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West Bengal act 009 of 1962 : The Tee West Bengal Appropriation ( No. 2 ) Act, 1962

West Bengal Act IX of 1962 TEE WEST 13:1-:E,,CAL .11.63P2(k7 RIATIOH (NO. 2) AO",

1962.

[Passed by the TV est Bengal Legislature.] [Assent of the Governor was first published in the Calcutta Gazette, Extra- ordinary, of the 16th August, 1962.]

[16th August, 1962.]*

An Act to authorise payment and appropriation of certain further semis from and out of the Consolidated Fund

of TV e3t Bengal for the services and purposes of

the year ending on the thirty-first day of March,

1963.

WHEREAS it is expedient to authorise payment and appropriation of certain further sums from and out of the Consolidated. Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March,- 1963;

It is hereby enacted in the Thirteenth Year of the Republic of India, by the 'Legislature of West Bengal, as follows : —

1. This Act may be called the West Bengal Appropriation Short title. (No. 2) Act, 1962.

West

Ben.

ket Il

)f 1962.

2. In addition to the sum of seventy-eight crores, twenty-eight lakhs and one thousand rupees authorised to be withdrawn and appropriated under the West Bengal Appro- priation (Vote on Account) Act, 1962, there may be paid and applied from and out of the Consolidated Fund of West Bengal, sums not - exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of rupees one hundred and ten crores, sixty-nine lakhs, ninety-four thousand and one towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day, of March, 1963, in respect of the services and purposes specified in column 2 of the Schedule. Issue of

Rs.1,10,69,

94,001 out of .

the Consoli-

dated Fund

of West

Bengal for

the year

1962-63,

in addition

to the sum •

already

au thorised

to be with-

drawn for

that year.

3. The sums authorised to be paid and applied from and Appro- out of the Consolidated Fund of West Bengal by this Act priation.

shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty- first

".

day. of ,

1

2 The West Bengal Appropriation (No. 2) Act, 1962. [West Ben. Act

(Schedule.)

SCHEDULE.

(See sections 2 and 3.) - , •

1 2 3

Sums not exceeding Grant

No.

Services and purposes. Voted by the Legislative

Assembly.

Charged on the

Consolidated

Fund.

Total.

Rs.

A—Collection of Taxes, Duties and Other Principal Revenues. Rs. Rs.

4,06,000 4—Taxes on Income other than Corporation Tax.

4,06,000

9—Land Revenue AA—Capital Account of Compen- sation on the abolition of Zamindari System outside the Revenue Account.

92—Payment of compensation to Land-holders, etc., on the aboli- tion of the Zamindari System.

4,95,44,000

J

4,95,44,000

1

1

1

2-1/

L

Total—Grant No. 2 4,95,44,000 4,95,44,000 A—Collection of Taxes, Duties and Other Principal Revenues.

3

10—State Excise Duties

4

11—Taxes on Vehicles 12--Sales Tax

6

13—Other Taxes and Duties 14—Stamps

8

15—Registration Fees B—Debt Services. 16—Interest on Debt and other obligations.

17—Appropriation for Reduction or Avoidance of Debt.

29,42,000

17,90,000

8,53,000

6,82,000

16,24,000

29,20,000

29,42,000

2,25,000

17,90,000

8,53,000

6,82,000

16,24,000

4,66,69,000

3.78,30,000

9

10

2,25,000

4,37,49,000

3,78,30,000

2

the West Bengal Appropriation (No. 2) Act, 1962. 3 IX of 1962.]

(Schedule.)

3 1

2

Sums not exceeding Grant

No.

Services and purposes. Voted by the Charged on the Legislative Consolidated

Assembly. Fund.

Total.

Rs. Rs. Rs.

C—Administrative Services.

11 18--Parliament and State Legis-

latures.

12 19—General Administration

13 21—Administration of Justice

14 22—Jails

15 23—Police

16 26—Miscellaneous Departments—

Fire Services.

17 26—Miscellaneous Departments—

Excluding Fire Services.

D—Social and Developmental Ser-

vices.

IS 27—Scientific Departments

19 28—Education

20 29—Medical

21 30—Public Health

13,63,000

2,22,47,000

61,49,000

65,60,000

5,73,15,000

25,50,000

1,09,17,000

45,000

12,38,13,000

4,22,55,000

2,10,57,000

14,08,000

2,29,08.000

81,38,000

65,60,000

5,73,15,000

25,50,000

1,09,17,000

45,000

12,38,13,000

4,22,55,000

2,10,57.000

45,000

6,61,000

19,89,000

31—Agriculture—Agriculture DD—Capital Account of Social and Developmental Services outside the Revenue Account.

95—Capital Outlay on Schemes of Agricultural Improvement and Research.

5,56,36,000 5,56,36,000

5,56,36,000 5,56,36,000 Total—Grant No. 22

•••••mavain..,

221

The l'Vest Bengal Appropriation (No. 2) Act, 1962. [West Ben. Act

(Schedule.)

EIVIIMEMIL621.

Surnq not exceeding 1,37,95,000 Total—Grant No. 27 1,37,95,000

J

II—Miscellaneous Capital Account outside the Revenue Account. 124—Capital Outlay on Schemes of Government Trading—Greater Calcutta Milk Supply Scheme. Services and purposes.

Total.

Rs.

D.—Social and Developmental Ser- vices.

31—Agriculture—Fisheries 33—Animal Husbandry

D—Social and Developmental Ser- vices.

35—Industries—Industries DD—Capital Account of Social and Developmental Services outside the Revenue Account.

96—Capital Outlay on Industrial Development.

35 —Industries—Cottage Industries DD—Capital Account of Social and Developmental Services outside the Revenue Account.

96—Capital Outlay on Industrial Development--Cottage Industries.

27,87,000

66,92,000 66,92,000

66,92,000

42,74,000

1,37,95,000 137,95,000

Total—Grant No. 24 66,92,000 25 34—Co-operation • 42,74,000

1,58,74,000

Grant

No.

23

24-{

L

261

I

271

1,58,74,000

1,58,74,000 Total—Grant No. 26 1,58,74,000 D—Social and Developmental

Services.

4

The West Bengal Appr6priation (No. 2) Act, 1962. 5

I X of 1962.)

(Schedule.) 1117M0.111•11111•110.1.1,

3

Sums not exceeding Voted by the

Legislative

Assembly.

Charged on the Consolidated

Fund.

Total.

2

• Services and purposes. Rs.

D--Social and Developmental Services.

ifs.

1

Grant No.

28 35—Industries—Cinchona 26,49,000 Rs.

26,49,000

B—Dell Services.

16—Interest on Debt and other obligations—Community Deve- lopment Projects, National Extension Service and Local Development Works.

D—Social and Developmental Services.

37—Community Development Pro- jects, National Extensibn Service and Local Development Works.

FF—Capital Account of Public Works

(including Roads) and Schemes of Miscellaneous Public Improve- ments outside the Revenue Account.

109—Capital Outlay on Other Works—Community Develop- ment Projects, National Exten- sion Service and Local Develop. ment Works.

Public Debt.

Loans for Community Development Projects, National Extension Service and Local Development Works.

Loans and Advances by State Govern- ment.

Loans and Advances under Commu- nity Development Projects, National Extension Service and Local Development Works.

Total--Grant No. 29

1

2,01,51,000 27,10,000 2,28,61,000

J

2,01,51,000 27,10,000 2,28,61;000

29

The West Bengal Appropriation (No. 2) Act, 1962.

[West Ben. Act

(Schedule.)

1

NIECIEM93............7

2 3

Sums not exceeding Grant Services and purposes. Voted by the Charged on Total. No. Legislative

Assembly.

the Consoli-

dated Fund.

a—Social and Developmental

Rs. Rs. Rs.

Services.

30 38—Labour and Employment .. 19,24,000 .. 19,24,000 31 39—Miscellaneous Social and 76,16,000 .. 76,16,000 Developmental Organisations—

Welfare of Scheduled Tribes and

.,

Castes and Other Backward Classes.

32 39—Miscellaneous Social and 46,28,000 .. 46,28,000 Developmental Organisations—

excluding Welfare of Scheduled

Tribes and Castes and Other Back-

ward Classes.

1

E—Multipurpose River Schemes, Irrigation and Electricity Schemes.

)

42—Multipurpose River Schemes 43—Irrigation, Navigation, Embank- ment and Drainage Works (Com- mercial).

44—Irrigation, Navigation, Embank- ment and Drainage Works (Non- Commercial).

33{ EE—Capital Account of Multipurpose River Schemes, Irrigation and Elec- tricity Schemes outside the Revenue

4,75,68,000 .. 4,75,68, 10(.,

Account.

98—Capital Outlay on Multipurpose River Schemes.

99--Capital Outlay on Irrigation. Navigation, Embankment and I Drainage Works (Commercial). 100—Capital Outlay on Irrigation, Navigation, Embankment and Drainage 'Works (Non-Commercial). Total—Grant No. ES .. 4,75,68.000 . . 4,75,68,000

6

The West Bengal Appropriation (No. 2) Act, 1962. 7

I X of 1962.] (Schedule.)

1 2 3

Grant No. Services and purposes. Sums not exceeding Voted by the Charged on Legislative the Consoli- Total. Assembly. dated Fund.

Rs. Rs. Rs.

F—Public Works (including Roads) and Schemes of Miscellaneous Public Improvements.

34 50—Public Works .. 2,89,36,000 8,31,000 2,97,67,000 G—Transport and Communications

(Other than Roads).

35 63—Ports and Pilotage .. 7,44,000 .. 7,44,000 I--Miscellaneous.

36 64—Famine Relief .. 1,05,62,000 .. 1,05,62,000 65—Pensions and Other Retire- mt

benefits.

1 [

I

37/ II—Miscellaneous Capital Account outside the Revenue Account.

1,05,77,000 1,29,000 1,07,06,000

I120—Payments of Commuted Yalta!, L of Pensions.

Total—Grant No. 37 .. 1,05,77,000 1,29,000 1,07,06,000 I—Miscellaneous.

38 67--Privy Purses and Allowances

of Indian Rulers.

99,000 .. 99,000

39 68—Stationery and Printing .. 54,07,000 . . 54,07,000 40 70--Forest .. .. 99,21,000 .. 99,21,000 41 71—Miscollaneous—Contributions 1,09,12,000 • 4,63,000 1,13,75,000 71—Miscellaneous—Other Miseel-

laneous Expenditure.

1

FF—Capital Account of Public Works 42 (including Roads) and Schemes of Miscellaneous Public Im- provements outside the Revenue

9,85,79,000 1,15,000 9,86,94,000

Account.

109—Capital Outlay on Other Works J Total—Grant No: 42 .. 9,85,79,000 1,15,000 9,86,94,000

7

8 The West Bengal Appropriation (No. 2) Act, 1962. [West Ben. Act

(Schedule.)

2 3

Sums not exceeding Grant

No. Services and purposes B—Debt Services.

16—Interest on Debt and Other Obligations—Expenditure on dis- placed persons.

I—Miscellaneous.

71—Miseellaneous—Expencliture on displaced persons.

FF—Capital Account of Public Works (including Roads) and Schemes of Miscellaneous Public Improvements outside the Revenue Account. 109—Capital Outlay on Other Works—Expenditure on displaced persons.

Public Debt.

Loans for displaced persons Loans and Advances by State Gov- ernment.

Loans and Advances to displaced persons.

Total—Grant No. 43

K—Extraordinary Items.

78—Pre-partition Payments EE—Gapita! Account of Multipurpose River Schemes, Irrigation and Elec- tricity Schemes outside the Revenue Account.

98—Capital Outlay on Multipurpose River Schemes—Damodar Valley Project.

FF—Capital Account of Public Works (including Roads) and Sebemes of

"Miscellaneous Public Improvements outside the Revenue Account. 103—Capital Outlay on Public Works.

431

44

45

46- Voted by the Legislative Assembly. Charged on the Consolidated Fund.

Total.

Rs.

60,71,000

Rs.

20,56,000

Rs.

31,27,000

60,71,000 20,56,000 81,27,000

29,000

4,26,94,000

6,10,37,000 90,000

29,000

4,26,94,000

6,11,27,000

8

est B•eftga Appropriation (No. 2) Act, 1962. 9 Sums not exceeding

Services and purposes.

GG—Capital Account of Transport

and Communications (Other than

Roads) outside the Revenue Account. 111—Capital Outlay on Road and

Water Transport Schemes.

II—Miscellaneous Capital Account

outside the Revenue Account.

124—Capital Outlay on Schemes of

Government Trading.

Public Debt.

Permanent Debt

Floating Debt

Loans from Central Government

(excluding loans for Community

Development Projects, etc., 'and

displaced persons).

Other loans

Total—Grant No X50

Loans and Advances by State Govern- ment.

Loans and Advances by State

Government.

Grand Total ..

10,89,09,000

10,89,09,000

19,98,02,000

10,89,09,-000

10,89,09,000

8,13,08,000

1,10,69,94,001

51

90,71,92,001

W BG -62/3-4770A-6M

8,13,08,000

Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total.

Rs. Rs.

16,90,000 16,90,000

1 1

9