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R. M. M. S. T. Vaira... v. M. L. M. Ramanathan ...

Madras High Court
Apr 20, 1921
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

Letters Patent Appeal No. 5 of 1921.

Advocates

The Hon'ble The Advocate General, (Mr. C. P. Ramaswami Aiyar) and Mr. E. Vinayaka Rao for the Appellant.

Messrs. K. V. Krishnaswami Aiyar, M. Patanjali Sastri, T. R. Arunachellam and B. C. Seshachala Aiyar for the Respondents.

JUDGES

Oldfield

Ramesam, JJ.

ACTS

No Acts

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Important Paras
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Following Srimanthi Ruja Yarlagadda Durga Prasada Nayadu v. Srimathu Raja Yarlagadda Mallikarjuna Prasada Nayadu(1) which we cannot regard as overruled by the reference to it obiter in Tuljaram Row v. Alagappa Chettiar we hold that the appeal does not lie and dismiss it with costs.

C. K.Appeal dismissed.

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