GOVERNMENT OF WEST BENGAL
LAW DEPARTMENT
Legislative West Bengal Act III of 1993
THE WEST BENGAL APPROPRIATION
(VOTE ON ACCOUNT) ACT, 1993.
[Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 31st March, 1993.] [31st March, 1993.]
An Act to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of a part of the year ending on the thirty-first day of March, 1994.
WHEREAS it is expedient to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of a part of the year ending on the thirty- first day of March, 1994;
It is hereby enacted in the Forty-fourth Year of the Republic of India, by the Legislature of West Bengal, as follows:-
1. This Act may be called the West Bengal Appropriation (Vote Short title. on Account) Act, 1993.
2. From and out of the Consolidated Fund of West Bengal there Issue of Rs.
35,43,5102,000
may be paid and applied sums not exceeding those specified in out of the column 3 of the Schedule amounting in the aggregate to the sum of Consoli-dated Fund rupees three thousand five hundred forty-three crores fifty-one lakhs and of West Bengal for
two thousand towards defraying the several charges which will come the year in course of payment during the year ending on the thirty-first day of 1993-94. March, 1994, in respect of the services and purposes specified in column 2 of the Schedule.
3. The sums authorised to be paid and applied from and out of the Appropria-tion. Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1994.
19
The West Bengal Appropriation (Vote on Account) Act, 1993. [West Ben. Act
(Schedule.)
SCHEDULE.
(See sections 2 and 3.)
2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Number. Total. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
A—General Services
(a) Organs of State
1 2011—State Legislature 1,47,00,000 1,00,000 1,48,00,000 Serial 2 2012—Govemor 34,00,000 34,00,000 3 2013—Council of Ministers 38,00,000 38,00,000 4 2014—Administration of Justice 10,31,00,000 Z69,00,000 13,00,00,000 5 2015—Elections 5,34,02,000 2,000 5,34,04,000
(b) Fiscal Services
(i) Collection of Taxes on Income and Expenditure
6 2020—Collection of Taxes on Income and Expenditure. 79,00,000 1,000 79,01,000
(ii) Collection of Taxes on Property and Capital Transactions
2029—Land Revenue 30,06,00,000 34,000 30,06,34,000
Capital Expenditure Outside the Revenue Account
7 C—Capital Account of Economic Services
(i) Capital Account of General Economic Services
5475—Capital Outlay on Other General Economic Services. 37,00,000 37,00,000 Total 30,43,00,000 34,000 30,43,34,000
20
The West Bengal Appropriation (Vote on Account) Act, 1993. III of 1993.]
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
A—General Services
(b) Fiscal Services
(ii) Collection of Taxes on Property and Capital Transactions
8 2030—Stamps and Registrations . . 5,46,00,000 5,46,00,000 9 2035—Collection of Other Taxes on
Property and Capital Transactions. .. 7,00,000 7,00,000
(iii) Collection of Taxes on Commodities and Services 10 2039—State Excise 4,95,00,000 4,95,00,000 1 I 2040—Sales Tax 7,22,00,000 7,22,00,000 12 2041—Taxes on Vehicles .. 1,19,00,000 1,19,00,00 13 2045—Other Taxes and Duties on
Commodities and Services. 2,72,00,000 2,72,00,000
(iv) Other Fiscal Services 14 2047—Other Fiscal Services .. 1,35,00,000 1,35,00,000
(c) Interest Payment and Servicing of Debt
16 2049—Interest Payments 19,00,000 3,82,31,00,000 3,82,50,00,000
(d) Administrative Services Serial 17 2051—Public Service Commission . . 71,00,000 71,00,000 18 2052—Secretariat—General Services .. 7,69,00,000 7,69,00,000 19 2053—District Administration 7,61,00,000 7,61,00,000 20 2054—Treasury and Accounts
Administration. 5,12,00,000 5,12,00,000
21
The West Bengal Appropriation (Vote on Account) Act, 1993. [West Ben. Act
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
21 2055—Police 1,26,41,00,000 1,26,41,00,000
22 2056—Jails 8,29,00,000 8,29,00,000
24 2058—Stationery and Printing 3,75,00,000 3,75,00,000 _
2059—Public Works 35,82,00,000 72,00,000 36,54,00,000 (Public Works under Functional
Heads)
B—Social Services
(a) Education, Sports, Art and Culture
2202—General Education (Buildings) .. 24,000 24,000 2205—Art and Culture (Buildings) . . 14,00,000 14,00,000
25
(b) Health and Family Welfare 2210—Medical and Public Health (Excluding Public Health) (Buildings). 17,000 17,000
(c) Water Supply, Sanitation, Housing and Urban Development 2216—Housing (Buildings) 1,69,00,000 1,69,00,000
(f) Labour and Labour Welfare 2230—Labour and Employment (Buildings). 10,000 - 10,000
22
The West Bengal Appropriation (Vote on Account) Act, 1993. III of 1993.]
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
(g) Social Welfare and Nutrition 2235—Social Security and Welfare (Social Welfare) (Buildings). 39,000 39,000
(h) Others C—Economic Services
(e) Agriculture and Allied Activities 2401—Crop Husbandry (Buildings) .. 5,000 5,00C 2403—Animal Husbandry (Buildings) 7,000 7,00C 2404—Dairy Development (Buildings) 4,000 4,00C 2406—Forestry and Wild Life
(Buildings). .. 4,000 4,00C
2408—Food, Storage and Warehousing (Buildings). 39,000 39,00(
(f) Industry and Minerals 25 2852—Industries (Excluding Public Undertakings and Closed and Sick Industries) (Buildings). 5,000 5,00( 2853—Non-Ferrous Mining and Metallurgical Industries (Buildings). 8,00,000 8,00,00(
(j) General Economic Services Capital Expenditure Outside the Revenue Account
A—Capital Account of General Services
4059—Capital Outlay on Public Works. 3,82,00,000 3,00,000 3,85,00,001 Capital Outlay on Public Works
under Functional Heads
B—Capital Account of Social Services
(a) Education, Sports, Art and Culture
4202—Capital Outlay on Education, Sports, Art and Culture (Buildings). 3,57,00,000 3,57,00,00
23
The West Bengal Appropriation (Vote on Account) Act, 1993. [West Ben. Act
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
(b) Health and Family Welfare 4210—Capital Outlay on Medical and Public Health (Excluding Public Health) (Buildings). . . 4,58,00,000 4,58,00,000 4210—Capital Outlay on Medical and Public Health (Excluding Public
Health) (Tribal Areas Sub-Plan)
(Buildings). .. 78,00,000 78,00,000 4210—Capital Outlay on Medical and Public Health (Public Health)
(Buildings). 4,00,000 4,00,000
4211—Capital Outlay on Family Welfare (Buildings). 1,37,00,000 1,37,00,000
(c) Water Supply, Sanitation, Housing and Urban Development 4216—Capital Outlay on Housing 25 (Buildings). 82,00,000 82,00,000
(d) Information and Broadcasting 4220—Capital Outlay on Information and Publicity (Buildings). 10,000 10,000
(h) Others 4250 Capital Outlay on Other Social Services (Buildings). 4,00,000 4,00,000 C—Capital Account of Economic Services
(a) Capital Account of Agriculture and Allied Activities
4403—Capital Outlay on Animal Husbandry (Excluding Public Under- takings) (Buildings). 38,00,000 38,00,000 4404 Capital Outlay on Dairy Development (Excluding Public Undertakings) (Buildings). 10,00,000 10,00,000
24
The West Bengal Appropriation (Vote on Account) Act, 1993. HI of 1993.]
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
4408—Capital Outlay on Food, Storage
and Warehousing (Excluding Public
Undertakings) (Buildings). .. 15,00,000 15,00,000
(f) Capital Account of Industry and Minerals
25 4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings) (Buildings). 8,00,000 8,00,000 4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings) (Tribal Areas Sub- Plan) (Buildings). . . 17,000 17,000 4885—Other Capital Outlay on Industry and Minerals (Excluding Public
Undertakings and Closed and Sick Industries) (Buildings). 24,000 24,000 Total 53,48,05,000 75,00,000 54,23,05,000
REVENUE ACCOUNT
A—General Services
(d) Administrative Services 26 2070—Other Administrative Services (Fire Protection and Control). 6,28,00,000 6,28,00,000 27 2070—Other Admini strative Services (Excluding Fire Protection and
Control). 22,07,00,000 22,07,00,000
REVENUE ACCOUNT
A—General Services
(e) Pension and Miscellaneous General Services
28 2071Pension and Other Retirement Benefits. 85,08,00,000 38,000 85,08,38,000 29 2075—Miscellaneous General Services 1,90,00,000 1,90,00,00C
25
The West Bengal Appropriation (Vote on Account) Act, 1993. [West Ben. Act
(Schedule.)
1 2 3
Demand Sums not exceedin g Numbed
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
| REVENUE ACCOUNT B---Social Services (a) Education, Sports, Art and Culture 2202—General Education 2203—Technical Education 2205—Art and Culture. Capital Expenditure Outside the Revenue Account F—Loans and Advances 6202—Loans for Education, Sports, Art and Culture. Total REVENUE ACCOUNT B—Social Services (a) Education, Sports, Art and Culture 2201 Sports and Youth Services (b) Health and Family Welfare 2210—Medical and Public Health (Excluding Public Health). Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services (b) Health and Family Welfare 4210 Capital Outlay on Medical and Public Health (Excluding Public Health). Total | |
| Rs. 6,29,80,00,000 11,45,00,000 2,17,00,000 11,00,000 | Rs. |
(a) Education, Sports, Art and _ Culture
2202—General Education 6,29,80,00,000 6,29,80,00,000 2203—Technical Education 11,45,00,000 11,45,00,000 2205—Art and Culture. 2,17,00,000 . 2,17,00,000
30
Capital Expenditure Outside the Revenue Account
F—Loans and Advances
_ 6202—Loans for Education, Sports, Art and Culture. 11,00,000 11,00,000 Total 6,43,53,00,000 6,43,53,00,000
REVENUE ACCOUNT
B—Social Services
(a) Education, Sports, Art and Culture
31 2201 Sports and Youth Services 10,77,00,000 10,77,00,000
(b) Health and Family Welfare — 2210—Medical and Public Health (Excluding Public Health). 1,20,21,00,000 1,20,21,00,000 Capital Expenditure Outside the
32 Revenue Account B—Capital Account of Social Services
(b) Health and Family Welfare 4210 Capital Outlay on Medical and Public Health (Excluding Public Health). 12;00,000 12,00,000 Total 1,20,33,00,000 1,20,33,00,000
26
The West Bengal Appropriation (Vote on Account) Act, 1993. Ill of 1993.]
(Schedule.)
1 2 3
Demand Sums not exceeding Numbet/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
B—Social Services
(b) Health and Family Welfare 33 2210—Medical and Public Health (Public Health). 21,53,00,000 21,53,00,000 34 2211—Family Welfare .. 19,46,00,000 19,46,00,000
(c) Water Supply, Sanitation, Housing and Urban Development
— 2215—Water Supply and Sanitation (Excluding Prevention of Air and Water Pollution). 25,55,00,000 25,55,00,000
35 F—Loans and Advances 6215—Loans for Water Supply and Sanitation (Excluding Prevention of _ Air and Water Pollution).
6,00,000 6,00,000
Total 25,61,00,000 25,61,00,000
REVENUE ACCOUNT
B—Social Services
(c) Water Supply, Sanitation, Housing and Urban Development
— 2216—Housing 6,96,00,000 18,000 6,96,18,000 Capital Expenditure Outside the
Revenue Account
B—Capital Account of Social Services 36 (c) Water Supply, Sanitation, Housing and Urban Development
4216—Capital Outlay on Housing 4,59,00,000 4,59,00,000 F—Loans and Advances
6216—Loans for Housing 9,00,000 9,00,000 Total I 1,64,00,000 18,000 11,64,18,000
27
The West Bengal Appropriation (Vote on Account) Act, 1993. [West Ben. Act
(Schedule.)
I 2 3
Demand Sums not exceedin g Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
B—Social Service&
(c) Water Supply, Sanitation, Housing and Urban Development
2217—Urban Development 63,36,00,000 63,36,00,000 Capital Expenditure Outside the
Revenue Account
B—Capital Account of Social Services 37 (c) Water Supply, Sanitation, Housing and Urban Development
4217—Capital Outlay on Urban
Development. 15,00,000 15,00,000
F—Loans and Advances
_ 6217. Loans for Urban Development.. 6,74,00,000 6,74,00,000 Total 70,25,00,000 70,25,00,000
REVENUE ACCOUNT
-B—Social Services
(d) Information and Broadcasting 2220—Information and Publicity .. 4,80,00,000 4,80,00,000 Capital Expenditure Outside the
Revenue Account
B—Capital Account of Social Services
38 (d) Information and Publicity
4220—Capital Outlay on Information
and Publicity. 5,00,000 5,00,000
F—Loans and Advances
6220—Loans for Information and
Publicity. 56,00,000 56,00,000
Total 5,41,00,000 5,41,00,000
28
The West Bengal Appropriation (Vote on Account) Act, 1993. III of 1993.]
(Schedule.)
1 2 3
Demand Sums not exceeding Numbed
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
| Rs. | |
| REVENUE ACCOUNT 13—Social Services (f) Labour and Labour Welfare 2230—Labour and Employment .. (g) Social Welfare and Nutrition 2235—Social Security and Welfare (Rehabilitation). Capital Expenditure Outside the Revenue Account F—Loans and Advances 6235—Loans for Social Security and Welfare (Rehabilitation). Total REVENUE ACCOUNT B—Social Services (a) Education, Sports, Art and Culture 2202—General Education (Tribal Areas Sub-Plan). 2204—Sports and Youth Services (Tribal Areas Sub-Plan). (b) Health and Family Welfare 2210—Medical and Public Health (Excluding Public Health) (Tribal Areas Sub-Plan). 2210—Medical and Public Health (Public Health) (Tribal Areas Sub-Plan). | Rs. 12,09,00,000 |
13—Social Services
(f) Labour and Labour Welfare 39 2230—Labour and Employment .. 12,09,00,000 12,09,00,000
(g) Social Welfare and Nutrition 2235—Social Security and Welfare (Rehabilitation). 9,39,00,000 67,00,000 10,06,00,000 Capital Expenditure Outside the
40 Revenue Account F—Loans and Advances 6235—Loans for Social Security and Welfare (Rehabilitation). 20,00,000 20,00,000 —
Total 9,59,00,000 67,00,000 10,26,00,000
REVENUE ACCOUNT
B—Social Services
(a) Education, Sports, Art and Culture
2202—General Education (Tribal Areas Sub-Plan). 2,57,00,000 2,57,00,000 2204—Sports and Youth Services (Tribal Areas Sub-Plan). 3,00,000 3,00,001
(b) Health and Family Welfare 41 2210—Medical and Public Health (Excluding Public Health) (Tribal Areas Sub-Plan). 38,00,000 38,00,00( 2210—Medical and Public Health (Public Health) (Tribal Areas Sub-Plan). 8,00,000 8,00,00(
29
The West Bengal Appropriation (Vote on Account) Act, 1993. [West Ben. Act
(Schedule.)
2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
(c) Water Supply, Sanitation, Housing and Urban Development
2215—Water Supply and Sanitation (Excluding Prevention of Air and Water Pollution) (Tribal Areas Sub-Plan). 52,00,000 52,00,000
(e) Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes
2225—Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes. 34,75,00,000 34,75,00,000
(g) Social Welfare and Nutrition 41 2235—Social Security and Welfare (Social Welfare) (Tribal Areas Sub-Plan). 10,00,000 10,00,000 2250—Other Social Services (Tribal Areas Sub-Plan). 1,000 1,000 C—Economic Services
(a) Agriculture and Allied Activities 2401—Crop Husbandry (Tribal Areas Sub-Plan). 59,00,000 59,00,000 2402—Soil and Water Conservation (Tribal Areas Sub-Plan). . . 16,00,000 16,00,000 2403—Animal Husbandry (Tribal Areas Sub-Plan). . . 5,00,000 5,00,000
2405—Fisheries (Tribal Areas
Sub-Plan). 16,00,000 16,00,000
2406—Forestry and Wild Life (Tribal Areas Sub-Plan). . 1,22,00,000 1,22,00,000 2408—Food, Storage and Warehousing (Tribal Areas Sub-Plan). 1,00,000 1,00,000
30
The West Bengal Appropriation (Vote on Account) Act, 1993. HI of 1993.1
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
2425—Co-operation (Tribal Areas
Sub-Plan). 5,00,000 5,00,000
2435—Other Agricultural Programmes
(Tribal Areas Sub-Plan). 2,00,000 2,00,000
(b) Rural Development 2501—Rural Development (Tribal Areas Sub-Plan). 32,00,000 32,00,000
(c) Special Areas Programmes 2515—Other Rural Development Programmes (Community Development) (Tribal Areas Sub-Plan). 1,00,000 1,00,000 2575—Other Special Areas Programmes
(Tribal Areas Sub-Plan). 1,84,00,000 1,84,00,000
(d) Irrigation and Flood Control 2702—Minor Irrigation (Tribal Areas Sub-Plan). 25,00,000 25,00,000 11 (f) Industry and Minerals 2851—Village and Small Industries (Excluding Public Undertakings) (Tribal Areas Sub-Plan). 22,00,000 22,00,000 Capital Expenditure Outside the Revenue Account
B—Capital Account of Social Services
(e) Walfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes
4225—Capital Outlay on Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes. 2,75,00,000 2,75,00,000
(h) Others 4250—Capital Account of Other Social Services (Tribal Areas Sub-Plan). . . 1,000 1,00C
31
The West Bengal Appropriation (Vote on Account) Act, 1993. [West Ben. Act
(Schedule.)
1 2 3
Demand Sums not exceedin g Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
C—Capital Account of Economic
Services
(a) Capital Account of Agriculture and Allied Activitites
4401—Capital Outlay on Crop Husbandry (Excluding Public Under- takings) (Tribal Areas Sub-Plan). . . 1,00,000 1,00,000 4425—Capital Outlay on Co-operation
(Tribal Areas Sub-Plan). 7,00,000 7,00,000 4435—Capital Outlay on Other
Agricultural Programmes (Tribal Areas
Sub-Plan). 2,00,000 2,00,000
41 (d) Capital Account of Irrigation and Flood Control
4702—Capital Outlay on Minor
Irrigation (Tribal Areas Sub-Plan). . . 38,00,000 38,00,000 4705—Capital Outlay on Command
Area Development (Tribal Areas
Sub-Plan). 2,00,000 2,00,000
(1) Capital Account of Industry and Minerals
4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings) (Tribal Areas Sub-Plan). 1,00,000 1,00,000
(g) Capital Account of Transport 5054—Capital Outlay on Roads and Bridges (Tribal Areas Sub-Plan). . . 84,00,000 84,00,000
32
The West Bengal Appropriation (Vote on Account) Act, 1993. III of 1993.]
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
| Rs. | |
| F—Loans and Advances 6225—Loans for Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes. .. 6250—Loans for Other Social Services (Tribal Areas Sub-Plan). .. 6425—Loans for Co-operation (Tribal Areas Sub-Plan). 6575—Loans for Other Special Areas Programmes (Tribal Areas Sub-Plan). 6851—Loans for Village and Small Industries (Excluding Public Under- takings) (Tribal Areas Sub-Plan). Total REVENUE ACCOUNT B—Social Services (g) Social Welfare and Nutrition 2235—Social Security and Welfare (Social Welfare). 2236—Nutrition 2245—Relief on account of Natural Calamities. (h) Others 2251—Secretariat Social Services REVENUE ACCOUNT B—Social Services (h) Others 2250—Other Social Services Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services 4250—Capital Outlay on Other Social Services. F—Loans and Advances 6250—Loans for Other Social Services Total | Rs. 15,00,000 1,000 2,00,000 1,00,000 1,00,000 |
6225—Loans for Welfare of Scheduled
Castes, Scheduled Tribes and Other
Backward Classes. .. 15,00,000 15,00,000
6250—Loans for Other Social Services
(Tribal Areas Sub-Plan). .. 1,000 1,000
41 6425—Loans for Co-operation (Tribal
Areas Sub-Plan). 2,00,000 2,00,000
6575—Loans for Other Special Areas
Programmes (Tribal Areas Sub-Plan). 1,00,000 1,00,000
6851—Loans for Village and Small
Industries (Excluding Public Under-
takings) (Tribal Areas Sub-Plan). 1,00,000 1,00,000
Total 47,62,03,000 47,62,03,000
REVENUE ACCOUNT
B—Social Services
(g) Social Welfare and Nutrition 42 2235—Social Security and Welfare (Social Welfare). 32,19,00,000 32,19,00,000 43 2236—Nutrition 2,78,00,000 2,78,00,000 44 2245—Relief on account of Natural Calamities. 48,00,00,000 48,00,00,000
(h) Others 45 2251—Secretariat Social Services 2,95,00,000 2,95,00,000
REVENUE ACCOUNT
B—Social Services _ (h) Others 2250—Other Social Services 1,55,00,000 1,55,00,000 Capital Expenditure Outside the
Revenue Account
46 B—Capital Account of Social Services 4250—Capital Outlay on Other Social Services. 1,75,00,000 1,75,00,000 F—Loans and Advances
_ 6250—Loans for Other Social Services 17,00,000
17,00,000
Total 3,47,00,000 3,47,00,000
33
The West Bengal Appropriation (Vote on Account) Act, 1993. [West Ben. Act
(Schedule.)
2 3
Demand - Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(a) Agriculture and Allied Activities 2401—Crop Husbandry 32,54,00,000 32,54,00,000 Capital Expenditure Outside the
Revenue Account
C—Capital Account of Economic
Services
(a) Agriculture and Allied Activities 47 4401—Capital Outlay on Crop Husbandry (Excluding Public Undertakings). 14,00,000 14,00,000 F—Loans and Advances
6401—Loans for Crop Husbandry (Excluding Public Undertakings). 4,47,00,000 4,47,00,000 Total 37,15,00,000 37,15,00,000
REVENUE ACCOUNT
C—Economic Services
(a) Agriculture and Allied Activities 2402—Soil and Water Conservation . . 3,59,00,000 3,59,00,000 Capital Expenditure Outside the
Revenue Account
C—Capital Account of Economic
48 Services
(a) Capital Account of Agriculture and Allied Activities
4402—Capital Outlay on Soil and Water Conservation. 2,00,000 2,00,000 Total 3,61,00,000 3,61,00,000
34
The West Bengal Appropriation (Vote on Account) Act, 1993. III of 1993.]
(Sched de.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(a) Agriculture and Allied Activities 2403—Animal Husbandry 15,46,00,000 15,46,00,000 Capital Expenditure Outside the
Revenue Account
C—Capital Account of Economic
49 Services
(a) Capital Account of Agriculture and Allied Activities
4403—Capital Outlay on Animal Husbandry (Excluding Public - Undertakings). 24,00,000 24,00,000 Total 15,70,00,000 15,70,00,000
REVENUE ACCOUNT
C—Economic Services _ (a) Agriculture and Allied Activities 2404—Dairy Development 25,65,00,000 1,00,000 25.66,00,000 Capital Expenditure Outside the
Revenue Account
C—Capital Account of Economic
50 Services
(a) Capital Account of Agriculture and Allied Activities
4404—Capital Outlay on Dairy Development (Excluding Public _ Undertakings). 34,00,000
34,00,000
Total 25,99,00,000 1,00,000 26,00,00,000
35
The West Bengal Appropriation (Vote on Account) Act, 1993. [West Ben. Act
(Schedule.)
2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(a) Agriculture and Allied Activitites - 2405—Fisheries 8,27,00,000 8,27,00,000 Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic
51 Services
(a) Capital Account of Agriculture and Allied Activities
4405—Capital Outlay on Fisheries 76,00,000 76,00,000 F—Loans and Advances
_ 6405—Loans for Fisheries 1,01,00,000 1,01,00,000 Total 10,04,00,000 10,04,00,000
REVENUE ACCOUNT
C—Economic Services
(a) Agriculture and Allied Activities 2406—Forestry and Wild Life 20,43,00,000 20,43,00,000 Capital Expenditure Outside the
Revenue Account
C—Capital Account of Economic
52 Services
(a) Capital Account of Agriculture and Allied Activities
4406—Capital Outlay on Forestry and - Wild Life. 7,00,000 7,00,000 Total 20,50,00,000 20,50,00,000
36
The West Bengal Appropriation (Vote on Account) Act, 1993. III of 1993.]
(Schedule.)
2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic Services
(a) Capital Account of Agriculture and Allied Activities
_
4407—Capital Outlay on Plantations .. 20,00,000 20,00,000
53 F—Loans and Advances 6407—Loans for Plantations 37,00,000 37,00,000 Total 57,00,000 57,00,000
REVENUE ACCOUNT
C—Economic Services
(a) Agriculture and Allied Activities _
2408—Food, Storage and Warehousing 10,81,00,000 10,81,00,000 Capital Expenditure Outside the
Revenue Account
C—Capital Account of Economic
54 Services
(a) Capital Account of Agriculture and Allied Activities
4408—Capital Outlay on Food, Storage and Warehousing (Excluding Public Undertakings). 18,67,00,000 5,000 18,67,05,000 _ Total 29,48,00,000 5,000 29,48,05,000
37
The West Bengal Appropriation (Vote on Account) Act, 1991 [West Ben. Act
(Schedule.)
I 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(a) Agriculture and Allied Activities 2415—Agricultural Research and Education. 8,19,00,000 8,19,00,000 Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic
55 Services
(a) Capital Account of Agriculture and Allied Activities
4415—Capital Outlay on Agricultural Research and Education (Excluding Public Undertakings). 1,90,000 1,90,000 Total 8,20,90,000 8,20,90,000
REVENUE ACCOUNT
C—Economic Services
(a) Agriculture and Allied Activities 2425—Co-operation 8,61,00,000 8,61,00,000 Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic
57 Services
(a) Capital Account of Agriculture and Allied Activities
4425—Capital Outlay on Co-operation 2,39,00,000 2,39,00,000 F—Loans and Advances
6425—Loans for Co-operation 3,77,00,000 3,77,00,000 Total 14,77,00,000 14,77,00,000
38
The West Bengal Appropriation (Vote on Account) Act, 1993. III of 1993.]
(Sched de.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(a) Agriculture and Allied Activities 2435—Other Agricultural Programmes 10,65,00,000 10,65,00,000 Capital Expenditure Outside the
Revenue Account
C—Capital Account of Economic
58 Services
(a) Capital Account of Agriculture and Allied Activities
4435—Capital Outlay on Other _ Agricultural Programmes. 11,00,000 11,00,000 Total 10,76,00,000 10,76,00,000
REVENUE ACCOUNT
C—Economic Services
(b) Rural Development 59 2501—Special Programmes for Rural Development. 13,18,00,000 13,18,00,000 60 2505—Rural Employment 1,99,63,00,000 1,99,63,00,000 61 2506—Land Reforms 5,23,00,000 5,23,00,000 — 2515—Other Rural Development
Programmes (Panchayati Raj). 51,36,00,000 51,36,00,000 D—Grants-in-Aid and Contributions
3604—Compensation and Assignments
to Local Bodies and Panchayati Raj
62 Institutions (Panchayati Raj). 4,50,00,000 2,000 4,50,02,000 Capital Expenditure Outside the
Revenue Account
F—Loans and Advances
6515—Loans for Other Rural Develop-
ment Programmes (Panchayati Raj). 1,00,000 1,00,000 Total 55,87,00,000 2,000 55,87,02,000
39
The West Bengal Appropriation (Vote on Account) Act, 1993.
[West Ben. Act
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(b) Rural Development
2515—Other Rural Development Progra- mmes (Community Development). . . 13,61,00,000 13,61,00,000
Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic Services
(b) Capital Account of Rural
63 Development
4515—Capital Outlay on Other Rural Development Programmes (Commu- nity Development). 20,00,000 20,00,000
F—Loans and Advances
6515—Loans for Other Rural Develop- ment Programmes (Community Deve- - lopment). 7,00,000 7,00,000 Total 13,88,00,000 13,88,00,000
REVENUE ACCOUNT
C—Economic Services
(c) Special Area Programme
2551—Hill Areas 18,09,00,000 18,09,00,000
Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic Services
57 (c) Capital Account of Special Areas Programmes
4551—Capital Outlay on Hill Areas . . 17,00,000 17,00,000
F—Loans and Advances
6551—Loans for Hill Areas 54,00,000 54,00,000 Total 18,80,00,000 18,80,00,000
40
The West Bengal Appropriation (Vote on Account) Act, 1993. III of 1993.]
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Number. Total. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(c) Special Areas Programme 2575—Other Special Areas Programmes 5,48,00,000 5,48,00,000 Capital Expenditure Outside the
Revenue Account
C—Capital Account of Economic
65 Services
(c) Capital Account of Special Areas Programmes
4575—Capital Outlay on Other Special — Areas Programmes. 10,00,000 10,00,000 Total 5,58,00,000 5,58,00,000
REVENUE ACCOUNT
C—Economic Services
(d) Irrigation and Flood Control 2701—Major and Medium Irrigation 19,50,00,000 19,50,00,000 Capital Expenditure Outside the
Revenue Account
C—Capital Account of Economic
66 Services
(d) Capital Account of Irrigation and Flood Control
470I—Capital Outlay on Major and Medium Irrigation. 74,70,000 74,70,000 Total 20,24,70,000 20,24,70,000
41
The West Bengal Appropriation (Vote on Account) Act, 1993. [West Ben. Act
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(d) Irrigation and Flood Control - 2702—Minor Irrigation 27,93,00,000 27,93,00,000 2705—Command Area Development . . 36,00,000 36,00,000 Capital Expenditure Outside the
Revenue Account
C—Capital Account of Economic
67 Services
(d) Capital Account of Irrigation and Flood Control
4702—Capital Outlay on Minor Irrigation 7,84,00,000 7,84,00,000 4705—Capital Outlay on Command
Area Development. 62,00,000 62,00,000
Total 36,75,00,000 36,75,00,000
REVENUE ACCOUNT
C—Economic Services
(d) Irrigation and Flood Control - 2711—Flood Control 12,63,00,000 34,000 12,63,34,000 Capital Expenditure Outside the
Revenue Account
C—Capital Account of Economic
68 Services
(d) Capital Account of Irrigation and Flood Control
4711—Capital Outlay on Flood Control Projects. 9,17,00,000 9,17,00,00( - Total 21,80,00,000 34,000 21,80,34,00(
42
The West Bengal Appropriation (Vote on Account) Act, 1993. III of 1993.]
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(e) Energy 2801—Power .. 23,00,00,000 23,00,00,000 Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic Services
69 (e) Capital Account of Energy 4801—Capital Outlay on Power Projects 20,00,00,000 20,00,00,000 F—Loans and Advances
6801—Loans for Power Projects 46,50,00,000 46,50,00,000 6860—Loans for Consumer Industries 50,00,000 50,00,000 Total .. 90,00,00,000 90,00,00,000
REVENUE ACCOUNT
C—Economic Services
(e) Energy 72 2810—Non-Conventional Sources of Energy. 31,00,000 31,00,000 (0 Industry and Minerals
2851—Village and Small Industries (Excluding Public Undertakings). . . 20,20,00,000 20,20,00,000 Capital Expenditure Outside the
Revenue Account
73 C—Capital Account of Economic Services
(f) Capital Account of Industry and Minerals
4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings). 1,74,00,000 1,74,00,000
43
The West Bengal Appropriation (Vote on Account) Act, 1993 [West Ben. Act
(Schedule.)
2 3
Demand Sums not exceedin g Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
F—Loans and Advances
6851—Loans for Village and Small
73 Industries (Excluding Public _ Undertakings). 1,29,00,000 1,29,00,000 Total 23,23,00,000 23,23,00,000
REVENUE ACCOUNT
C—Economic Services
(f) Industry and Minerals — 2852—Industries (Closed and Sick Industries). 15,00,000 15,00,000 Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic Services
(f) Capital Account of Industry and Minerals
4858—Capital Outlay on Engineering Industries (Closed and Sick Industries). 62,00,000 62,00,000 74 4860 Capital Outlay on Consumer
Industries (Closed and Sick Industries). 24,00,000 24,00,000 4875—Capital Outlay on Other
Industries (Closed and Sick Industries). 12,00,000 12,00,000 F—Loans and Advances
6857—Loans foi- Chemical and
Pharmaceutical Industries (Closed
and Sick Industries). 82,00,000 82,00,000
6858—Loans for Engineering Industries
(Closed and Sick Industries). 3,44,00,000 3,44,00,000 6860—Loans for Consumer Industries
— (Closed and Sick Industries). 4,47,00,000 4,47,00,000 Total 9,86,00,000 9,86,00,000
44
The West Bengal Appropriation (Vote on Account) Act, 1993. III of 1993.]
(Sched de.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(I) Industry and Minerals 75 2852—Industries (Excluding Public Undertakings and Closed and Sick Industries). 7,91,00,000 7,91,00,000 76 2853—Non-Ferrous Mining and Metallurgical Industries. 47,00,000 47,00,000
(g) Transport 77 3051—Ports and Lighthouses 29,00,000 29,00,000 78 3053—Civil Aviation 18,00,000 18,00,000
REVENUE ACCOUNT
C—Economic Services
(g) Transport —
3054—Roads and Bridges 26,46,00,000 26,46,00,000 Capital Expenditure Outside
the Revenue Account
79 C—Capital Account of Economic Services
(g) Capital Account of Transport 5054—Capital Outlay on Roads and _ Bridges. 24,00,00,000 24,00,00,000 Total 50,46,00,000 50,46,00,000
45
The West Bengal Appropriation (Vote on Account) Act, 1993 [West Ben. Act
(Schedule.)
2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(g) Transport 3055—Road Transport 23,48,00,000 23,48,00,000 3056—Inland Water Transport - 6,00,000 6,00,000 Capital Expenditure Outside
the Revenue Account
C—Capital Account of Economic
Services
80 (g) Capital Account of Transport 5055—Capital Outlay on Road Transport 1,38,00,000 1,38,00,000 5056—Capital Outlay on Inland Water
Transport. . . 89,00,000 89,00,000
F—Loans and Advances
_ 7055—Loans for Road Transport 7,81,00,000 7,81,00,000 Total . . 33,62,00,000 33,62,00,000
' Capital Expenditure Outside the
Revenue Account
C—Economic Services
(g) Transport F—Loans and Advances 81 7075—Loans for Other Transport Services. 18,55,00,000 18,55,00,000
46
The West Bengal Appropriation (Vote on Account) Act, 1993. III of 1993.]
(Schedule.)
1 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(i) Science, Technology and Environment
82 3425—Other Scientific Research 2,00,000 2,00,000
(j) General Economic Services 83 3451—Secretariat—Economic Services 5,11,00,000 5,11,00,000 3452—Tourism 1,39,00,000 1,39,00,000
Capital Expenditure Outside the
Revenue Account
84 C—Capital Account of Economic Services
(j) Capital Account of General Economic Services
5452—Capital Outlay on Tourism 7,00,000 7,00,000 Total 1,46,00,000 1,46,00,000
REVENUE ACCOUNT
C—Economic Services
(j) General Economic Services 2̀ 5 3454—Census, Surveys and Statistics .. 1,30,00,000 1,30,00,000 86 3456—Civil Supplies 66,00,000 66,00,000
Capital Expenditure Outside the
Revenue Account
C—Capital Account of Economic .
Services
(j) Capital Account of General Economic Services
—
5465—Investment in General Financial and Trading Institutions. .. 20,00,000 20,00,000
87 F—Loans and Advances 7465—Loans for General Financial and _ Trading Institutions. 70,00,000 70,00,000 Total 90,00,000 -90,00,000
47
The West Bengal Appropriation (Vote on Account) Act, 1993. [West Ben. Act
(Schedule.)
I 2 3
Demand Sums not exceeding Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(j) General Economic Services 88 3475—Other General Economic Services 1,00,00,000 1,00,00,000 B—Social Services
(c) Water Supply, Sanitation, Housing and Urban Development 89 2215—Water Supply and Sanitation (Prevention of Air and Water Pollution). 98,00,000 98,00,000 D—Grants-in-Aid and Contributions 90 3604—Compensation and Assignments to Local Bodies and Panchayati Raj Institutions (Excluding Panchayati ' Raj). 62,92,00,000 3,00,000 62,95,00,000 Capital Expenditure Outside the Revenue Account
C—Capital Account of Economic Services
(a) Capital Account of Agriculture and Allied Activities
— 4408—Capital Outlay on Food, Storage and Warehousing (Public Under- takings). 9,00,000 9,00,000
(f) Capital Account of Industry 92 and Minerals
4857—Capital Outlay on Chemical and Pharmaceutical Industries (Public Undertakings). 1,00,000 1,00,000 4860—Capital Outlay on Consumer Industries (Public Undertakings). 2,00,000 2,00,000
48
The West Bengal Appropriation (Vote on Account) Act, 1993. III of 1993.]
(Schedule.)
I 2 3
• Demand Sums not exceeding Numbed
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
| Rs. 6,84,00,000 3,31,00,000 2,93,00,000 3,31,00,000 | Rs. |
| F—Loans and Advances 6401—Loans for Crop Husbandry (Public Undertakings). 6857—Loans for Chemical and Pharmaceutical Industries (Public Undertakings). 6858—Loans for Engineering Industries (Public Undertakings). . . 6860—Loans for Consumer Industries (Public Undertakings). Total Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (f) Capital Account of Industry and Minerals 4856—Capital Outlay on Petrochemical Industries (Excluding Public Under- takings). 4860—Capital Outlay on Consumer Industries (Excluding Public Under- takings). 4885—Other Capital Outlay on Indus- tries and Minerals (Excluding Public Undertakings). F—Loans and Advances 6885—Loans for Other Industries and Minerals (Excluding Public Under- takings). Total |
6401—Loans for Crop Husbandry
(Public Undertakings). 6,84,00,000 6,84,00,000
6857—Loans for Chemical and
Pharmaceutical Industries (Public
92 Undertakings). 3,31,00,000 3,31,00,000 6858—Loans for Engineering Industries (Public Undertakings). . . 2,93,00,000 2,93,00,000 6860—Loans for Consumer Industries
_ (Public Undertakings). 3,31,00,000 3,31,00,000 Total 16,51,00,000 16,51,00,000
Capital Expenditure Outside the
Revenue Account
C—Capital Account of Economic
Services
(f) Capital Account of Industry and Minerals
_
4856—Capital Outlay on Petrochemical Industries (Excluding Public Under- takings). 10,00,00,000 10,00,00,000 4860—Capital Outlay on Consumer Industries (Excluding Public Under- takings). 17,00,000 17,00,000 93 4885—Other Capital Outlay on Indus- tries and Minerals (Excluding Public Undertakings). 3,62,00,000 3,62,00,000 F—Loans and Advances
6885—Loans for Other Industries and Minerals (Excluding Public Under- takings). 4,00,000 . 4,00,000 —
Total 13,83,00,000 13,83,00,000
49
The West Bengal Appropriation (Vote on Account) Act, 1993. [West Ben. Act
(Schedule.)
2 3
Demand Sums not exceeding Numbed
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
Capital Expenditure Outside the
Revenue Account
C—Capital Account of Economic
Services
(f) Capital Account of Industry and- Minerals
4859—Capital Outlay on Telecommu- nication and Electronic Industries. . . 1,34,00,000 1,34,00,000
94 F—Loans and Advances 6859—Loans for Telecommunication and Electronic Industries. 1,00,00,000 1,00,00,000 Total 2,34,00,000 2,34,00,000
Capital Expenditure Outside the
Revenue Account
C—Capital Account of Economic
Services
(f) Capital Account of Industry and Minerals
_
4860—Capital Outlay on Consumer Industries (Excluding Public Underta- kings and Closed and Sick Industries). 1,75,00,000 2,00,000 1,77,00,000 F—Loans and Advances
6857—Loans for Chemical and Pharma-
95 ceutical Industries (Excluding Public•
Undertakings and Closed and Sick
Industries). 5,00,000 5,00,000
6860—Loans for Consumer Industries
(Excluding Public Undertakings
and Closed and Sick Industries). 4,02,00,000 4.02,00,000 Total 5,82,00,000 2,00,000 5,84,00,000
50
The West Bengal Appropriation (Vote on Account) Act, 1993. III of 1993.]
(Schedule.)
1 2 3
Demand Sums not exceedin g Number/
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
Capital Expenditure Outside the
Revenue Account
C—Capital Account of Economic
Services
F—Loans and Advances
_
6875—Loans for Other Industries . . 51,00,000 51,00,000 96 6885—Loans for Other Industries and
Minerals (Excluding Closed and Sick
Industries). 2,79,00,000 2,79,00,000
Total 3,30,00,000 3,30,00,000
C—Capital Account of Economic
Services
(1) Capital Account of Industry and Minerals
97 4885—Capital Outlay on Industry and Minerals (Excluding Public Under- takings and Closed and Sick Industries). 7,00,000 7,00,000 E—Public Debt
6003 InternalDebt of the State
Serial Government. 6,16,57,00,000 6,16,57,00,000 98 6004—Loans and Advances from
_ Central Government. 1,16,35,00,000 1,16,35,00,000 Total 7,32,92,00,000 7,32,92,00,000
F—Loand and Advances
7610—Loans to Government Servants etc. 15,67,00,000 15,67,00,000 99 7615—Miscellaneous Loans 1,75,00,000 1,75,00,000 Total 17,42,00,000 17,42,00,000
Grand Total .. 24,23,03,68,000 11,20,47,34,000 35,43,51,02,000
51