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

Civil Rule No. 218 of 1918, against the order of J.C Twidell, District Judge of Chittagong, dated July 16, 1917

Attorney(S)

Babu Dhirendra Lal Kastgir and Bibu Prabodh Kumar Das, for the petitioner.

No one appeared for the opposite party.

JUDGES

Woodroffe

Chitty, JJ.

ACTS

No Acts

See more information ... Less ...

Woodroffe and Chitty, JJ.:— No one appearing to show cause, we make the Rule absolute. No costs. If the sum of Rs. 20-4 has been paid, it will be returned.

G.S
Rule absolute.

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