Login

Tripura act 007 of 2022 : The Tripura Fire and Emergency Services Act, 2022

No. 802 Registered No. N. E. 930.

TRIPURA GAZETTE

Published by Authority EXTRAORDINARY ISSUE Agartala, Saturday, April 30, 2022 A. D., Vaisakha 10, 1944 S. E. PART--III-- Acts of Tripura Legislature

No.F.8(10)-Law/Leg-I/2022/ Dated, Agartala, the 28th April, 2022.

NOTIFICATION

1

2

3

4

5

6

7

8

9

10

11

12

13

14

15

16

17

18

19

20

21

22

23

24

25

26

27

Printed at the Tripura Government Press, Agartala.