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Murari Lal v. State Of M.P .

Supreme Court Of India
Mar 28, 1979
Judgment
Subsequent
References
CaseIQ
Case Information
CITATION CODES
citation codes
CASE NO.

1979 SCC (Cri) 662*.,Criminal Appeal No. 111 of 1973, decided on March 28, 1979.

JUDGES

S. Murtaza Fazal Ali

A.D Koshal, JJ.

ACTS

No Acts

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[Ed.: Case based on facts. Hence not reported in full.]

Appeal dismissedR-M/4369.S*R

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