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~ am ~f.ttl"l,,
1.
~ TI 2013- 2.
14 lfi ~ ~ .t't ~ f.l-fQ ;l ~
18,76,67,40,663
~ if.l fun "'1-11.
3.
~
(I) ( 2)
OJ ~ -i;mm,, 02 ~mt~fu'l:TT'1 ~oo..r,,~~-
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0-l 'lQfurlW! f:t 00-«'l3-l~an:l. 05 ~
.y,-flfPli m<:f cfr~ f.ifcl' if ~t ~ (3) ii ~urnm i{ ~~ it -mrm ~(i~ .31..11..flf-Jia ef.r~~. ~¥f*' ,Jfu1w1~fuf.nim~ ef.r ~if.~ (3) ii
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~ ~~&RT ,.§fu1e11~ {Ntlef.r~f.rluiii{-eft~ 3fu 3q4\Rila ~~it~~~ wmi.~qr.ft~uii~ ii~ wnm 3fu ~in~ fc!Ptu,Ria ef.r~. ~
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ml~ ~ i:i:m:a-
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~ ~ ~ -mlF-1 4,43,00,000 6,00,000 4,49,00,000
1 Pft 1 6,84,53,371 0 1 6,84,53,371 ~ 60,80,000 0 60,80,000 ffi'E:q 91,65,36,400 0 91,65,36,400 -~ 1,54, 70,000 0 1.54.70,000 ,_1.;1,_-<1 6,0U,'1U, 1 Cv () f no co.100 06 furn fu'l:TT'1 ~ wif-«'l ct:m ~ 29,0tJ,llO,OlJ\J 0 ( (j!) I!)() -~ '-·
2
0dltt•I~ {N{tBf, ~ 24 ~ 2014 88 (1)
( 1) (2) (3)
~-ti-21 ~ ~ 07 ,.-ofu1f).N-, ~ fum-i-1 ~ 200 0 zoo ;g~~~-
08 ~~rim 1-:IMI ~ ~ 35,00,200 5,28,820 40,29,020
10 ~ ~ 86,60,000 25,00,000 1, 11,60,000
12 ~ fum.1 if W.-.R
13 ~ ~ 1,50,00,000 0 1,50,00,000
14 ~ fum.1-€{ ~.-.«i
15 ~ ~ -3q1.i),JHl~1'ki ~ 8,47,12,000 0 8,47,12,000 ~~ml ~~...n3ii
'ifil~~-
16 :i:mrni:m;r., 55Jl0,00;0 0 55,Uf:,000
18 ~)Ill ~ 300 0 300 t'9 ~ ~.ll ~ qft;m ~ ~ 50,00,00,000 0 50,00,00,000
24 ~f.rmul"ifil
26 ~ fum.T "fl~ dlU ~ 3,78,lOO 0 3,78,100 27 ~fa~:n -mftq 3 ,28,57 ,000 0 3.28,57,000 ~ 3,21,09,000 0 3,21,09,000
28 ~fc!URliw ~ 7 ,50,000 0 7,50,000
29 ~ ~ ~ ~ -mftq 24,20,50,200 0 24,20,50,200 30 ~ rim mmm m;m ~ 31,00,000 30,00,000 61,00,000 fum.1 it~~-
~ 100 0 100 31 ~. ~i:nrim ~ ~ 16,14,66,000 0 16, 14,66,000 fum.1 it wif«
32 ~ fum.1 it wifm, ~ ~ 10,00,00,000 0 10,00,00,000
3
88 (2) mJl-t1•I~~. ~24~2014
( I) (2) (3)
~
33 a11Rii;,i1RI ~ 4,00,00,000 0 4,00,00,000 36 ~ 1,00,00, 100 0 1,00,00,100 39 ~. ~ -mr.wf om 3,82,49,99,100 0 3,82,49,99,100 ~ m~ fulWl
tl tRfc:m oQ?l.
41 ~ ~ ' ~ 3441"1'11 ~ 4,31.77,22,400 0 4,31,77,22,400 ~ 19,55,00,300 0 19,55,00,300
45 "RE~f.rn-fuycfil
47 ~fii&rr~~ ~ 100 0 100
• ~ fctlWl . 48 . ~ furn :mmil
~ 1,64,62,000 0 1,64,62,000 53 ~~ 3q41;,i-1ia,fa ~ 1 ,29,00.000 0 1,29,00,000 ~ ~~ ~
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54 ,r,fq ~ ~ fii&rr 7,50,00,000 0 7,50,00,000 it~ot:ri.
,.....__ . . .. :
55 ~~~~~ ~ 1,00,00,100 0 1,00,00, I 00 ~W!ot:ri. ~ 25, 71,00,000 0 25, 71,00,000 56 mmrim ffiR'q 8J,6U,~'/:l u !13,60,572
<;R .'.i1 '1l11l~F1TT l[<;l ~ ~ 200 0 200 ~ 1:hli! ~ q,: ot:ri. 64,-~ ' ~@ 34lfi"1'11 ffiR'q 1,32,33,83,950 0 1,32,33,83,950 ~ 9,20,85, 100 0 9,20,85,100
66 fm-Riqif~ ·ffiR'q 35,40,00,000 0 35,J0,00,000 ~ 9,30,84,000 0 9,:-0,84,000
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4
odlt1•1~m. ~24~2014 88 (3)
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71 ~ iitdl frtitl ,f(j 28,00,00,000 0 28,00,00,000 -te1 i11~ mil.
79 ~ftT~fcllW!~ 6,22,00,200 0 6,22,00,200 ~Ucloi:n:!,
80 ~ ~ ffit mmm 1,29,20,68,000 0 1,29,20,68,000 cfil~~-
- 81 ~~
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83 ~~3441"'1<11 ~ ~ 2,11,27,000 0 2,11,27,000 ~ ~ mr:if
~-
~ ~ 17,09,15,90,572 70,78,820 1 '7,09,86,69,392
~ 1,66,3-0)1,271 50,00,000 1,66,80, 71,271
~~ · 18,75,46,61,843 .· 1,20,78,820 18, 76,67 ,40,663
~. ~ 24~ 2014 ~769/m.15/21-3i./JJW.../O.
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5
tfo'ftf!•I~ (~, ~ 24 'ijf,'fcffl 2014 88 (4) ================================= Short title.
Issue of
Rs. I ti, 76,67,40,66~,
from and out ol
the Consolida1~,1
Fund of the Sta···
for t 1e Finand:•I
year '!013-2014.
Appr ,pri~tion.
CHHATIISGARH ACT
(No. l of 2014)
THE CIUIATTISGARH APPROPRIATION (No.1) ACT, 2014 An Ac-t to au :ho rise payment and appropriation of certain further sums from attd out of the Consolidated Fun,1 of the State of Chhattisgarh for the services of the Financial Year 2013-14. Be it enactec by the Chhattisgarh Legislature in the Sixty-Fourth year of the Republic of India, as follm:vs :-
L 111is Act ma\' be called the Chhattisgarh Appropriation Act, 2014.
2. from and ot t of the Consolidated Fund of the State ofChhattisgarh there may he paid and applied sums not ~xceeding those specified in column (3) of the Schedule, includi1.p, the sums specified in colurr n (3) of the Schedule of the Chhattisgarh Appropriation Act, amm fl.ting in the aggregate to the s nns of One thousand eight hundred seventy six crore sixty seven lakhs forty thousand six huncred sixty three rupees towards defraying the several charges whicl1 will come in the course of p, yment during the financial year 20 l 3-20 i 4 in respe ;t of services specified in column(2)ofthe !iched'.!le.
3. The sums al thorised to be paid and applied from and out of the Consolidated Fund of the State ofChhattisg.irh by this Act, shall be appropriated for the services and purpose <'xpressed in the Schedule in relation to the said year.
THE SCHEDULE
(See Section 2 and 3) No of
Vote
Ser'- i· .es and Sums not exceeding
( I)
01
02
03
I)'
. 2)
I
Gener, /, mini:.trntion Other\ . penditure pertaining to Ger,, ·r. i Administration Depm.. <·m.
Police
,,. •., · venditur"' pertair•· g , liOIPc' Depaii1rn.:nt. Revenue
Capital
Revenue
Revenue
J-:evenue
Re"enuc
Voted by the Charged on Legislative
Assembly
Rs.
4,43,00,000
16,84,53,371
60,80,000
91,65,36,400
t ,54, 70,000
6,00,00,100
Consolidated Fund
(3)
Rs.
6,00,000
0
0
0
0
Total Rs.
4,49,00,000
16,84,53,371
60,80,000
91,65,36,400
1,54, 70,000
6,00,00, 100
6
UffiJtlll~ ~. ~ 24 wr
( I) (2) (3)
Rs. Rs. Rs.
06 expenditure pertaining to Revenue 29,00,00,000 0 29,00,00,000
Fmance Department. ---...__.
07 expenditure pertaining to Revenue 2000200
Commercial Tax Department.
•
08 Land revenue and district Revenue 35,00,200 5,28,820 40,29,020
administration.
10 Forest Revenue 86,60,000 25,00,000 l,ll.60,000
12 expenditure pertaining to Capital 22,00,00,000 0 22,00. 00,000 Energy Department.
13 Agriculture Revenue 1,50,00.000 0 1,50,00,000
14 Expenditure pertaining to Animal Revenue 5, 16,06 ,350 0 5.16.06,350
Husbandry Department.
15 Financial assistance to Three tier Revenue 8,47,12,000 0 8.47.12,000
Panchayati Raj Institutions under Scheduled Caste Sub Plan.
16 Expenditure pertaining to Revenue 55,00,000 0 55 00,000 Fisheries Department.
18 Labour Revenue 300 0 300
19 Public Health and Family Welfare Revenue 50,00,00,000 0 50,00,00,000
"'
24 . Public works-roads and bridges Capital 0 50,00,000 50,00,000
"
25 Expenditure pe11aining to l\linaal Revenue 0 4,50,000 4,50,000
resources Department. Capital 100 0 100
26 Expenditure pertaining to Culture Revenue 3,7!!,100 0 3,78,100 Department.
27 Schooi ,.::ducation Revenue 3,28,57,000 0 3,28,57,000 Capital 3,21,09,000 0 3,21,09,000
28 Slate Legislature Revenue 7,50,000 0 7,50,000
29 AJmini~trati(,n c,f Jusuce and Revenue 24,20,50,200(l z,:1,20.so,200 ':kctions.
7
88. (6)
(1) (2) (3)
Rs. Rs. Rs.
30 Expenditure pertaining to Revenue 31,00,000 30,00,000 61,00,000
Panchayat and Rural Capital 100 0 100 Development Department.;
31 Expenditure pertaining to Revenue 16, 14,66,000 0 J 6, 14,66,000 Planning Economics and
.
Statistics Department.
32 Expenditure pertaining to Public Revenue 10,00,00,000 0 10,00,00,000 Relations Department.
33 Expenditure pertaining to Tribal Revenue 4,00,00,000 0 4,00,00,000 Welfare Department.
36 Transport Revenue 1,00,00,100 0 1,00,00,100
39 Expenditure pertaining to Food, Revenue 3,82,49,99,100 0 3,82,49,99,100
Civil Supplies and Consumer Protection Department.
41 Tribal Areas Sub-plan Revenue 4,31,77,22,400 0 4,31,77,22,400
Capital 19,55,00,300 0 19,55,00,300
45 Minor Irrigation Works Revenue 99,00,000 0 99,00,000
Capital 56,00,00,000 0 56,00,00,000
47 Man-Power Planning and Capital 100 0 100 . Technical Eduction Department. ..
48 Grant Under Thirteenth Finance Revenue 3,60,00, 100 • 0 3,60,00,100 ., Commission. Capital 1,64,62,000 0 1,64,62,000 .
53 Financial assistance to Urban Revenue 1,29,00,000 0 1,29,00,000 bodies under Scheduled Caste
Sub Plan.
54 Expenditure pertaining to Revenue 7,50,00,000 0 7,50,00,000 Agricultural Research and
Eduction.
55 Expenditure pertaining to Women Revenue 1,00,00, 100 0 1,00,00,100 and Child Welfare. Capital 25, 71,00,000 0 25,71,00,000
56 Rural Industries Revenue 83,60,572 0 83,60,572
8
88 (7)
( 1) (2) (3)
Rs. Rs. Rs.
58. Expenditure on Relief on Revenue 200 0 200
account of Natural Calamities and Scarcity.
.. 64 Scheduled Caste Sub Plan Revenue 1,32,33,83,950 0 1,32,33,83,950
Capital 9,20,85,100 0 9,20,85,100 66 Welfare of Backward Classes Revenue 35,40,00,000 0 35,40,00,000 C and Minorities. Capital 9,30,84,000 0 9,30,84,000
67 Public Works-Buildings Revenue 7,60,00,000 0 7,60,00,000
Capital 2,82,77,100 0 2,82,77,100 68 Public Works relating to Tribal Capital 100 0 100
Areas Sub-Plan-buildings.
69 Expenditure pertaining to Urban Revenue 41,54,40,000 0 41,54,40,000
Administration and Development Department-Urban Welfare.
71 Infonnation Tachnology and Revenue 28,00,00,000 0 28,00,00,000
Bio Technology.
79 Expenditure pertaining to Medical Revenue 6,22,00,200 0 6,22,00,200
Education Department.
80 Financial assistance to Three tier Revenue 1,29,20,68,000 0 1,29,20,68,000
Panchayati Raj Institutions.
81 Financial assistance to Urban Revenue l,81,09,20,000 0 1,81,09,20,000
bodies.
82 Financial assistance to Three tier Revenue 56,96,02,000 0 56, 96 ,02,000 Panchayati Raj Institutions under
the tribal area sub-plan.
83 Financial assistance to urban Revenue 2, 11,27 ,000 0 2,11,27,000 bodies under the tribal area
9
10