Case Summary

Factual and Procedural Background

The provided excerpt identifies the matter as MRIGENDRA PRITAM VIKRAMSINGH STEINER & ORS (respondents). File references appearing in the excerpt include FAO(OS)30/13 and FAO(OS)31/13. Appearances are recorded for the appellants (Mr. Arun Khosla with Ms. Shreeanka Kakkar) and for the respondents (Mr. A.K. Vali with Mr. Ramesh N. Keswani and Mr. Tuhin). The coram comprises Hon'ble Mr. Justice S. Ravindra Bhat and Hon'ble Mr. Justice Najmi Waziri. The date on the excerpt is 22.08.2013. The excerpt refers readers to "the decision dated 22.08.2013 in FAO(OS) 684/2010" for a detailed judgment.

Legal Issues Presented

The opinion addresses a procedural matter and does not frame distinct legal issues.

Arguments of the Parties

The opinion does not contain a detailed account of the parties' legal arguments.

Table of Precedents Cited

Court's Reasoning and Analysis

This opinion excerpt does not contain the court's reasoning or analysis; it primarily records the case caption, appearances, coram and a cross-reference to another decision for a detailed judgment.

Holding and Implications

The provided opinion excerpt does not contain the court's final decision or holdings.

No broader legal implications are discussed in the provided excerpt; the excerpt directs readers to a separate decision (FAO(OS) 684/2010 dated 22.08.2013) for the detailed judgment.