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Chhattisgarh act 010 of 2019 : The Chhattisgarh Appropriation (No.1) Act, 2019

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CHHATTISGARH ACT

(No. IO of 2019) THE CHHATTISGARH APPROPRIATION (No. 1) ACT, 2019

An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of the State ofChhattisgarh for the services of the Financial Year 2018-2019.

Be it enacted by the Chhattisgarh Legislature in the Sixty- Ninth Year of the Republic oflndia, as follows :-

1.

2.

3.

No.of Vote

(1)

01

02

03

04

06

07

This Act may be called the Chhattisgarh Appropriation (No. l)Act, 2019. From and out of the Consolidated Fund of the State ofChhattisgarh there may be paid and applied sums not exceeding those specified in column (3) of the Schedule, including the sums specified in column (3) of the Schedule of the Chhattisgarh Appropriation Act, 2019, amounting in the aggregate to the sums of Ten Thousand Three Hundred Ninty Five Crore Fifty Eight Lakh Twenty Five Thousand Four Hundred Rupees towards defraying the several charges which will come in the course of payment during the financial year 2018-2019 in respect of services specified in column (2) of the Schedule.

The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Chhattisgarh by this Act, shall be appropriated for the services and purposes expressed in the Schedule in relation to the said financial year.

THE SCHEDULE

(See Section 2 and 3) Services and Sums not exceeding purposes Voted by the Charged on Legislative Consolidated Assembly Fund

(2) (3)

Rs. Rs. General Administration Revenue 7,30,00,000 0 Other expenditure pertaining Revenue 95,00,000 0 to General Administration

Department

Police Revenue 100 0

Capital 100 0

Other expenditure pertaining Revenue 2,00,00,000 0 to Home Department

Expenditure pertaining Revenue 12,23,54,85, 100 0 to Finance Department

Expenditure pertaining Revenue 2,50,200 0 to Commercial Tax

Department

994 (3)

Short title. Issue of Rs.

1,03,95,58,25,400

from and out of the Consolidated Fund of the State for the Financial Year 2018-2019. Appropriation.

Total Rs.

7,30,00,000

95,00,000

100

100

2,00,00,000

12,23,54,85,100

2,50,200

5

994 (4)

(l) (2) (3) Rs. Rs. Rs.

10 Forest Revenue 0 28,11,000 28,11,000

Capital 12,00,00,000 0 12,00,00,000

12 Expenditure pertaining to Revenue 32,90,00,000 0 32,90,00,000 Energy Department

13 Agriculture Revenue 20, 10, 14,03,000 0 20, l 0, 14,03,000

14 Expenditure pertaining Revenue 76,60,00, l 00 0 76,60,00, l 00 to Animal Husbandry

Department

16 Expenditure pertaining to Revenue 24,27,000 0 24,27,000 Fisheries Department

17 Co-operation Revenue 15,02,00,00,000 0 15,02,00,00,000 Capital 98,00,00,100 0 98,00,00, l 00

21 Expenditure pertaining to Capital 50,00,000 0 50,00,000 Housing and Environment

Department

23 Water Resources Capital 100 0 100

Department

26 Expenditure pertaining to Revenue 100 0 100 Culture Department

27 School education Revenue 5, 75,90,40,000 0 5,75,90,40,000

29 Administration of Justice Revenue 300 0 300 and Elections

30 Expenditure pertaining to Revenue 0 14,52,000 14,52,000 Panchayat and Rural Capital 25,00,00,000 0 25,00,00,000 Development Department

32 Expenditure pertaining to Revenue 60,00,00,000 0 60,00,00,000

Public Relations Department

33 Expenditure pertaining to Revenue 6,76,21,00,000 0 6, 76,21,00,000 Tribal Welfare Department

39 Expenditure pertaining to Revenue 1,53,90,000 0 1,53,90,000 Food, Civil Supplies and

Consumer Protection

Department

41 Tribal Areas Sub-plan Revenue 28,07,43,33,200 0 28,07,43,33,200 Capital 33,24,37, 100 0 33,24,37,100

6

994 (5)

(I) (2) (3)

Rs. Rs. Rs.

44 Expenditure pertaining Revenue 100 0 100

to Higher Education Department

58 Expenditure on Relief on Revenue 500 0 500 account of Natural

Calamities and Scareity

64 Scheduled Caste Sub Revenue 7,30,95,96,100 0 7,30,95,96,100 Plan. Capital 6,00,00,000 0 6,00,00,000

66 Welfare of Backward Revenue 8,88,26,000 0 8,88,26,000

Classes and Minorities

67 Public Works-Buildings Capital 100 0 100

69 Expenditure pertaining to Revenue 2,I0,32,73,000 0 2,10,32,73,000 Urban Administration and

Development Department-

Urban wellfare

71 Electronics and Information Revenue 100 0 100

Technology Department

80 Financial assistance to Revenue 2,16,37,00,000 0 2,16,37,00,000 Three tier Panchayati

Raj Institutions.

81 Financial assistance to Revenue 70,47,00,000 0 70,47,00,000 Urban bodies Capital 6,61,00,000 0 6,61,00,000

Total- Revenue 1,02,13,80,24,900 42,63,000 1,02, 14,22,87 ,900 Capital 1,81,35,37,500 0 1,81,35,37,500

Grand Total 1,03,95,15,62,400 42,63,000 1,03,95,58,25,400

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