act 016 of 1987 : Goa, Daman and Diu Mining Concessions etc. Act, 1987

Goa, Daman and Diu Mining Concessions etc. Act, 1987

ACTNO. 16 OF 1987

05 November, 1988

An Act to provide for the abolition of the mining concessions in operation in the Union Territory of Goa, Daman and Diu and specified in the First and Second Schedules, and for the declaration of such mining concessions as mining leases under the Mines and Minerals (Regulation and Development) Act, 1957, with a view to the regulation of the mines to which such concessions relate and for the development of minerals under the control of the Union and for matters connected therewith or incidental thereto

Whereas certain mining concessions have been granted in perpetuity under the former Portuguese Mining Laws (Decree of 20th day of September, 1906) in the territories now included in the Union Territory of Goa, Daman and Diu by the former Portuguese Government and by the Government of Goa, Daman and Diu;

And whereas the aforesaid mining laws have ceased to be in force and doubts have been expressed as to whether such mining concessions are mining leases within the meaning of the Mines and Minerals (Regulation and Development) Act, 1957 (67 of 1957);

And whereas it is expedient in the public interest to abolish such mining concessions and declare them as mining leases under the aforesaid Act for the purpose of making the provisions of that Act applicable to the mines to which such concessions relate with a view to the regulation of such mines and for the development of minerals under the control of the Union so as to subserve the common good;

Be it enacted by Parliament in the Thirty-eighth Year of the Republic of India as follows:

Chapter I

PRELIMINARY

Section 1. Short title

This Act may be called the Goa, Daman and Diu Mining Concessions (Abolition and Declaration as Mining Leases) Act, 1987.

Section 2. Definitions

In this Act, unless the context otherwise requires,

(a) appointed day means the 20th day of December, 1961;

(b) Commissioner means the Commissioner of Payments appointed under Section 8;

(d) date of assent means the date on which the assent is given by the President to this Act;

(e) Goa, Daman and Diu means the Union Territory of Goa, Daman and Diu;

(f) Mines and Minerals Act means the Mines and Minerals (Regulation and Development) Act, 1957 (67 of 1957);

(g) mining concession means a mining concession granted under the Portuguese Colonial Mining Laws, 1906 (Decree of 20th September, 1906);

(h) notification means a notification published in the Official Gazette;

(i) prescribed means prescribed by rules under this Act;

(j) specified date means such date as the Central Government may, for the purpose of any provision of this Act, by notification, specify; and different dates may be specified for different provisions of this Act;

(k) words and expressions used and not defined, but defined in the Mines Act, 1952 (35 of 1952) or the Mines and Minerals Act, shall have the meanings, respectively, assigned to them in those Acts.

Section 3. Act override all other enactments, etc

The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any enactment (other than this Act), or any judgment, decree or order of any court, tribunal or other authority or any instrument having effect by virtue of any enactment other than this Act.

Chapter II

ABOLITION OF MINING CONCESSIONS AND DECLARATION AS MINING LEASES UNDER THE MINES AND MINERALS ACT

Section 4. Abolition, etc., of mining concessions

(1) Every mining concession specified in the First Schedule shall, on and from the appointed day, be deemed to have been abolished, and shall, without effect from that day, be deemed to be a mining lease granted under the Mines and Minerals Act, and the provisions of that Act shall, save as otherwise provided in this Act, apply to such mining lease.

(2) Every mining concession specified in the Second Schedule shall, on and from the day next after the date of grant of the said concession and specified in the corresponding entry in the eighth column of the said Schedule, be deemed to have been abolished, and shall, with effect from that day, be deemed to be a mining lease granted under the Mines and Minerals Act, and the provisions of that Act shall, save as otherwise provided in this Act, apply to such mining lease.

(3) If, after the date of assent, the Central Government is satisfied, whether from any information received by it or otherwise, that there has been any error, omission or misdescription in relation to the particulars of any mining concession or the name and residence of any concession holder specified in the First or the Second Schedule, it may, by notification, correct such error, omission or misdescription, and on the issue of such notification, the First or the Second Schedule, as the case may be, shall be deemed to have been amended accordingly.

Section 5. General effect of declaring the mining concessions to be mining leases

(1) Where a mining concession has been deemed to be a mining lease under Section 4, the concession holder shall, on and from the day mentioned in that section, be deemed to have become the holder of such mining lease under the Mines and Minerals Act in relation to the mine to which the mining concession relates, subject to the condition that the period of such lease shall, notwithstanding anything contained in that Act, extend up to a period of six months from the date of assent.

(2) On the expiry of the period of any mining lease under sub-section (1), it may, if so desired by the holder of such lease and on an application being made by him accordance with the provisions of the Mines and Minerals Act and the rules made thereunder, be renewed on such terms and conditions, and up to the maximum period, for which such lease can be renewed under the provisions of that Act and the rules made there under.

Chapter III

PAYMENT OF AMOUNTS

Section 6. Payments or amounts to concession holders

Every concession holder specified in the second column of the First and the Second Schedules shall be given by the Central Government, in cash, and in the manner specified in Chapter IV for the abolition of the mining concession held by him, and declaring it as a mining lease, under Section 4, an amount equal to the amount specified against him in the corresponding entry in the eighth column of the First Schedule and the ninth column of the Second Schedule, as the case may be.

Section 7. Payment of further amount

(1) There shall also be given by the Central Government, in cash, to every concession holder specified in the second column of the First and the Second Schedules, simple interest at the rate of four per cent. per annum on the amount specified against such concession holder in the corresponding entry in the eighth column of the First Schedule and the ninth column of the Second Schedule, as the case may be, for the period commencing on the date of assent and ending on the date of payment of such amount to the Commissioner.

(2) The amount referred to in sub-section (1) shall be addition to the amount specified in the First Schedule or the Second Schedule, as the case may be.

Chapter IV

COMMISSIONER OF PAYMENT

Section 8. Commissioner of Payments to be appointed

(1) For the purpose of disbursing the amounts payable to the concession holders under this Act, the Central Government shall appoint such person as it may think fit to be the Commissioner of Payments.

(2) The Central Government may appoint such other persons as it may think fit to assist the Commissioner and thereupon the Commissioner may authorise one or more of such persons also to exercise all or any of the powers exercisable by him under this Act and different persons may be authorised to exercise different powers.

(3) Any person authorised by the Commissioner to exercise any of the powers exercisable by the Commissioner may exercise those powers in the same manner and with the same effect as if they have been conferred on that person directly by this Act and not by way of authorisation.

(4) The salaries and allowances of the Commissioner and other persons appointed under this section shall be defrayed out of the Consolidated Fund of India.

Section 9. Payment by the Central Government to the Commissioner

(1) The Central Government shall, within thirty days from the specified date, pay, in cash, to the Commissioner, for payment to the concession holders, a sum equal to the sum specified against the mining concessions in the First and the Second Schedules, together with the amount of interest referred to in Section 7.

(2) A deposit account shall be opened by the Central Government, in favour of the Commissioner, in the Public Account of India, and every amount paid under this Act to the Commissioner shall be deposited by him to the credit of the said deposit account and the said deposit account shall be operated by the Commissioner.

(3) Records shall be maintained by the Commissioner in respect of each of the concession holder in relation to which payments have been made to him under this Act.

(4) Interest accruing on the amount standing to the credit of the deposit account referred to in sub-section (2) shall enure to the benefit of the concession holders.

Section 10. Claims to be made to the Commissioner

(1) Every concession holder, having a claim for the payment of the amount referred to in Section 6, shall prefer such claim before the Commissioner within thirty days from the specified date:

Provided that if the Commissioner is satisfied that the claimant was prevented by sufficient cause from preferring the claim within the said period of thirty days, he may entertain the claim within a further period of thirty days, but not thereafter.

(2) The Commissioner shall fix a certain date on or before which every claimant shall file the proof of his claim.

(3) Not less than fourteen days' notice of the date so fixed shall be given by advertisement in one issue of the daily newspaper in the English language and one issue of any daily newspaper in the regional language as the Commissioner may consider suitable, and every such notice shall call upon the claimant to file the proof of his claim with the Commissioner within the time specified in the advertisement.

(4) Every claimant, who fails to file the proof of his claim within the time specified by the Commissioner, shall be excluded from the disbursement made by the Commissioner.

(5) The Commissioner shall, after such investigation as may, in his opinion, be necessary and after giving the concession holder, a reasonable opportunity of being heard, by order in writing admit or reject the claim in whole or in part.

(6) The Commissioner shall have the power to regulate his own procedure in all matters arising out of the discharge of his functions, including the place or places at which he will hold his sittings and shall, for the purpose of making any investigation under this Act, have the same powers as are vested in a civil court under the Code of Civil Procedure, 1908 (5 of 1908), while trying a suit in respect of the following matters, namely:

(a) the summoning and enforcing the attendance of any witness and examining him on oath

(b) the discovery and production of any document or other material object producible as evidence;

(d) the issuing of any commission for the examination of any witnesses.

(7) Any investigation before the Commissioner shall be deemed to be a judicial proceeding within the meaning of Sections 193 and 228 of the Indian Penal Code (46 of 1860) and the Commissioner shall be deemed to be a civil court for the purposes of Section 195 and Chapter XXVI of the Code of Criminal Procedure, 1973 (42 of 1974).

(8) A claimant, who is dissatisfied with the decision of the Commissioner, may prefer an appeal against the decision to the principal civil court of original jurisdiction within the local limits of whose jurisdiction the relevant mine is situated.

Section 11. Liability of Central Government to end on payment of claim

After admitting a claim under this Act, the amount due in respect of such claim shall be paid by the Commissioner to the person or persons to whom such amount is due, and, on such payment, the liability of the Central Government in respect of such claim shall stand discharged.

Section 12. Disputes how to be dealt with

In the event of there being a doubt or dispute as to the right of a person to receive the whole or any part of the amount referred to in Section 6 or Section 7, the Commissioner shall refer the matter to the court for a decision, and shall make the disbursement in accordance with the decision of the court.

Explanation. In this section court , in relation to a mining concession, means the principal civil court of original jurisdiction within the local limits of whose jurisdiction the mines relating to such concession is situated.

Section 13. Undisbursed or unclaimed amount to be deposited to the general revenue account

Any money paid to the Commissioner which remains undisbursed or unclaimed after such payment for a period of three years shall be transferred by the Commissioner to the general revenue account of the Central Government; but a claim to any money transferred may be preferred to the Central Government by the concession holder entitled to such payment and shall be dealt with as if such transfer had not been made, the order, if any, for the payment of the claim being treated as an order for the refund of revenue.

Chapter V

MISCELLANEOUS

Section 14. Amendment of Act 67 of 1957

1[Repealed]

Section 15. Penalties

Any person who contravenes the provisions of this Act shall be punishable with imprisonment for a term which may extend to two years or with fine which may extend to two thousand rupees, or with both.

Section 16. Offences by companies

(1) Where an offence under this Act has been committed by a company, every person who at the time the offence was committed was in charge of, and was responsible to, the company for the conduct of the business of the company as well as the company, shall be deemed to be guilty of the offence and shall be liable to be proceeded against and punished accordingly:

Provided that nothing contained in this sub-section shall render any such person liable to any punishment, if he proves that the offence was committed without his knowledge or that he had exercised all due diligence to prevent the commission of such offence.

(2) Notwithstanding anything contained in sub-section (1), where and offence under this Act has been committed by a company and it is proved that the offence has been committed with the consent or connivance of, or is attributable to any neglect on the part of, any director, manager, secretary or other officer of the company, such director, manager, secretary or other officer shall be deemed to be guilty of that offence and shall be liable to be proceeded against and punished accordingly.

Explanation. For the purposes of this section,

(a) company means any body corporate and includes a firm or other association of individuals; and

(b) director , in relation to a firm, means a partner in the firm.

Section 17. Protection of action taken in good faith

(1) No suit, prosecution or other legal proceeding shall lie against the Central Government or any officer or other employee of that Government, or any person authorised by that Government for anything which is in good faith done or intended to be done under this Act.

(2) No suit or other legal proceeding shall lie against the Central Government or any officer or other employee of that Government or any person authorised by that Government for any damage caused or likely to be caused by anything which is in good faith done or intended to be done under this Act.

Section 18. Delegation of powers

(1) The Central Government may, by notification, direct that all or any of the powers exercisable by it under this Act, other than the powers conferred by Sections 20 and 21, may also be exercised by such person or persons as may be specified in the notification.

(2) Whenever any delegation of power is made under sub-section (1), the person to whom such power has been delegated shall act under the direction, control and supervision of the Central Government.

Section 19. Declaration as to the policy of the State

It is hereby declared that this Act is for giving effect to the policy of the State towards securing the principles specified in clauses (b) and (c) of Article 39 of the Constitution.

Explanation. In this section, State has the same meaning as in Article 12 of the Constitution.

Section 20. Power to make rules

(1) The Central Government may, by notification, make rules to carry out the provisions of this Act.

(2) Every rule made by the Central Government under this Act shall be laid, as soon as may be after it is made, before each House of Parliament, while it is in session, for a total period of thirty days which may be comprised in one session or in two or more successive sessions, and if, before the expiry of the session immediately following the session or the successive sessions aforesaid, both Houses agree in making any modification in the rule or both House agree that the rule should not be made, the rule shall thereafter have effect only in such modified form or be of no effect, as the case may be; so, however, that any such modification or annulment shall be without prejudice to the validity of anything previously done under that rule.

Section 21. Power to remove difficulties

If any difficulty arises in giving effect to the provisions of this Act, the Central Government may, by order, not inconsistent with the provisions of this Act, remove the difficulty:

Provided that no such order shall be made after the expiry of a period of two years from the date of assent.

Section 22. Validation

(1) Notwithstanding anything contained in any other law for the time being in force or any judgment, decree or order of any court, tribunal or other authority,

(a) every concession holder shall, for the period commencing on and from the date when his mining concession had been declared to be a mining lease and ending with the date of expiry of the period of his lease under the provisions of this Act (hereafter in this section referred to as the said period), be liable to pay the dead rent or, as the case may be, royalty, due in respect of such lease under the provisions of the Mines and Minerals Act and the rules made thereunder, and such amount shall, save as otherwise provided in this section, be recoverable from him;

(b) any amount paid by the concession holder for the said period, either as a fixed tax or as a proportional tax, or both, or as a royalty under protest shall be deemed to have been dead rent or, as the case may be, royalty, paid in accordance with law and such amounts shall not be liable to be refunded; and

(c) due credit of all such amounts paid by a concession holder under clause (b) shall be given to him in determining the dead rent or, as the case may be, royalty payable by him under clause (a),

as if this Act and the Mines and Minerals Act and the rules made thereunder had been in force at all material times, and accordingly

(i) no suit or other proceeding shall be instituted, maintained or continued in any court or other authority against the Government or any person or authority whatsoever for the refund of any amounts paid by a concession holder under clause (b); and

(ii) no court shall enforce any decree or order directing the refund of any amounts so paid,

on the ground that the mining concession is not a mining lease.

(2) Fr the removal of doubts, it is hereby declared that nothing in sub-section (1) shall be construed as preventing any person,

(a) from questioning, in accordance with the provisions of the Mines and Minerals Act and the rules made thereunder, the assessment of any dead rent or royalty for the said period; or

(b) from claiming refund of any dead rent or royalty paid by him in excess of the amount due from him under the Mines and Minerals Act and the rules made thereunder.

FIRST SCHEDULE

[See Sections 4(1), 6, 7 and 9(1)]

DETAILS OF MINING CONCESSION ABOLISHED AND DECLARED AS MINING LEASES ON AND FROM THE APPOINTED DAY

Sl.	Name of the concession	Denomination	Nature	Situation		Number	Amount
No.	holder and his residence	of the mine		Village	Taluka	and date of title	(in Rs.)
1	2	3	4	5	6	7	8
1.	Maria Severina Fernandes ora Camilo Agostinho Elias Fernandes, of Aldona (cabesacasal).	Anvalitembo	Fe/Mang	Vadem	Sanguem	2 of 30-1-1929	14,300
2.	Domingos Jose Fernandes, of Aldona.	Paicatembo	Ditto	Netorlim	Ditto	1 of 26-8-1931	13,900
3.	Naria Alice Sodder Pereira, of Vasco da Gama.	Aili Vagurbem	Ditto	Sancordem	Ditto	1 of 4-4-1937	14,300
4.	Timblo Irmaos Ltda, of Margao.	Bandodongor Cumbiadongor	Ditto	Verlem	Ditto	1 of 19-3-1941	9,300
5.	Xeo Abdul Kadat, of Sanguem.	Cudoitembo	Ditto	Bati	Ditto	3 of 19-3-1941	7,900
6.	Maria Seani Rephael, of Curchorem.	Amvandongor	Ditto	Curpem	Ditto	5 of 19-3-1941	12,500
7.	Maria Seani Rephael, of Curchorem.	Nidgulamoll dongor	Iron	Calem	Ditto	6 of 19-3-1941	11,900
8.	Empresa Minero Comercila, of Goa.	Choriacho tembo dongor	Ditto	Bimbol of Calem	Ditto	7 of 19-3-1941	13,900
9.	Gangadhar N. Agarwal, of Margao.	Huldool dongor	Ditto	Ditto	Ditto	8 of 19-3-1941	14,300
10.	Companhia Nacional Agency, of Ponda.	Mollo or Moroda	Fe/Mang	Darbandora	Ditto	9 of 19-3-1941	14,300
11.	Rajarama Naraina X Bandecar, of Vasco da Gama.	Nundem deulavoril dongor	Ditto	Nundem	Ditto	10 of 20-8-1941	14,200
12.	Comphania Mineira Dempo and Souza Ltda, of Goa.	Lamgao	Iron	Lamgao	Bicholim	11 of 20-8-1941	14,300
13.	Comphania Mineira Dempo and Souza Ltda, of Goa.	Vagachiper	Ditto	Bicholim	Ditto	12 of 20-8-1941	14,300
14.	Comphania Mineira Demo and Souza Ltda, of Goa.	Gaotoor	Iron	Bordem	Bicholim	13 of 20-8-1941	14,300
15.	Comphania Mineira Dempo and Souza Ltda, of Goa.	Toticho mor dongor	Ditto	Mulgao	Ditto	14 of 20-8-1941	14,300
16.	Comphania Mineira Dempo and Souza Ltda, of Goa.	Mandurbaga	Ditto	Ditto	Ditto	15 of 20-8-1941	14,300
17.	Firm Elesbao Pereira and Sons Ltda, of Mormugao.	Padepanos	Fe/Mang	Sancordem	Sanguem	17 of 22-10-1941	2,900
18.	Kurnool M.V. Maneer, of Bellery.	Vaguem	Ditto	Melauli	Satari	1 of 8-7-1942	14,400
19.	Hiri Bombo Gaunco, of Margao.	Santana tembo	Ditto	Vichundrem	Sanguem	1 of 6-10-1947	2,900
20.	Companhia Nacional Agency, of Penda.	Gonoxirem	Ditto	Verlem	Ditto	2 of 24-4-1949	13,400
21.	Firm S. Kantilal And Cia. Lta, of Margao.	Shirgal Muddi	Ditto	Saluli	Ditto	3 of 13-6-1949	14,300
22.	Shri Rajaram N.X. Bandekar, of Vasco.	Monte de Sirigao	Iron	Sirigao	Bicholim	4 of 17-6-1949	14,300
23.	Firm Chowgule and Cia. Ltd., of Marmagao.	Cudplegaicho Guer-Dongor	Ditto	Ditto	Ditto	5 of 8-7-1949	14,300
24.	Hiralal Khodidas, of Goa.	Gogoro or Gulcan Dongor	Fe/Mang	Colomba	Sanguem	6 of 11-7-1949	10,100
25.	Lidia Belinda Simoes, of Goa.	Vagatto	Ditto	Ditto	Ditto	7 of 5-8-1949	9,900
26.	Bascora Seguna Corpo, of Vasco.	Cuncdacho Gholl	Ditto	Gudnem	Bicholim	8 of 12-8-1949	14,000
27.	Sociedade Mineira Goesa, of Panaji.	Macarxendo and Mauling-todcho Dongor	Ditto	Maulinguem	Ditto	9 of 23-9-1949	13,300
28.	Sociedade Mineira Goesa, of Panaji.	Chireachea Ambeacodil Dongurli and Cantonachi tembo	Ditto	Ditto	Ditto	10 of 23-9-1949	11,300
29.	Gurudas Timblo, of Margao.	Gogolatembo	Ditto	Malcornem	Quepem	11 of 4-11-1949	9,400
30.	Firm chowgule and Cia. Ltd., of Marmagao.	Goigonem	Iron	Mahem	Bicholim	13 of 18-11-1949	10,400
31.	Eurico da Silva Ataidee T. De Noronha, of Maem.	Orpale Anturlichem, etc.	Fe/Mang	Ditto	Ditto	14 of 18-11-1949	13,800
32.	Firm S. Kantilal and Cia. Ltd., of Margao.	Molhadvona, Concramoli	Iron	Sancordem	Sanguem	16 of 23-12-1949	12,200
33.	Atmarama X. Poi Palondicar, of Margao.	Hunantlo Dongor	Fe/Mang	Colomba	Ditto	17 of 23-12-1949	6,400
34.	Aleixo Caetano Cardoso, of Raia.	Sem denom. esp.	Ditto	Navelim	Ditto	1 of 13-1-1950	3,200
35.	Gopinata Sinai Garco, of S. Lourenco.	Arembata	Ditto	Aturli	Bicholim	3 of 13-1-1950	3,000
36.	Firm Chowgule and Cia. Ltd., of Marmagao.	Govala	Ditto	Gautona	Ditto	4 of 13-1-1950	7,300
37.	Firm S. Kantilal and Cia. Ltd., of Margao.	Paicatembo	Ditto	Villiena	Sanguem	5 of 23-1-1950	10,400
38.	Quiteria Maria Gonsalves Noronha.	Godhodo	Ditto	Colomba	Ditto	6 of 27-1-1950	5,600
39.	Firm V.S. Dempo and Cia. Ltd., of Goa.	Culnavoril Sodo	Ditto	Dudal	Ditto	7 of 30-1-1950	5,600
40.	Rajaram Rangaji Poinguincar, of Ponguinim.	Chirabande Vali	Ditto	Patiem	Ditto	8 of 24-2-1950	11,800
41.	Mahamed Osman Muhamed Hashan of Margao.	Cuditembo	Ditto	Curpem	Ditto	10 of 24-2-1950	8,900
42.	Firm Damodar Mangalji and Cia. Ltd., of Goa.	Costimol	Ditto	Costi	Ditto	11 of 24-2-1950	4,900
43.	Xec Abdul Kadar, of Sanguem.	Usqui Mordi	Ditto	Netorlim	Ditto	12 of 27-2-1950	14,300
44.	Xec Abdul Kadar, of Sanguem.	Chinchigalchi Calmati	Ditto	Tudou	Ditto	13 of 27-2-1950	14,200
45.	Firm Metha and Cia. Ltd., of Vasco da Gama.	Tilo dongor, etc.	Ditto	Curdi	Ditto	14- of 27-2-1950	4,900
46.	Roguvir Naraina Lotlecar, of Margao.	Bandadongor	Ditto	Verlem	Ditto	15 of 13-3-1950	10,100
47.	Roguvir Naraina Lotlecar, of Margao.	Bonquidongor or Bonquitembo	Ditto	Ditto	Ditto	16 of 13-3-1950	8,100
48.	Gurudas Timblo, of Margao.	Ondea Cail Mol, etc.	Fe/Mang	Pale	Bicholim	17 of 27-3-1950	13,200
49.	Firm Damodar Mangalji and Cia. Ltd., of Goa.	Maulingmolo	Ditto	Carapur	Ditto	19 of 21-4-1950	3,100
50.	Quiteria Maria Gonsalves Noronha, of Margao.	Udo Dongor	Ditto	Colomba	Sanguem	20 of 21-4-1950	14,300
51.	Firm Chowgule and Cia. Ltd., of Margao.	Deureamvoilo-tembo	Ditto	Vichundrem	Ditto	21 of 5-5-1950	7,400
52.	Firm Chowgule and Cia. Ltd., of Margao.	Paratembo Dongurli, etc.	Ditto	Costi	Ditto	22 of 5-5-1950	9,000
53.	Mandyan A. Parthasarthy, of Pernem.	Sem denominacao especial	Ditto	Zorulem	Pernem	23 of 8-5-1950	14,300
54.	Firm V.M. Salgaoncare Irmao Ltd., of Vasco da Gama.	Dudaliacha Gaunt-onavoril Sodo e Gitoneasoda	Iron	Dudal	Sanguem	24 of 12-5-1950	13,000
55.	Sociedade Shri Mahalaximi Cia. Mineira Ltd., of Netorlim.	Maccdeatolem Mamatembo	Fe/Mang	Jaqui of Netorlim	Ditto	27 of 5-6-1950	10,400
56.	Marcos Marcelino P. De Souza, of Pilerne.	Tasmsurly	Ditto	Dandola	Ponda	28 of 12-6-1950	12,900
57.	Marcos Marcelino P. De Souza, of Pilerne.	Calamatembi	Ditto	Tiurem	Ditto	29 of 12-6-1950	13,800
58.	Prafula Rajarama Hede, of Goa.	Godcavadea Javalachem Upor and Nagonim Buroda	Iron	Colem	Sanguem	30 of 16-6-1950	11,800
59.	Sociedade Timblo Irmaos Ltd., of Margao.	Devandongor	Fe/Mang	Rivona	Ditto	31 of 7-7-1950	8,900
60.	Firm V. M. Salgaoncare Irmao Ltd., of Vasco Da Gama.	Motto	Ditto	Revora	Bardez	32 of 7-7-1950	4,900
61.	Sociedade Timblo Irmaos Ltd., of Margao.	Borga	Ditto	Rivona	Sanguem	34 of 2-10-1950	12,800
62.	Gangadhar Narsingdas Agrawal, of Margao.	Chandsuriacho Fatravoril dongor	Ditto	Netorlim	Ditto	35 of 2-10-1950	14,200
63.	Raia Porobo Baticar, of Sanguem.	Perchotembo	Ditto	Batie Cumbari	Ditto	37 of 10-10-1950	10,000
64.	Nilconta Jaganata Coulecar, of Mapusa.	Codeachem Devonavoril Molentil Zaga	Fe/Mang	Sanvordem	Satari	38 of 10-11-1950	14,300
65.	Manohar H.N. Naik, Parulekar.	Gundegally or Chendo	Ditto	Dargalim	Pernem	39 of 11-12-1950	14,300
66.	Vishwasrao D. Chowgule, of Vasco da Gama.	Citeiros que ficam de ambosos lados de linha ferrea, etc.	Iron	Calem	Sanguem	40 of 22-12-1950	12,300
67.	Lidia Belinda Simoes, of Goa.	Molietembo Maquerim	Fe/Mang	Rivona	Ditto	42 of 29-12-1950	7,300
68.	Xec Mohamed Issac, of Goa.	Devapan or Devadongor	Ditto	Caurem	Quepem	1 of 8-1-1951	14,300
69.	Madeva Upendra Sinai Talaulikar, Panaji.	Saniem	Iron	Sancordem	Sanguem	2 of 8-1-1951	7,200
70.	Firm V.S. Dempo and Cia. Ltd., of Goa.	Cantor	Fe/Mang	Curpem	Ditto	3 of 19-1-1951	14,000
71.	Vassudeva N. Sarmalkar, of Margao.	Vagagholl	Ditto	Molcornem	Quepem	4 of 2-2-1951	3,800
72.	Dinanata Muc-unda S. Cuvelcar, of Raia.	Zamblimol and Cicilitembo	Ditto	Colomba	Sanguem	5 of 2-2-1951	7,200
73.	Gurudas Timblo, of Margao.	Chivanritembo or Chivaridongor	Ditto	Dongor	Ditto	7 of 9-2-1951	13,300
74.	Gurdas Timblo, of Margao.	Paicapanacho dongor	Ditto	Pirla	Quepem	8 of 9-2-1951	13,900
75.	Bhanudas Bablo S. Cossombo, of Sanguem.	Convorzoritembo Motatembo Bandoli dongor	Ditto	Curpem	Sanguem	9 of 12-2-1951	14,200
76.	Haider Caximo Can of Sanguem.	Vangi Bindi Advona, etc.	Ditto	Sulcorna	Quepem	10 of 23-2-1951	11,900
77.	Zoirama Bicaji Neugui, of Mapuca.	Availadongor	Ditto	Molcornem	Ditto	11 of 23-2-1951	11,400
78.	Francisca Sequeira of Nuvem.	Gorditembo	Ditto	Netorlim	Sanguem	12 of 26-2-1951	6,700
79.	Vishwasrao D. Chowgule, of Vasco da Gama.	Cararemdongor	Ditto	Colomba	Ditto	14 of 2-3-1951	14,300
80.	Vishwasrao D. Chowgule, of Vasco da Gama.	Partimsodo, etc.	Iron	Molem	Ditto	15 of 2-3-1951	11,500
81.	Visswasrao D. Chowgule, of Vasco da Gama.	Pundavamgavoril Sodo	Iron	Dudal	Sanguem	16 of 2-3-1951	11,800
82.	S. Kantilal and Cia. Ltd., of Margao.	Gottovo Dongor	Fe/Mang	Netorlim	Ditto	17 of 2-3-1951	6,300
83.	Xec. Alub, of Sanguem.	Zambutolem	Ditto	Tudou of Verlem	Ditto	19 of 9-3-1951	11,500
84.	Tulxidas Madeva X. Deulcar of Calem.	Careacodil Upri, Adam Tembo, etc.	Ditto	Maulinguem	Ditto	20 of 9-3-1951	12,500
85.	Zoiram Bhicaji neugmi of Mapuca.	Madiacho tembo Candalanche mol or Gormodi	Ditto	Cauremi	Quepem	21 of 19-3-1951	12,400
86.	Roguvir Sinai Garco, of S. Lourenco de Agacaim.	Casarman	Ditto	Salguinim Verlem	Sanguem	22 of 30-3-1951	4,700
87.	Gurudas Timblo, of Margao.	Moliadongor	Ditto	Tudou of Verlem	Ditto	23 of 30-3-1951	10,000
88.	Horichondra Saunlo N. Tari, of Sanguem.	Sadezamotil Rica	Ditto	Cumbari	Ditto	26 of 6-4-1951	11,900
89.	Firma Sesa Goa Ltd., of Goa.	Botvadeacho dongor	Ditto	Pissurlem	Satari	28 of 6-4-1951	3,500
90.	Damum Naique, of Curchorem.	Cosmoichem Mola	Ditto	Sulcorna	Quepem	29 of 13-4-1951	3,500
91.	Mineira Prometedora Ltd., of Netorlim.	Folsadando or Vadvol	Ditto	Netorlim	Sanguem	32 of 13-4-1951	5,400
92.	Xec Adam Xac. Abubakar, of Margao.	Nissorval	Ditto	Colomba	Ditto	34 of 20-4-1951	14,000
93.	Gajanana P.N. Cormoli of Cacora.	Chiunim Dongor, etc.	Ditto	Rivona	Ditto	35 of 20-4-1951	11,500
94.	Xec Abdul Gofur X.A. Agis of Sanguem.	Cumartolem Dongor, etc.	Ditto	Curpem	Ditto	37 of 20-4-1951	5,300
95.	Firm Chowgule and Cia, Ltd., of Marmagao.	Casana, Costimola, etc.	Iron	Costi	Ditto	38 of 20-4-1951	14,300
96.	Narahari S.S. Narvenkar, of Goa.	Pandava Xetavoilo Soddo and Vozro Sodo	Ditto	Santona of Quirlapale	Ditto	40 of 27-4-1951	14,200
97.	Roguvir R. Poinguincar, of Poinguinim.	Gurmulem	Fe/Mang	Cudnem	Bicholim	41 of 11-5-1951	9,600
98.	Firm Shantilal Kushaldas Irmaos, of Margao.	Gotton Sorad Tembo	Fe/Mang	Netorlim	Sanguem	42 of 18-5-1951	9,100
99.	Firm V.S. Denpo and Cia, Ltd., of Goa.	Navientil Galivoril Advona Nagona, etc.	Ditto	Aglote	Ditto	43 of 18-5-1951	14,300
100.	Sociedade Shantilal Kushaldas and Irmaos, of Margao.	Joleracho dongor	Ditto	Maina	Quepem	44 of 18-5-1951	8,800
101.	Xembu Zoideva X. Moratto, of Sanguem.	Dhabella mola	Ditto	Undorna	Ditto	45 of 8-6-1951	13,300
102.	Vassantaram G. Metha, of Vasco da Gama.	Vatasur	Ditto	Colomba	Sanguem	46 of 15-6-1951	3,100
103.	Ramacrishna Dottu P. Loundo, of Sanquelim.	Goddibaim	Ditto	Navelim	Bicholim	47 of 18-6-1951	5,500
104.	Vicente J.F. Figeiredo, of Loutulim.	Madda-xeta-Jetona	Ditto	Netorlim	Sanguem	48 of 25-6-1951	14,300
105.	Sociedade Mineira N. Ltd., of Margao.	Poicul Compro	Ditto	Melauli	Satari	49 of 6-7-1951	10,100
106.	Vassudeva N. Sarmalcar, of Margao.	Gola dongor	Ditto	Sulcorna	Quepem	50 of 6-7-1951	12,600
107.	Gurdas Timblo, of Margao.	Bhutabaincho dongor	Ditto	Verlem	Sanguem	51 of 20-7-1951	9,700
108.	Roguvir R. Poinguincar, of Poinguinim.	Thatatem Soddo	Iron	Darbandora	Ditto	52 of 23-7-1951	14,300
109.	Aec Abdul Gofur X.A. Agis, of Sanguem.	Pola dongore Dongore	Fe/Mang	Curpem	Ditto	53 of 3-8-1951	4,400
110.	Jose Azavedo Duarte, of Sanguem.	Zamblidando	Ditto	Verlem	Ditto	54 of 3-8-1951	5,200
111.	Manchar H.N. Parulecar, of Mapusa.	Guellieme Gaval	Iron	Pissurlem	Satari	55 of 24-8-1951	12,600
112.	Daue Khan, of Sanguem.	Matta Conda	Fe/Mang	Rivona	Sanguem	58 of 3-9-1951	12,600
113.	Zoiram B. Neugui, of Mapuca.	Iembeche dongor	Ditto	Maina	Quepem	59 of 3-9-1951	14,200
114.	Minguel Mascarenhas, of Sanvordem.	Canelidongor	Ditto	Vichundrem	Sanguem	60 of 14-9-1951	11,800
115.	Mineira Nacional Ltd. of Panaji.	Cuddeagalivoril Sodo dongor	Iron	Santona Quirlapale	Ditto	62 of 1-10-1951	13,100
116.	Chandracanta F. Naigue, of Curchorem.	Gobaim or Cuntiem	Fe/Mang	Curpem	Ditto	63 of 19-10-1951	10,000
117.	Amalia Rodrigues G. Figueiredo, of Loutulim.	Polo Dongor and Dongor	Fe/Mang	Curpem	Sanguem	65 of 7-12-1951	8,400
118.	Firm S. Kantilal and Cia Ltd., of Margao.	Poxelacho Sodo	Ditto	Maida of Colem	Ditto	66 of 14-12-1951	14,200
119.	Firm S. Kantilal and Cia Ltd., of Margao.	Gonesgudi Dongor	Ditto	Rumademo of Netorlim	Ditto	67 of 14-12-1951	4,900
120.	Mingoa Sociedade Mineira Goesa, SARL, of Goa.	Maindvolicho Sodo and Codeculnavoril Sodo	Iron	Codli	Ditto	69 of 14-12-1951	14,300
121.	Ramakanta, Xetie of Bicholim.	Deulem	Ditto	Pissurlem	Satari	70 of 17-12-1951	14,300
122.	Firma V.M. Salgoancar and Irmao Ltd., of Vasco da Gama.	Madei	Fe/Mang	Vantem	Ditto	71 of 21-12-1951	11,400
123.	Firm S. Kantilal and Cia, of Margao.	Anavladongor	Ditto	Molcorrnem	Quepem	1 of 4-1-1952	5,500
124.	Quiteria Maria Gonsalves, Noronha, of Mapusa.	Cormol-dad dongor	Ditto	Colomba	Sanguem	3 of 11-1-952	12,900
125.	Firm S. Kantilal and Cia, Ltd., Margao.	Melcadongor	Ditto	Sancordem	Ditto	4 of 1-2-1952	10,600
126.	Ailiabhai S. Cacodcar, of Cacora.	Vancali temb	Ditto	Colomba	Ditto	5 of 1-2-1952	3,200
127.	Arnaldo Reis. Cruz of Bena alim.	Fondiatolia-voridongor	Ditto	Netorlim	Ditto	7 of 1-2-1952	4,100
128.	Gopal Visvonata Godekar de Councolim.	Ubefatracodi-I dongri	Ditto	Maina	Quepem	8 of 1-2-1952	8,000
129.	Sociedade Timblo Irmaos Ltd., of Margao.	Santona Guro	Ditto	Sigao	Sanguem	9 of 1-2-1952	11,000
130.	Esvonta Datatraia Sadecar, of Margao.	Pandavamsodo	Ditto	Rivona	Ditto	10 of 1-2-1952	4,600
131.	Firm Damodar Mangaliji and Cia. Ltd., of Goa.	Dobdobo	Ditto	Bicholim	Bicholim	11 of 4-2-1952	7,200
132.	Narahari S.S. Narvenkar of Goa.	Mainantil Murdi	Ditto	Santana of Quirlapale	Sanguem	12 of 8-2-1952	11,100
133.	Rucminibai S. Bhobe, wife of late Krishna Bhobe or Quexarbai, of Mapusa.	Apteachemboroda	Ditto	Onda	Satari	13 of 22-2-1952	3,700
134.	Badrudin Bavani, of Margao.	Nomoxitembo	Ditto	Rivona	Sanguem	14 of 22-2-1952	14,300
135.	Sadassiva D. Tiroder Margao.	Pistem	Fe/Mang	Latambar-cem	Bicholim	15 of 22-2-1952	8,900
136.	Sociedade Timblo Irmaos Ltd., of Margao.	Ambegal Jeddit moddi	Ditto	Salginim of Verlem	Sanguem	16 of 25-2-1952	9,000
137.	Firm S. Kantilal and Cia. Ltd., of Margao.	Toliavolli, Zombod, etc.	Ditto	Villiena	Ditto	17 of 29-2-1952	13,600
138.	Firm S. Kantilal and Cia. Ltd of Margao.	Kairad and Talaoili	Ditto	Villiena of Bati	Ditto	18 of 29-1-1952	6,700
139.	Firm V.M. Salgaocar Irmao Ltd., of Vasco da Gama.	Molcornem	Ditto	Aglote	Ditto	19 of 29-2-1952	14,300
140.	Harichandra S.N. Tari, of Sanguem.	Vagamollofodaguir, etc.	Ditto	Vichundrem	Ditto	21 of 29-2-1952	8,700
141.	Roque Santana Baneto, of Loutim.	Zambeamollo	Ditto	Rivona	Ditto	25 of 21-3-1952	7,100
142.	Firm Shantilal K. and Bros., of Margao.	Chumimolo or Xissoria tembo	Ditto	Ditto	Ditto	28 of 28-3-1952	6,200
143.	Vasudeya D.S. Cosombo of Sanguem.	Borgadongrachem Fall, etc.	Ditto	Rivona	Ditto	29 of 28-3-1952	10,200
144*.
145.	Vassantaram G. Metha, of Vasco da Gama.	Navelem	Ditto	Curpem	Ditto	33 of 28-3-1952	8,200
146.	Firm V.S. Dempo and Cia. Ltd. of Goa.	Tambessodo	Ditto	Colomba	Ditto	35 of 4-4-1952	14,100
147.	Firm V.S. Dempo and Cia. Ltd., of Goa.	Candulgo	Iron	Codali or Carapur	Bicholim	37 of 4-4-1952	14,300
148.	Hiru Bombo Gaunco, of Margao.	Santonatembo Bandaxetachem	Fe/Mang	Vichun-drem	Sanguem	38 of 14-4-1952	14,300
149.	Vammona M. Zoixi, of Oxel.	Tialachem temba B. dongor, etc.	Ditto	Ozorim	Pernem	39 of 18-4-1952	14,300
150.	Roguvir, S. Garco. of S. Luurencorde Agacaim.	Margamodil Dongor	Ditto	Salginem	Sanguem	40 of 18-4-1952	6,300
151.	Tucarama P.X. Parcar, of Colem.	Malia dongor	Ditto	Vadem	Ditto	41 of 21-4-1952	10,400
152.	Kamlanata N. Xetio, of Goa.	Batolem Drama-falential	Ditto	Betqui	Ponda	42 of 21-4-1952	11,500
153.	Sociedace Timblo Irmaos Ltd., of Margao.	Vagini dongor or Vagini Tembo	Fe/Mang	Salginem	Sanguem	44 of 5-5-1952	3,200
154.	Sociedade Timblo Irmaos Ltd., of Margao.	Cormolem and Brog	Ditto	Cudnem	Bicholim	45 of 5-5-1952	5,800
155.	Joao Santana Gomes, Margao.	Bomaoatto	Ditto	Malauli	Satari	46 of 5-5-1952	5,100
156.	Joao Hugo Eduardo Sequeria, of Goa.	Chiudiadvona, etc.	Ditto	Darbandora	Saung-uem	47 of 5-5-1952	14,300
157.	Xec Mohamed Issac, of Sanguem.	Undirgala or Temacheavadia-chem advona, etc.	Ditto	Cotarli	Ditto	48 of 30-5-1952	5,000
158.	Firm S. Kantilal and Cia. Ltd., of Margao.	Nansaconda or Nassaconda	Ditto	Naiquinim	Ditto	50 of 2-6-1952	6,900
159.	Roguvir Sinai Garco, of S. Lourenco de Agacaim.	Cazreanchem Culde e Adj.	Iron	Cudnem	Bicholim	51 of 6-6-1952	11,400
160.	Raja Dotu S. Lade, Sanvordem.	Navelem dongor	Fe/Mang	Curpem	Sanguem	53 of 13-6-1952	4,500
161.	Raja Porobo Baticar, Sanguem.	Perchotembo	Ditto	Batie Cumbari	Ditto	54 of 13-6-1952	6,000
162.	Shantilal Khushaldas and Bros, of Margao.	Rumadolem	Ditto	Curdi	Ditto	55 of 20-8-1952	13,200
163.	Visvasrao D. Chowgule, Vasco da Gama.	Khirnim dongor	Ditto	Salginim	Ditto	58 of 11-7-1952	3,000
164.	Quexcwa Sinai Cundo, of Margao.	Patiafala	Ditto	Colomba	Ditto	59 of 18-7-1952	14,000
165.	Firm S. Kantilal and Cia. Ltd., of Margao.	Asni dongor	Ditto	Curdi	Ditto	60 of 18-7-1952	6,300
166.	Firm S. Kantilal and Cia. Ltd., of Margao.	Zamsodo or Capiacodichem	Ditto	Bati and Cumbari	Ditto	61 of 18-7-1952	7,300
167.	Vassudeva Madeva Salgaocar, of Vasco da Gama.	Matte Dando	Iron	Velguem	Bicholim	62b of 18-7-1952	7,600
168.	D.B. Bandokar of Panjim.	Ditto	Ditto	Ditto	Ditto	62a of 18-7-1952	7,000
169.	Atchuta Vishnu S. Velingear, of Velinga.	Vansvolatembo or ximevoril dongor	Fe/Mang	Vichundrem and Netorlim.	Sanguem	67 of 18-8-1952	8,600
170.	Malbe Madeva S.R. Sar Dessai of Verem.	Vitcantor	Ditto	Virdi	Bicholim	68 of 18-8-1952	14,000
171.	Mingoa Sociedade Mineira Goesa, of Goa.	Gurmel	Fe/Mang	Codli of Quirlapale	Sanguem	70 of 18-8-1952	14,300
172.	Firm Damodar Mangalj and Cia. Ltd., of Goa.	Zambol and terr. Adj.	Ditto	Villiena	Ditto	71 of 18-8-1952	4,300
173.	Sociedade Timblo Irmaos Ltd., of Margao.	Dobar, Tanca and Aglote Sodo	Ditto	Aglote	Ditto	73 of 18-8-1952	13,800
174.	Sociedade Verencar and Cia. Ltd., of Surla.	Dabo	Ditto	Surla	Bicholim	74 of 22-8-1952	14,300
175.	Voicunta Cadnekar of Margao.	Chunimol or Gotifondatembo	Ditto	Colomba	Sanguem	75 of 29-8-1952	12,600
176.	Firm Sesa Goa Ltd., Goa.	Orasso dongor	Iron	Adolpale	Bicholim	76 of 8-9-1952	14,200
177.	Firm V.M. Salgaoncar and Irmaos Ltd., of Vasco da Gama.	Pet Page-dongor, Bainem	Fe/Mang	Doro of Sanvordem	Sanguem	77 of 12-9-1952	8,600
178.	Soid Adam, of Quepem.	Deudongro	Ditto	Colomba	Ditto	78 of 19-9-1952	3,800
179.	Mineira Prometadora Ltd., Netorlim.	Eroca	Ditto	Netorlim	Ditto	81 of 26-9-1952	5,200
180.	Roguvira S. Garco of S. Lourenco de Agacaim.	Pedamolla	Ditto	Colomba	Ditto	82 of 26-9-1952	14,300
181.	Firm V.M. Salgaoncar and I. Ltd., of Vasco da Gama.	Mardando and Barcati	Iron	Surla	Bicholim	83 of 26-9-1952	13,500
182.	Rajaram Narayan X. Bandekar of Vasco da Gama.	Jaquel or Jacadevicho dongor	Fe/Mang	Pale	Ditto	84 of 3-10-1952	14,300
183.	Mussa Usman Ali, of Goa.	Gadichem Advona	Ditto	Curpem	Sanguem	85 of 10-10-1952	10,800
184.	Visnum S. Churchorcar of Chandor.	Moscaurme of Cornol	Ditto	Rivona	Ditto	86 of 18-10-1952	13,700
185.	Firm V.S. Dempo and Cia. Ltd., of Goa.	Chedeudongor and Dardongor	Iron	Nuem	Canaco-na	87 of 13-10-1952	13,300
186.	Sociedade Timblo Irmaos Ltd. of Margao.	Copila gaichem Paul	Ditto	Sigao	Sanguem	88 of 7-11-1952	13,500
187.	Sociedade Litheferro Ltd., of Mapusa.	Calsanichomato de Oilemol Devachem udic and Golicoilo, etc.	Iron	Advolpale	Bicholim	89 of 7-11-1952	6,800
188.	Balkrishna Porob Padgaoncar of Saligao.	Bamnavadoe outros	Ditto	Latambar-cem	Ditto	90 of 7-11-1952	7,100
189.	Babol Sanvlo N. Tari of Sanguem.	Ambadasorvo	Fe/Mang	Cotarli and Xeldem	Sanguem	91 of 7-11-1952	13,500
190.	Sociedade Timblo Irmoas Ltd., of Margao.	Dignem	Iron	Cudnem	Bicholim	92 of 14-11-1952	5,800
191.	Firm Chowgule and Cia. Ltd., of Marmagoa.	Monte Udo	Fe/Mang	Colomba	Sanguem	93 of 14-11-1952	10,600
192.	Firm V.S. Dempo and Cia. Ltd., of Goa.	Marsoddo	Fe/Mang	Pissurlem	Satari	95 of 14-11-1952	14,200
193.	Firm S. Kantilal and Cia. Ltd., of Margao.	Cajucodil mola, Calia Mordi Magdiatemboe outter.	Ditto	Viliena of Bati	Sanguem	96 of 14-11-1952	4,600
194.	Balcrisna Bahiriji Patil, of Margao.	Sisso Calli dongor, etc.	Ditto	Curpem	Ditto	97 of 5-12-1952	8,400
195.	Firm Chowgule and Cia. Ltd., of Marmagoa.	Cazchemrame outroster adj.	Iron	Onda	Satari	98 of 5-12-1952	10,700
196.	Gangadhar Narsingdas Agrawal, of Margao.	Borchem Daticho Dongracho, etc.	Ditto	Sarvona	Vicholim	99 of 5-12-1952	14,300
197.	Gangadhar Narsingdas Agarawal, of Margao.	Apteachea Dativorli dongor	Ditto	Bordem	Ditto	100 of 5-12-1952	4,900
198.	Vamona Govinda Sinde, of Mapuca.	Caratuti de Deulvado	Fe/Mang	Morlem	Satari	102 of 15-12-1952	13,200
199.	Roguvira N. Lotlecar, of Margao.	Paicatembo or Cotlam da	Ditto	Netorlim	Sanguem	103 of 15-12-1952	7,100
200.	Viswasrao D. Chowgule, of Vasco da Gama.	Toliachem advona	Ditto	Aglote	Ditto	1 of 9-1-1953	11,200
201.	Viswasrao D. Chowgule, of Vasco da Gama.	Massana Moddi de Camoluem dongor	Ditto	Candola	Ponda	2 of 9-1-1953	3,200
202.	Firm V.M. Salgaocar e Irmaos Ltd., of Vasco da Gama.	Poicul of Congorem	Ditto	Melauli and Conquirem	Satari	4 of 6-2-1953	11,400
203.	Martinho Coutinho Cuncolim.	Seem denominacao especial	Fe/Mang	Tudou and Patiem	Sanguem	5 of 6-2-1953	13,600
204.	Crisna Mucunda Camotim of Assolna.	Bencremdando and Cadiaband-avoril dongor	Ditto	Jaqui of Netorlim	Ditto	6 of 6-2-1953	8,400
205.	Shantilal Kushaldas and Bros., of Margao.	Magmepan and Satarcarachem, etc.	Ditto	Maina	Quepem	9 of 13-2-1953	3,300
206.	Lidia Belinda Simoes, of Goa.	Coti dongor	Ditto	Pirla	Ditto	10 of 13-2-1953	11,300
207.	Voicunta Canecar, of Margao.	Bateagal or Bateaxembugal	Ditto	Maina	Ditto	12 of 20-2-1953	4,500
208.	Sociedade Timblo Irmaos Ltd., of Margao.	Soddo	Iron	Surla	Bicholim	13 of 20-2-1953	12,700
209.	Sociedade Timblo Irmoas Ltd., of Margao.	Quelchem Tour, Tambdi Mati	Ditto	Cudnem	Ditto	14 of 20-2-1953	10,600
210.	Firm Oriente Ltd., of Margao.	Bibel Pata	Fe/Mang	Netorlim	Sanguem	15 of 2-3-1953	8,400
211.	Firm Damodar Mangalji and Cia. (India) Ltd., of Goa.	Conquirem Canvavoril dongor	Iron	Conquirem	Satari	18 of 6-3-1953	12,900
212.	Abdul Satar Abdul Kadar Soudagar of Margao.	Undrdvona and Odlotembo	Fe/Mang	Netorlim	Sanguem	20 of 6-3-1953	7,500
213.	Gangadhar Narsingdas Agrawal, of Margao.	Passariatembo	Ditto	Colomba	Ditto	21 of 9-3-1953	4,600
214.	Damodar Jaganata Amoncar, of Margao.	Ordolo dongor	Ditto	Sancordem	Ditto	22 of 13-3-1953	3,300
215.	Empresa Minero Commercial de Goa Ltd., of Margao.	Choriancho tembo dongor	Iron	Bimbol of Colem	Sanguem	23 of 6-4-1953	13,200
216.	Joao Santana Gomes, Junior of Margao.	Xelnemtembo, Costiadvona	Fe/Mang	Aglote of Sancordem	Ditto	25 of 10-4-1953	14,000
217.	Atchuta Panduronga P. Dessai, of Netorlim.	Borcotea dongor	Ditto	Vichundrem	Ditto	26 of 13-4-1953	10,800
218.	Firm V.M. Salgaocar and I. Ltd., of Vasco da Gama.	Tanque de Bonconem	Ditto	Aglote	Ditto	27 of 13-4-1953	11,200
219.	Narayan Ganesh Prabhu Zantye Bicholim.	Ontichem ran or Ponecanem and Bagaeta Ticana, etc.	Iron	Sarvona	Bicholim	28 of 24-4-1953	10,300
220.	Narayan Ganesh Prabhu Zantye Bicholim.	Conosiavoril, Gonesi achedativoril dongrachem Cutumbona, etc.	Fe/Mang	Sarvona	Bicholim	29 of 24-4-1953	11,300
221.	Sociedade Timblo Irmaos Ltd., of Margao.	Bonvorfon ditembo e outros	Ditto	Netorlim	Sanguem	30 of 24-4-1953	4,500
222.	Firm Chowgule and Cia. Ltd., of Marmagoa.	Pale dongor	Iron	Pale	Bicholim	31 of 24-4-1953	12,000
223.	Narahari Shivram X. Narvadednear of Goa.	Palietembo and Baqueriz	Fe/Mang	Curdi	Sanguem	32 of 24-4-1953	9,800
224.	Firm Damodar Mangalji and Cia., Ltd. of Goa.	Marsodo	Ditto	Surla	Bicholim	33 of 24-4-1953	11,200
225.	Nalini Camotim Sancoalkar or Nalini Manohar Kamat, Cacora.	Metacodil Anvlitembo	Ditto	Vadem and Siggonem	Ditto	35 of 15-5-1953	4,400
226.	Esvonta Visnum P. Raiturcar, of Margao.	Bagueatembo	Ditto	Netorlim	Ditto	36 of 15-5-1953	6,300
227.	Esvonta Visnum P. Raiturcar, of Margao.	Murmeatembo or Anvalicodop	Ditto	Curdi	Ditto	37 of 15-5-1953	4,600
228.	Marcos Marcelino P. de Souza of Pilerne.	Sem denominacao especial	Ditto	Mopa	Pernem	38 of 15-5-1953	9,400
229.	Lekhraj Nathurmal of Goa.	Oilem Anvalem	Ditto	Arvalem	Bicholim	39 of 15-5-1953	12,300
230.	Xec Mahidin Xec Daud, of Vasco da Gama.	Khoiricho dongor	Ditto	Sancordem	Sanguem	40 of 15-5-1953	4,800
231.	Vassantram Ganpatram Metha of Vasco da Gama.	Caliemola ou Calzarigogo	Ditto	Colomba	Ditto	41 of 22-5-1953	9,900
232.	Firm Damodar Mangalji and Cia., (India) Ltd., of Goa.	Oriemola	Ditto	Moicalem (Colem)	Ditto	42 of 25-5-1953	10,000
233.	Xec Abdul Gofor, Xec Abdul Aziz of Curchorem.	Oiteiro Divodgal	Ditto	Curpem and Curdi	Ditto	43 of 25-5-1953	4,900
234.	Vicente Joao Filomeno Figueredo, of outulim.	Ganali dongor	Ditto	Varlem	Ditto	44 of 29-5-1953	6,700
235.	Jorge Anibal de Matos sequeira, of Goa.	Gungurem Belagal, etc.	Ditto	Mirancal	Ponda	46 of 1-6-1953	13,200
236.	Damodar Dundolica Moncar, of Ponchovadi.	Bogvota Cumiatembo	Fe/Mang	Quirlapale	Sanguem	47 of 1-6-1953	9,100
237.	Sayad Issac, of Sanguem.	Deucol Cunbasai Escapaco	Ditto	Adcolna	Ponda	49 of 8-6-1953	11,300
238.	Firm V.M., Salgaocar and India, Ltda., of Vasco da Gama.	Madiem	Ditto	Sigao	Sanguem	50 of 8-6-1953	6,900
239.	Sripada Voicunta Naique of Bicholim.	Laquerem e out ter adj.	Ditto	Bordem	Bicholim	54 of 12-6-1953	9,700
240.	Zacarias Antao, of Petalbatim.	Monte Iranqui	Ditto	Potrem	Sanguem	55 of 19-6-1953	11,300
241.	Firm Chowgule and Cia. Ltda., of Vasco da Gama.	Khuntiemolem	Ditto	Sulcorna	Quepem	57 of 19-6-1953	14,200
242.	Vishvasrao D. Chowgule, of Vasco da Gama.	Ganvancodil tod, etc.	Ditto	Gavancodil	Satari	59 of 26-6-1953	12,200
243.	Surlaji Sinari Cacodkar.	Cuntiemola Buido	Ditto	Molcornem	Quepem	60 of 26-6-1953	13,800
244.	Sociedade Timblo Irmos Ltd, of Margao.	Bondradvona Daucona and Tanca	Iron	Codli and Darbandora	Sanguem	61 of 3-7-1953	11,800
245.	Sociedade Timblo Irmaos Ltda., of Margao.	Zanodem Soda	Fe/Mang	Molcornem	Quepem	62 of 3-7-1953	13,300
246.	Sripada Voicunta naique, of Bicholim.	Medianchem ran or etc.	Ditto	Cotorem	Satari	64 of 10-7-1953	11,000
247.	Firm Sesa Goa Ltda., of Goa.	Potvol, Modlovado, etc.	Ditto	Velgem	Ditto	65 of 17-7-1953	11,200
248.	Anibal Gabriel Pereira of Margao.	Guladvona	Ditto	Codar	Ponda	67 of 17-7-1953	7,700
249.	Vicente Fernandes of Merces.	Mortegal Mordi	Ditto	Uguem	Sanguem	68 of 17-7-1953	10,100
250.	Firm S. Kantilal and Cia, Ltd., of Margao.	Dobacho Dongore ter. adj.	Ditto	Netorlim	Ditto	70 of 31-7-1953	3,200
251.	Vinaeca Naraina Bandekar, of Panaji.	Dongorvado and Curdado	Ditto	Sanco dem	Ditto	71 of 31-7-1953	11,500
252.	Jaganata Crisnanata P. Mambro, of Mapusa.	Gantcaracho Dongor	Ditto	Bordem	Bicholim	72 of 10-8-1953	9,000
253.	Erasmo de Jesus Sequeira, of Goa.	Quegdicho Cono and Toleachem Advona	Fe/Mang	Cotorem	Satari	73 of 10-8-1953	13,300
254.	Crisna Butu Saunto, of Borim.	Careadega Advona	Ditto	Codar	Ponda	75 of 10-8-1953	12,200
255.	Firm Damodar Mangalji and Cia. (I) Ltda., of Goa.	Biptamol	Ditto	Sanvordem	Sanguem	76 of 10-8-1953	3,200
256.	Nalini Camotim Sancoalcar, of Cacova.	Tirtha	Ditto	Naroa	Bicholim	77 of 10-8-1953	14,000
257.	Rauji Raia Sinai Quirtonim, of Goa.	Hedultembo	Iron	Pissurlem	Satari	80 of 14-8-1953	8,100
258.	Firm Shantilal K. and Bros., of Margao.	Goiband Mattem	Fe/Mang	Velguem	Bicholim	81 of 28-8-1953	4,600
259.	Gasa Goa Ltda., of Margao.	Suctoli Chimtecalavoril	Ditto	Sangod	Sanguem	82 of 28-8-1953	13,900
260.	Firm Damodar Mangalji and Cia (I) Ltda., of Goa.	Solla	Ditto	Colomba	Ditto	84 of 28-8-1953	11,800
261.	Vassudeva Madeva Salgaocar of Vasco da Gama.	Purmar and Parvedhat, etc.	Iron	Pale	Bicholim	86 of 4-9-1953	13,600
262.	M/s. Sociedade Timblo Iramao's Ltd., of Margao.	Advona Tolemata and Caliguro	Ditto	Siago	Sanguem	87 of 7-9-1953	7,200
263.	Sociedade Timblo (I) Ltda., of Margao.	Cornol	Fe/Mang	Colomba	Ditto	88 of 11-9-1953	7,700
264.	Sociedade Timblo (I) Ltda., of Margao.	Chanfiadongor Vagantto	Ditto	Verlem	Ditto	89 of 11-9-1953	13,100
265.	Sociadade Timblo (I) Ltda., of Margao.	Nassamordie ter adj.	Ditto	Salginem	Ditto	90 of 11-9-1953	13,000
266.	Sociedade Javerbai and Cia. Ltd., of Margao.	Vegreaugundo	Ditto	Maina	Quepem	91 of 11-9-1953	8,200
267.	Fulgencio Francisco Monte, D'Silva, Margao.	Dadiavoril Sodo, etc.	Ditto	Xelpi of Birondem	Satari	92 of 11-9-1953	14,200
268.	Viswasrao D. Chowgule, of Vasco da Gama.	Khind dongor and Uro tembo	Iron	Vaguriem	Ditto	93 of 21-9-1953	8,900
269.	Otiram Data Gound olcar, of Margao.	Gudiemola	Fe/Mang	Nirancal	Ponda	95 of 2-10-1953	12,700
270.	Sociedade Timblo (I) Ltda., of Margao.	Bonquivol of Bonquivolad-ongor	Fe/Mang	Rivona	Sanguem	96 of 2-10-1953	4,900
271.	Vassudeva M. Salgaocar, of Vasco da Gama.	Calafondicho soda, etc.	Ditto	Sigao	Ditto	97 of 2-10-1953	8,600
272.	Sadassiva Sinai Gaitondo, of Goa.	Conatto	Iron	Surla	Bicholim	98 of 2-10-1953	14,200
273.	Rosario Mascarenhas of Xeivona quepem.	Jacolichem Battavoril dongor or Nagzor	Fe/Mang	Boma	Ponda	99 of 9-10-1953	5,900
274.	Raja Dotu sinai Dade Sarvordem.	Canvorem Dongrachem advona or Navelim Dongrachem Palsona	Ditto	Canvorem of Colomba	Sanguem	100 of 9-10-1953	3,200
275.	Balcrisna Bhairji, of Margao.	Vagem	Ditto	Siroda	Ponda	102 of 9-10-1953	4,500
276.	Sripada Voicunta Naique, of Bicholim.	Godecondichem mola	Ditto	Bordem	Bicholim	104 of 16-10-1953	7,400
277.	Sripada Voicunta Naique, of Bicholim.	Baga e Murvo ou Borga Cudguichea, etc.	Ditto	Piligao	Ditto	105 of 16-10-1953	9,500
278.	Vishwasrao D. Chowgule, of Vasco da Gama.	Ximechi Muddi Sopandta	Iron	Surla	Ditto	106 of 16-10-1953	12,800
279.	Viswasrao d. Chowgule of Vasco da Gama.	Chicuchem mol	Ditto	Ditto	Ditto	107 of 16-10-1953	11,000
280.	V.N. Bandekar, of Panaji.	Curado e Potcalem	Fe/Mang	Sancordem	Sanguem	108 of 16-10-1953	4,800
281.	Jose Cosme da Costa, of Curtorim.	Gavall	Iron	Pissurlem	Satari	110 of 16-10-1953	9,800
282.	Jaganata Genekar, of Panda.	Godacho dongor	Fe/Mang	Dabolim of Siroda	Ponda	111 of 16-10-1953	7,900
283.	Ismail bin adulaif, of Goa.	Santlaunem	Ditto	Sancordem	Sanguem	112 of 23-10-1953	14,100
284.	Firm V.M. Salgeocar and Irmao Ltda., of Vasco da Gama.	Issoreim Vanganavoril dongor	Iron	Melauli	Satari	115 of 30-10-1953	13,000
285.	Firm Chowgule and Cia. Ltda., of Margao.	Bandavoril Tueda	Fe/Mang	Vagurbem	Ponda	116 of 30-10-1953	8,900
286.	Xec Cadar Xec Usman, of Goa.	Carva Sorio Carva Advona	Ditto	Vichundrem	Sanguem	120 of 2-11-1953	5,500
287.	Sociedade Timblo Irmaos Ltda., of Margao.	Mata of Velquemcho dongor	Iron	Velguem	Bicholim	121 of 13-11-1953	6,700
288.	Vicente Joao Filomeno de Sequeiredo, of Loutulim.	Tarcem Moli	Fe/Mang	Quirlapale e Codli	Sanguem	123 of 4-12-1953	14,100
289.	Vicente Joao Filomeno de Sequeredo of Loutulim.	Codguicho Dongor etc.	Ditto	Quirlapale	Ditto	124 of 4-12-1953	14,200
290.	Vicente Joao Filomeno de Sequeiredo, of Loutulim.	Bigsorvo or Bissorvo	Ditto	Cormonem	Ditto	125 of 4-12-1953	14,100
291.	Mingoa Sociedade Mineira goesa, of Goa.	Caodia Soddo	Iron	Codli	Ditto	126 of 4-12-1953	14,300
292.	Pundolica P. Xete Narvencar, of Sanguem.	Gorbate e ter. adj.	Fe/Mang	Salauli	Ditto	128 of 4-12-1953	6,400
293.	Pundolica P. Xete Narvencar Sanguem.	Ditto	Ditto	Ditto	Ditto	128 of 4-12-1953	6,400
294.	Sociedade Timblo Irmao Ltda., of Margao.	Nos aforamentos Particulares de Dinacor Amencar	Ditto	Madapsi of Orgao	Ponda	130 of 18-12-1953	4,500
295.	Sociedade Timblo Irmao Ltda., of Margao.	Bibiamordi	Ditto	Vichundrem	Sanguem	132 of 18-12-1953	13,600
296.	Sociedade Timblo Irmao Ltda., of Margao.	Manbea Gudo e Alvantini mollo	Ditto	Verlam	Ditto	133 of 18-12-1953	14,000
297.	Sociedade Timblo Irmao Ltda., of Margao.	Navetem Dongor	Ditto	Salginem	Ditto	135 of 18-12-1953	9,400
298.	Sociedade Timblo Irmao Ltda., of Margao.	Chanfeadongor	Ditto	Verlem	Ditto	137 of 18-12-1953	14,300
299.	Sociedade Timblo Irmao Ltda., of Margao.	Pigadapada	Ditto	Verlem of Netorlim	Ditto	138 of 18-12-1953	13,600
300.	Sociedade Timblo Irmao Ltd., of Margao.	Murmunem	Ditto	Melauli	Satari	139 of 18-12-1953	13,200
301.	Sociedade Timblo Irmao Ltd., of Margao.	Ghottimolli	Ditto	Surla	Bicholim	140 of 18-12-1953	6,700
302.	Firm Oriente Limitada, of Margao.	Soutigundo	Fe/Mang	Nanuz	Bicholim	141 of 18-12-1953	4,200
303.	Baburao Anta Raicar, of Margao.	Temculi and Santorem	Ditto	Siroda	Ponda	142 of 18-12-1953	4,400
304.	Sociedade Timblo Irmaos Ltda., of Margao.	Sailetembo	Iron	Sangod	Sanguem	143 of 18-12-1953	14,300
305.	Narahari Siuram Shet Narvenkar, of Goa.	Vacanlitil Temculi	Fe/Mang	Vacoli of Climada	Ponda	144 of 18-12-1953	12,200
306.	Vicente Jaso F.de Figueirodo.	Arvodem	Ditto	Loutulim	Salcete	1 of 4-1-1954	6,000
307.	Sucilabal Ananda Keni, of Goa.	Purnicoda and Pevanchem Conn.	Ditto	Advoi	Satari	2 of 4-1-1954	5,600
308.	Mingoa Soc. Mineira Goesa, SARL., of Goa.	Cancagalleu Tolope Borchemtemb	Iron	Maulinguem	Bicholim	3 of 15-1-1954	4,600
309.	Mablu Saunto Gaunco Dessai, of Xeldem.	Fdutembo ou Edumola	Fe/Mang	Bati	Sanguem	4 of 15-1-1954	12,700
310.	Firm V.S. Dempo and Cia, Ltda., of Goa.	Onvalienchi Math.	Ditto	Onvaliem	Sagtari	5 of 22-1-1954	13,900
311.	Firm Shantilal Kushaldas and Bros., of Margao.	Oxelavoril dongor	Ditto	Naundem	Sanguem	7 of 1-2-1954	2,500
312.	Raja Porobo Baticar, of Sanguem.	Pedadongor	Ditto	Mangal	Quepem	8 of 5-2-1954	6,200
313.	Atchuta Visnum S. Velingcar, of Velinga.	Dovormeacodil doirem e outs.	Ditto	Rivona	Sanguem	11 of 16-2-1954	11,200
314.	Jorge Anibal de Matos Sequeir, of Goa.	Chanfericho Advo dongor	Ditto	Govanem	Satari	12 of 16-2-1954	4,900
315.	Ramabai Ananta Avde, of Quepem.	Moiandega e Penota	Ditto	Curdi	Sanguem	13 of 19-2-1954	4,300
316.	Visnudas Narotemdes, of Goa.	Raigodda Ambe Botacho	Ditto	Ussopa	Bicholim	14 of 19-2-1954	12,800
317.	Vassudeva Madeva Salgaocar, of Vasco da Gama.	Caraichem Mol, Aforamento do Mouros e Godeachi Mosone	Ditto	Siroda	Ponda	15 of 19-2-1954	7,000
318.	Sociedade Timblo I. Ltda., of Margao.	Edumola Ou Visnumgal	Fe/Mang	Rivona	Sanguem	16 of 22-2-1954	13,800
319.	Sociedade Timblo I. Ltda., of Margao.	Godmadongor Aram Mordi	Ditto	Salginem	Ditto	17 of 22-2-1954	13,400
320.	Gangadhar Naringdas Agrawal, of Margao.	Ambeachodongor	Ditto	Bordem	Bicholim	18 of 1-3-1954	6,700
321.	Roguvir Sinai Garco, of Agacaim.	Culnamol or Culna.	Ditto	Tudou	Sanguem	19 of 1-3-1954	12,000
322.	Firma V.S. Dempo and Cia Ltda, of Goa.	Onvalienchem Paltona	Iron	Ouvaliem	Satari	20 of 5-3-1954	13,000
323.	Firm V.S. Dempo and Cia Ltda., of Goa.	Tolp ie Mardando	Ditto	Cudnem e Surla	Bicholim	21 of 5-3-1954	9,400
324.	Voicunta Srinivassa Dempo, of Goa.	Boroctem	Fe/Mang	Colem	Sanguem	22 of 5-3-1954	10,000
325.	Hari Visnum Lotlecar, of Margao.	Vitalachem Xetavorchi Maddi e Nilaula	Ditto	Talauli	Ditto	23 of 8-3-1954	9,700
326.	Vassudeva M. Salgao-car, of Marmagao.	Pedichem Tour	Ditto	Vantem	Satari	25 of 19-3-1954	7,500
327.	Crispino Rodrigues, of Sanguem.	Dando Cajumolaoilo Soddo	Ditto	Muguli	Sanguem	27 of 22-3-1954	12,900
328.	Firma Shantilal Kushaldas e Irmaos of Margao.	Ponsivadivoril Advona	Ditto	Aglote	Ditto	28 of 9-4-1954	3,300
329.	V.M. Salgaocar e Irmao, of Vasco da Gama.	Mardando	Iron	Surla	Bicholim	29 of 19-4-1954	10,500
330.	Firma Chowgule and Cia Ltda., of Vasco da Gama.	Dongrado Goleacho dongor Mata e Carhal	Ditto	Nadora	Bardez	30 of 19-4-1954	11,200
331.	Viswasrao D. Chowgule, of Vasco da Gama.	Semdenominacao especial	Fe/Mang	Sancordem	Sanguem	31 of 4-6-1954	12,300
332.	Firma Caxinata D. Naique Ltda., of Margao.	Suriagalivoril Mordi	Ditto	Talauli	Ditto	32 of 23-7-1954	9,300
333.	Gangadhar N. Agrawal, f Margao.	Culnamol e outros terrenos	Ditto	Muguli	Ditto	33 of 6-6-1954	14,100
334.	Caetano Jose Hugo V. Rodrigues, of Sanguem.	Ambdeabuttiho tembo or Penchem	Ditto	Salauli	Ditto	35 of 6-9-1954	11,800
335.	Minguel Santana T. de Souza, of Sancdcuelim.	Tambdematicho tembo or navigal	Iron	Carapur	Bicholim	37 of 15-10-1954	6,700
336.	Firm Damodar Nangalji e Irmoas Ltda., of Goa.	Baladongor	Fe/Mang	Candeapar	Ponda	38 of 18-10-1954	10,300
337.	Firm Shantilal Kushaldas and Bros., of Margao.	Rameagolli talsaie topiagal	Iron	Sancordem e Darbandora	Sanguem	39 of 22-10-1954	8,000
338.	Firma V.S. Dempo and Cia. Ltda., of Goa.	Sem denominacao especial	Fe/Mang	Curpem	Ditto	40 of 22-10-1954	7,300
339.	Ailiabai Dessai, of Goa.	Culna Soddo	Iron	Cormonem	Ditto	41 of 5-11-1954	11,800
340.	Sociedade Timblo I. Ltda., of Margao.	Caximordid e caxidongor	Fe/Mang	Salginem	Ditto	42 of 26-11-1954	7,400
341.	Firm S. Kantilal Cia. and Ltda., of Margao.	Doro	Iron	Nanora de Latembar-cem	Bicholim	44 of 6-12-1954	13,400
342.	Bhalchandra A. Avde, of Quepem.	Odamolla	Ditto	Sangod	Sanguem	45 of 6-12-1954	12,300
343.	Viswasrao D. Chowgule of Vasco da Gama.	Chinvor Ghol	Ditto	Pirna	Bardez	46 of 6-12-1954	14,200
344.	Vassudeva M. Salgaocar, of Vasco da Gama.	Calafondicho soddo, etc.	Ditto	Sigao	Sanguem	47 of 6-12-1954	8,100
345.	Salvador Fernandes, of Sanguem.	Gholl Dongor	Fe/Mang	Curpem	Ditto	48 of 6-12-1954	11,500
346.	Vassudeva M. Salgaocar, of Marmagao.	Moitem Cumarvado e xaimartodd	Iron	Advolpale, Latambar-cem e Moitem	Bicholim	49 of 6-12-1954	8,600
347.	Firm Damodar Mangalji and Cia. ltda., Goa.	Ambeavelem Boroda	Fe/Mang	Surla	Ditto	1 of 14-1-1955	4,200
348.	Vinaeca Naraina Bandecar. Panaji.	Ocambo	Ditto	Piliem	Sanguem	2 of 14-1-1955	10,000
349.	Firm V.M. Salgamcare Irmaos Ltda, of Vasco da Gama.	Datimola	Ditto	Sancordem	Ditto	3 of 31-1-1955	13,400
350.	Sociedade Marzok and Cadar Ltda., of Margao.	Devachi Raim	Iron	Darbandora	Ditto	4 of 7-2-1955	11,100
351.	Narandas Popotlal, of Goa.	Coutemdongor	Fe/Mang	Sigonem	Ditto	5 of 11-2-1955	8,800
352.	Sociedade Timblo Irmao Ltda., of Margao.	Mareta ou Marasoddo, etc.	Iron	Onda	Satari	6 of 18-2-1955	3,900
353.	Metelo X. Diniz.	Mandaadvona	Fe/Mang	Calem	Sanguem	8 of 26-3-1955	5,600
354.	Sociedade Mineiro Goesa Ltda., of Goa.	Maulingtodcho dongor	Iron	Maulinguem	Bicholim	9 of 2-4-1955	4,800
355.	Firma N.B. Kamat and Filhos Ltda, of Margao.	Chanfericho advo	Fe/Mang	Malpona	Satari	10 of 16-4-1955	14,000
356.	Abubakar Noor Mohamed (Buda Shet) of Panaji.	Sanvri batacho sodo	Iron	Velguem	Bicholim	12 of 30-4-1955	5,000
357.	Firma V.M. Salgaocar e Irmao Ltda., of Vasco da Gama.	Visnuporbachem Ariagall Iron e Chondra Vito ba Dessai	Ditto	Sigao e	Sanguem	13 of 30-4-1955	10,100
358.	Abubaker Noor Mohamed (Budda Xete), of Goa.	Banastarime adjacen tes	Fe/Mang	Banastarim	Ponda	14 of 14-4-1955	3,200
359.	Francisco Xavier Patrocinio Furtado, of Benaulim.	Tolleme e Cazumodi	Ditto	Ambeli	Satari	15 of 21-5-1955	14,100
360.	Vassudeva Guiri Quenim, of Goa.	Semdenomin acao especial	Iron	Sonus Von Voliem	Ditto	16 of 18-6-1955	8,200
361.	Lidia Belinda Simoes, of Goa.	Ponsanadongor	Fe/Mang	Codi	Sanguem	17 of 25-6-1955	14,300
362.	Firm V.M. Salgaocar and Irmao Ltda., of Vasco da Gama.	Malpona Vanganvoril dongor	Ditto	Malpona	Satari	18 of 2-7-1955	12,100
363.	Sociedade Timblo Irmaos Ltd, of Margao.	Bondumollo	Iron	Molen	Sanguem	19 of 9-7-1955	14,200
364.	Sociedade Timblo Irmaos Ltd., of Margao.	Siroli Culna	Ditto	Darban dora	Ditto	20 of 9-7-1955	14,100
365.	Sociedade Timblo Irmaos Ltd., of Margao.	Ordosoddo	Ditto	Cormonem E Codli	Ditto	21 of 9-7-1955	14,000
366.	Sociedade Timblo Irmaos Ltd., of Margao.	Odavoril tour	Ditto	Quirlapale	Ditto	22 of 9-7-1955	14,200
367.	Ramacrisna Bandari, of Goa.	Unia dongor	Iron	Querim	Ponda	23 of 9-7-1955	10,300
368.	Caxinata Panduronaga Xete Parcar, of Curchorem.	Vellem Poicul e Daisaunto	Fe/Mang	Darbandora	Sangum	25 of 9-7-1955	9,900
369.	Firma Seas Goa Ltda, of Goa.	Cajumolla, etc.	Fe/Mang	Sancordem	Sanguem	26 of 9-7-1955	6,200
370.	Firm S. Kantilal and Cia. Ltda., of Margao.	Udolxem e Madia vangana	Ditto	Ditto	Ditto	28 of 16-7-1955	13,900
371.	Atchuta Vishum S. velingcar, of Velinga.	Lacavelem uporgaovatta	Ditto	Agllote	Ditto	29 of 23-7-1955	7,500
372.	Quessova Sinai Cundo, of Margao.	Zorla ou Zolla	Ditto	Xellpem	Ditto	30 of 30-7-1955	7,100
373.	Firma Chowgule and Cia Ltda., of Vasco da Gama.	Dangarvado outroz	Iron	Gavanem	Satari	31 of 30-7-1955	14,100
374.	Firm Sesa Goa Limiteda, of Goa.	Semdenom inacao especial	Fe/Mang	Pirna Nadora	Bardez	32 of 30-6-1955	6,200
375.	Antonio Francisco Sales de Andrade, of Sanguem.	Eduando ou mad everin	Ditto	Tudou	Sanguem	33 of 6-8-1955	14,200
376.	Gajanan Panduranga Xete Parcer.	Santonachi Upri	Iron	Dabal	Ditto	34 of 13-8-1955	14,100
377.	Sociedade Timblo Irmaos Ltd., of Margao.	Mauco eatodichi Nuli	Ditto	Pale	Bicholim	35 of 13-8-1955	13,000
378.	Sociedade Timblo Irmaos Ltd., of Margao.	Umoriem Tican	Ditto	Surla	Surla	36 of 13-8-1955	5,100
379.	Sociedade Timblo Irmaos Ltd., of Margao.	Kirmolachem	Ditto	Ditto	Bicholim	37 of 13-8-1955	8,700
380.	Sociedade Mineira Goesa Ltd., of Goa.	Millem dongor	Ditto	Darbonora	Sanguem	38 of 3-9-1955	14,300
381.	Sociedade Mineira Goesa Ltd., of Goa.	Xirvolculna	Ditto	Ditto	Ditto	39 of 3-9-1955	17,800
382.	V.M. Salgaoncar e Irmaos Ltda., Vasco da Gama.	Quella	Ditto	Tivim	Bardez	41 of 5-11-1955	11,000
383.	Caetano F. Ciprianode Souza of Sanquelim.	Deulacodil tour	Fe/Mang	Nirancal	Ponda	1 of 18-1-1956	14,000
384.	Eurico da Silva de Ataide e Teive de Noronha, of Porvo rim.	Bicholicho Choll	Iron	Mahem	Bicholim	2 of 18-1-1956	14,100
385.	Firm V.M. Salgaoncar Irmaos Ltda., of Vasco da Gama.	Goteacho tembo ougoteacho molli	Fe/Mang	Malpona	Satari	3 of 1-2-1956	14,300
386.	Shantilal Khushal das and Bros. of Margao.	Baburli sodo	Ditto	Cormonem	Sanguem	4 of 1-2-1956	14,300
387.	S. Kantilal and Cia. Ltda., of Margao.	Niulitembo, Fatratembo	Iron	Bati, Valcem	Sanguem	5 of 8-2-1956	14,300
388.	Marcos Marcelino P. de Souza, of Goa.	Gogol	Fe/Mang	Usgao	Bicholim	7 of 21-3-1956	14,000
389.	Badrudin Hussenbhai Ramjee, of Goa.	Coro Pimpla codil Borod, etc.	Iron	Bordem	Ditto	8 of 28-3-1956	3,200
390.	Shantilal Kushaldas Bros., of Margao.	Aforamento de Burculo Sounsar	Fe/Mang	Arvalem	Ditto	9 of 28-3-1956	10,600
391.	Gopinata Sinai Garco, of Apacalm.	Gauntona ou Undorna e cormal, etc.	Ditto	Molcornem	Quepem	11 of 11-4-1956	13,500
392.	Maria Anamalia V.B. Mascarenhas Baganza, of Margao.	Mida	Ditto	Naiquinim	Sanguem	12 of 11-4-1956	7,500
393.	Jaising Maganlal, of Goa.	Derguna	Ditto	Vagurim	Satari	14 of 11-4-1956	6,500
394.	Marzook Cadar Ltda., of Margao.	Borgalle	Ditto	Colomba	Sanguem	18 of 18-4-1956	12,600
395.	Sociedade Lithoferro Ltda., of Mapusa.	Deugoti-molavoril dongor	Iron	Sangod	Ditto	19 of 18-4-1956	12,100
396.	Hirabai Hegde, of Margao	Bencre dando	Fe/Mang	Cumbari	Ditto	20 of 25-4-1956	7,600
397.	Roguvir Naraina Lotleecar, of Margao.	Paicachi Zor, etc.	Ditto	Maina	Quepem	21 of 2-5-1956	8,600
398.	Roguvir Naraina Lotleecar, of Margao.	Xeme-Vain anchea dongor	Ditto	Gangem	Satari	22 of 2-5-1956	13,900
399.	Roguvir Narraina Lotleecar, of Margao.	Lalbag ou Maticho Zaga	Ditto	Carapur	Bicholim	23 of 2-5-1956	3,600
400.	Badrudin Hussenbhai Ramjee, of Margao.	Evalem Deulamol	Ditto	Costi	Sanguem	24 of 16-5-1956	13,000
401.	Sheik Kadar Sheik Husman, of Goa.	Carpadegga, etc.	Ditto	Codli	Ditto	25- of 16-5-1956	5,800
402.	Pedro Nolasco D. Souza, of Vasco da Gama.	Vis a Vis de estacao de ferro	Iron	Colem	Ditto	27 of 27-6-1956	8,900
403.	S. Kantilal and Cia. Ltda., of Margao.	Vilipiares	Ditto	Bati	Ditto	29A of 22-8-1956	14,100
404.	S. Kantilal and Cia. Ltda., of Margao.	Gonsumoddi	Iron	Bati	Sanguem	30 of 22-8-1956	12,100
405.	Vinaeca Naique, of Margao.	Madiencho soddo	Ditto	Saigao	Ditto	31 of 22-8-1956	14,100
406.	Damodar Mangalji and Cia. Ltda., of Goa.	Quitalmotta, etc.	Ditto	Arvalem	Bicholim	33 of 22-8-1956	14,000
407.	Damodar Mangalji and Cia. Ltda., of Goa.	Dob e adjacentes	Ditto	Saigao	Sanguem	34 of 22-8-1956	7,500
408.	S. Kantilal and Cia. Ltd., of Margao.	Bamannulcadem e outres	Ditto	Talauli Cumbari e Bati	Ditto	36 of 22-8-1956	14,000
409.	Vassudeva Madeva Salgaocar of Vasco da Gama.	Aglotesoddo	Ditto	Aglote	Ditto	38 of 17-10-1956	4,300
410.	V.M. Sangaocar and Bros. Pvt. Ltd.	Malpona Culnavoril dongor	Ditto	Malpona	Satari	39 of 17-10-1956	7,700
411.	Firm V.M. Salgaocar I Ltda., of Vasco da Gama.	Gainvadd dongor	Ditto	Aglote	Sanguem	40 of 17-10-1956	13,500
412.	Chowgule and Cia. Ltda., of Marmagao.	Cuntichem Tollem	Ditto	Ponocem	Satari	41 of 24-10-1956	9,900
413.	Roguvir Sinai Garco, of Margao.	Carcareatemba	Fe/Mang	Tudoru	Sanguem	42 of 24-10-1956	11,200
414.	Joao Hugo Eduardo Sequeira, of Goa.	Tolpavaddo, etc.	Iron	Darbandora	Ditto	43 of 31-10-1956	14,300
415.	Firm V.M. Salgaocar e Irmaos, of Vasco da Gama.	Surlavain ganacho Vandivoril	Ditto	Aglote	Ditto	44 of 7-11-1956	13,300
416.	Avelino Francisco Fernandes, of Curchorem.	Purna e Gogoll	Ditto	Costi e Canangui-nim	Ditto	45 of 12-12-1956	14,300
417.	Damodar Mangalji and Cia. Ltd., of Goa.	Vaguna Kuddo	Iron	Dabal	Sanguem	46 of 12-12-1956	9,200
418.	Prakash Rajaram Hede, of Goa.	Moliem Mangaddo	Fe/Mang	Corlim	Goa	48 of 19-12-1956	10,200
419.	Firm S. Kantilal and Cia Ltda., of Margao.	Kariamola, etc.	Iron	Bati	Sanguem	49 of 19-12-1956	12,100
420.	Jorge Anibal de Matos Sequeira of Goa.	Gorbatta Mattideviculna	Fe/Mang	Maina	Quepem	50 of 19-12-1956	9,100
421.	Martinho Coutinho, Councollim.	Ubeafatricho dongor	Fe/Mang	Pirla e Maina	Quepem	1 of 2-1-1957	9,200
422.	Roguvir S. Garco, of Margao.	Zamblimollacho Soddo	Iron	Muguli	Sanguem	2 of 16-1-1957	13,000
423.	R.S. Garco, of Margao	Anvaliamola, etc.	Ditto	Patiem e Tudou	Ditto	3 of 28-1-1957	14,300
424.	Naraina R.X. Amoncar, of Goa (Seguna Sitaram Sirasat Legal heir).	Oileamola-voril Soddo	Ditto	Velguem	Satari	5 of 6-2-1957	12,400
425.	Atchuta Visnum Sinai Velingcar, of Velinga.	Purso Boto e Prediavoril Moddi	Fe/Mang	Rivona	Sanguem	6 of 6-2-1957	2,900
426.	Abdul Aziz Mohomed jalal, of Goa.	Xelpem e Adjacents	Ditto	Xelpem	Ditto	7 of 13-2-1957	12,800
427.	Jose Maximiano S.O. Menezes Cota, of Agacaim.	Sem denominacao especial	Ditto	Marna Assagao, Cuchelim e Mapusa	Bardez	8 of 27-2-1957	13,900
428.	Shaik, Aiyula, of Sanguem.	Oiteiro Matir, etc.	Iron	Candola	Ponda	10 of 25-3-1957	13,600
429.	Firm Damodar Mangalji and Cia., Ltda., of Goa.	Periudoc e Masticulanach-em Advona	Ditto	Santona	Sanguem	11 of 29-4-1957	9,300
430.	Firm Chowgule and Cia. Ltda., of Mormugao.	Bozruguro, predio Pantovoril vall, etc.	Ditto	Costi Dudal	Ditto	12 of 29-4-1957	2,900
431.	Sociedada Timblo Irmos Ltda., of Margao.	Carela e Dandia dongor	Fe/Mang	Xelpem	Ditto	13 of 6-5-1957	10,000
432.	Francisco Cecilio Jorge Sequira, of Goa.	Dolicho dongor e ter. adjts.	Ditto	Aturilie Naroa	Bicholim	14 of 6-5-1957	10,000
433.	Joaquim Antonio Maria Baptista of Silva.	Moticho Dongor	Ditto	Nanzu Ganguem	Ditto	18 of 13-5-1957	14,900
434.	Sociedade Timblo Irmos Ltda., of Margao.	Davoscoramolo Vaddo	Iron	Carapur	Ditto	18-A of 20-5-1957	8,300
435.	Francisco Cecilio, Jorge Sequejar, of Goa.	Predio Ambexim	Ditto	Pale	Ditto	19 of 20-5-1957	14,300
436.	Sociedade Timblo Irmos Ltda., of Margao.	Oiterio Fanascantem e Mas galicho soddo	Ditto	Quirlapale	Sanguem	20 of 20-5-1957	14,300
437.	Sociedade Timblo Irmaos Ltda., of Margao.	Suriagal Murdi	Fe/Mang	Bati	Sanguem	21 of 20-5-1957	8,500
438.	Sociedade Timblo Irmaos Ltda., of Margao.	Cancamolla e Halditembo	Ditto	Rivona	Ditto	22 of 20-5-1957	3,900
439.	Krishna Vamona, Keni, of Goa.	Don ou Dudo nem e Polpi entre si ligados	Ditto	Nanora	Bicholim	23 of 20-5-1957	4,000
440.	Ramacanta Visnum Sinai Veligngcar, of Velinga.	Corpadega, Valuco predio parna, etc.	Iron	Darbandora	Sanguem	24 of 3-6-1957	8,600
441.	Viswasrao Dataji Chowgule, of Marmagoa.	Conquichem Ran	Fe/Mang	Piocul e Darbandora	Satari Sanguem	25 of 3-6-1957	10,800
442.	Firm Chowgule and Cia. Ltda., of Marmagoa.	Bimbol dongor e ter adjits	Iron	Xelopo Curado	Satari	26 of 3-6-1957	14,300
443.	Mussa Xeque Usman, of Goa.	Dedagal culna, etc.	Ditto	Colem	Sanguem	27 of 3-6-1957	12,000
444.	Santana Fernandes, of Margao.	Soddo	Ditto	Curtorim	Salcete	28 of 1-7-1957	14,300
445.	S. Kantilal and Cia. Ltda., of Margao.	Carimol Charidimol	Ditto	Cumbari	Sanguem	31 of 12-8-1957	14,100
446.	S. Kantilal and Cia. Ltda., of Margao.	Madanrica	Ditto	Bati	Ditto	32 of 12-8-1957	16,700
447.	Roguvir Sinai Garco, of S. Lourenoo.	Tolem Bibla, etc.	Ditto	Rudou	Ditto	33 of 12-8-1957	13,800
448.	Firm Shantilal Kushaldas and Bros., of Margao.	Iranqui	Ditto	Potrem	Ditto	34 of 26-8-1957	7,600
449.	Ghanaxama Naraher Thaker, Panaji-Goa.	Tacaoilo dongor	Ditto	Pissurlem e Onda	Satari	37 of 9-9-1957	5,500
450.	Firm Chowgule and Cia. Ltda., of Margagoa.	Peguaca-Juncho Tembo	Ditto	Tudou	Sanguem	40 of 16-9-1957	11,500
451.	Firm Chowgule and Cia. Ltda., of Mrgagoa.	Moransoddo Motto	Ditto	Ditto	Ditto	42 of 16-9-1957	13,100
452.	Shri D.B. Bandodkar, of Panaji.	Goteacodlo Cud. Etc.	Fe/Mang	Codqui	Satari	43 of 30-9-1957	13,600
453.	Firm Damodar Mangalji and Cia (I) Ltda., of Goa.	Madapor, Moson, etc.	Iron	Oragao	Ponda	44 of 14-10-1957	6,000
454.	Firm Damodar Mangalji and Cia. (I) Ltda., of Goa.	Sancodecho Dando, etc.	Fe/Mang	Cormonem	Sanguem	45 of 14-10-1957	13,500
455.	Hori P. Curchorcar, of Goa.	Chafer, etc.	Iron	Querim	Ponda	47 of 14-10-1957	10,700
456.	Hori P. Curchorcar, of Goa.	Canfendongor, etc.	Fe/Mang	Nirabaga	Sanguem	48 of 14-10-1957	13,700
457.	S. Kantilal and Cia Ltda., of Margao.	Kalledongor	Ditto	Dongor	Ditto	50 of 14-10-1957	13,900
458.	Roguvir Sinai Garco, of Agacaim.	Cairik, Colleancchemped, etc.	Iron	Bordem	Bicholim	59 of 9-12-1957	13,900
459.	Tilu Madeva Xete Parcar of Ponda.	Godeasoddo e outros	Ditto	Calem	Sanguem	60 of 16-12-1957	10,600
460.	Tito Trinidade P. Moraes, of Cuncolim.	Dapotcachem	Fe/Mang	Curdi	Ditto	61 of 23-12-1957	14,300
461.	Francisco C. Jorge Sequeira, of Goa.	Baucui Connan Dongor, etc.	Iron	Maem	Bicholim	62 of 25-12-1957	12,700
462.	Francisco C. Jorge Sequeria, of Goa.	Vainguinim dongor e outros	Ditto	Vainguinim	Ditto	63 of 25-12-1957	14,000
463.	Vicente Fernandes, of Merces.	Talichem Molle outros	Ditto	Davem	Satari	1 of 6-1-1958	14,300
464.	Joao Hugo Eduardo Sequeira, of Goa.	Dangarvaddo Suraguinchi	Ditto	Ditto	Ditto	2 of 13-1-1958	13,000
465.	Joao Hugo Eduardo Sequeira, of Goa.	Uro dongor e adjacentes	Ditto	Sanvordem	Ditto	3 of 13-1-1958	13,900
466.	Sociedade Marzook and Cadar Ltda., of Vsaco da Gama.	Nirancarichi	Ditto	Sonal	Ditto	4 of 13-1-1958	14,300
467.	Caetona Francisco C. De Souza, of Sanguelim.	Vagler e outros	Ditto	Colem	Sanguem	7 of 20-1-1958	13,800
468.	Venctexa Ananta P. Raicar, of Verem.	Cantor e Cantorli, etc.	Ditto	Verem	Ponda	8 of 20-1-1958	14,300
469.	Nilconta Jaganata Coulecar, of Goa.	Sem denominaco especial	Ditto	Davem	Satari	10 of 3-2-1958	14,300
470.	Sitarama Atmarama Naique, of Mapusa.	Karidongore e outros	Fe/Mang	Begalim	Pernem	12 of 10-2-1958	14,300
471.	Shantaram, S. Samat, of Panaji.	Hoticho ondeavoril dongor	Iron	Ladpem	Bicholim	13 of 24-2-1958	14,100
472.	Sociedade Timblo Irmaos Ltda., of Margoa.	Gaoteona e Dusri fall	Ditto	Codil	Sanguem	14 of 24-2-1958	5,900
473.	Firma Damodar M.(India)., of Goa.	Masticule nachem Advona	Iron	Santona	Sanguem	15 of 3-3-1958	13,200
474.	Abdul Rajak, Panaji.	Pongrea Holdim	Fe/Mang	Calm	Ditto	16 of 10-3-1958	14,300
475.	Tomas Caetano de Sousa, of Raia.	Godecoe e tar adjts	Ditto	Ela	Goa	17 of 24-3-1958	13,800
476.	Sripad P. Dhungh at, of Margao.	Capila gaechem Guedd	Iron	Arvlem	Bicholim	18 of 9-5-1958	14,300
477.	Vivian Coutinho of Margao.	Marsode achem Pal sona	Ditto	Sons Vono liem	Satari	19 of 16-6-1958	9,600
478.	Ramakrisna Badari, of Goa.	Unia dongor e adjacentes	Ditto	Queirm	Ponda	21 of 13-6-1958	14,300
479.	Dorotia E.E. Aldemira, Pereira of Diwar.	Magititem b Mat tidongor	Ditto	Ditto	Ditto	22 of 13-6-1958	14,300
480.	Raguvir Xamba Naique of Mapusa.	Todguevoril Mordi	Fe/Mang	Navelim	Bicholim	23 of 13-6-1958	14,200
481.	Viruparapa Basappa, of Margao.	Botvadi e Vorvedeac odil	Iron	Maem	Ditto	24 of 13-6-1958	14,300
482.	Shantilal Kushaldas and Bros. of Margao.	Aralimolacho Tembo	Ditto	Canangui-nim	Quepem	27 of 21-7-1958	14,300
483.	Adolfo Patrocinio E. Gomes of Margao.	Batimola e Zemblisodo	Ditto	Bati	Sanguem	28 of 28-7-1958	12,300
484.	Heramba Ragoba Dolvi, of Pale.	Calguinicho Canno	Fe/Mang	Pale	Bicholim	30 of 28-7-1958	6,400
485.	Babol Saunlo Naique Tari, of Sanguem.	Choromoll e adjacentes	Iron	Bati	Sanguem	31 of 28-7-1958	6,000
486.	Firm Shantilal Kushaldas and Bros. of Margao.	Page mol e Saunri-Moll	Ditto	Ugeme Cotarli	Ditto	33 of 11-8-1958	1,000
487.	Daiananda B. Bandorcar, of Goa.	Sorvoi e Ambleanchem Moll	Fe/Mang	Boma	Ponda	34 of 11-8-1958	14,300
488.	Daiananda B. Bandorcar, of Goa.	Dolcachem Tolop	Iron	Mulgao	Bicholim	35 of 11-8-1958	13,000
489.	Firm V.M. Salgaocar e Irmaos Ltda., of Vasco da Gama.	Foliadondongor	Ditto	Morlem	Satari	36 of 11-8-1958	14,100
490.	Firm V.M. Salgaocar e Irmaos Ltda., of Vasco da Gama.	Unio de Zmboli	Ditto	Molem	Sanguem	37 of 11-8-1958	14,000
491.	Firm Sesa Goa Ltda., of Goa.	Toleachi add, etc.	Iron	Arvelem	Bicholim	38 of 11-8-1958	14,300
492.	Firm Sesa Goa Ltda., of Goa.	Ambaeculna	Ditto	Santona	Sanguem	39 of 11-8-1958	13,200
493.	Vassudeva M. Salgaocar, of Vasco da Gama.	Kalascondichem, etc.	Ditto	Latambar-cem e sataro Ond-a	Bicholim	40 of 11-8-1958	14,200
494.	Vassudeva M. Salgaocar, of Vasco da Gama.	Durgea pan ou Durgaso	Fe/Mang	Curpem	Sanguem	41 of 29-8-1958	10,300
495.	Vassudeva M. Salgaocar, of Vasco da Gama.	Padispo-nnos Taria-Voilem, etc.	Iron	Sancor dem	Ditto	42 of 29-8-1958	14,300
496.	Vassudeva M. Salgaocar, of Vasco da Gama.	Coirim olavoril advena	Ditto	Sigao	Ditto	43 of 29-8-1958	8,300
497.	Vassudeva M. Salgaocar, of Vasco da Gama.	Cotgui nem, Va guriem e Deus uam	Ditto	Melauli	Satari	44 of 29-8-1958	13,500
498.	Vassudeva M. Salgaocar, of Vasco da Gama.	Agapuri xeta	Fe/Mang	Amona	Bicholim	45 of 29-8-1958	5,000
499.	Firm V.M. Salgaocar e Irmaos Ltda., of Vasco da Gama.	Gulapa slacho temb. etc.	Iron	Melauli	Satari	46 of 29-8-1958	14,200
500.	Caxinata Deu Saunto Talaulicar, of Ponda.	Cormola chem Moll e Anio temb	Ditto	Cudnem	Bicholim	48 of 29-8-1958	14,000
501.	Firm V.M. Salgaocar e Irmaos Ltda., of Vasco da Gama.	Xedichem Advona	Fe/Mang	Porie m e podoce m.	Satari	47 of 29-8-1958	13,600
502.	Firm S. Kantilal and Cia. Ltda., of Margao.	Paicatem-bo e adjacentes	Iron	Bati	Sanguem	49 of 12-9-1958	4,300
503.	Mohanlal S. Rege. of Quepem.	Cotuevade achitembo	Ditto	Colam	Ditto	50 of 12-9-1958	4,800
504.	Firm Chowgule and Cia. Ltda., of Marmagoa.	Patea oilo tembo, Co rldongrac hem Palso na e adjacentes	Ditto	Ambeli	Satari	51 of 29-9-1958	14,300
505.	Firm Chowgule and Cia. Ltda., of Marmagoa.	Sastachoa dvo o Iron ter adjts.	Iron	Navelim Amona	Bicholim	52 of 22-9-1958	13,000
506.	Firm Chowgule and Cia. Ltda., of Marmagoa.	Godemsod-ddo eter adjts.	Ditto	Sigao Colem	Sanguem	53 of 22-9-1958	11,300
507.	Ismail Bin Abdul Latif, of Goa.	Camarali e adjacentes	Ditto	Codar	Ponda	55 of 22-9-1958	4,600
508.	Rodolfo Gomes, of Margao.	Tatode, Devichi Rain, etc.	Ditto	Darban dora	Sanguem	59 of 29-9-1958	12,500
509.	Mineria Prometedo-ra Ltda., of Natorlim.	Bonquitem ba	Ditto	Vichundrem	Ditto	66 of 17-10-1958	14,200
510.	Vassudeva P.P. Velguencar, of Curcho rem.	Madtudad e ter, adjts.	Ditto	Nirancal	Ponda	67 of 17-10-1958	5,100
511.	Firm Chowgule and Cia. Ltda., of Marmagoa.	Godamsod-do Goule vadd, etc.	Ditto	Sigao	Sanguem	70 of 24-11-1958	8,700
512.	Firm Chowgule and Cia. Ltda., of Marmagoa.	Deunacho Dongor e ter adjts.	Ditto	Sanvordem	Satari	71 of 28-11-1958	8,200
513.	Firm Chowgule and Cia. Ltda. of Marmagoa.	Aldonaveddi e ter adjts.	Ditto	Maem	Bicholim	73 of 28-11-1958	14,300
514.	Gangadhar Narsingdas Agrawal, of Margao.	Sem deno Minacao especial	Ditto	Navelim	Ditto	74 of 28-11-1958	14,100
515.	Jaganata Ganecar, of Goa.	Cupadongor adam tembo, etc.	Ditto	Sancordem	Sanguem	75 of 22-12-1958	14,000
516.	Firm Shantilal Kushaldas and Bros. of Margao.	Novelim dar e ter adjts.	Fe/Mang	Arvalem	Bicholim	76 of 26-12-1958	5,500
517.	Vassudeva Panduronga Velguencar, of Curchorem.	Morancho tembo	Iron	Sarvona	Ditto	1 of 9-3-1959	11,000
518.	Ramakanta Rajarama Panguincar, of Margao.	Datachem Fatrimola, etc.	Fe/Mang	Sangordem	Satari	3 of 23-3-1959	8,500
519.	D. Maria Georgina Correia M.e. Lopes of Goa.	Loban Molo	Iron	Poriem	Ditto	4 of 6-4-1959	12,500
520.	Rama Nilu Naique of Carambolim.	Bindimo la e ter adjts.	Mang	Betqui	Ponda	5 of 27-4-1959	7,700
521.	Pundolica Pii Vernencar of Merces (c/o Manibai P. Varekar).	Ondolo e terrenos adjts.	Iron	Darbandoa	Sanguem	7 of 9-5-1959	4,100
522.	Sripada Gopinata Carco of Margao.	Marvan dega e ter adjts.	Ditto	Ditto	Ditto	8 of 9-5-1959	12,900
523.	Xembu Govinda Sinai, Cuvelcar, of Goa.	Vatoli Mordi etc.	Fe/Mang	Curdi	Sanguem	11 of 9-5-1959	3,400
524.	Ranum Dottu P. Loundo, of Goa.	Damonehemcho advo e ter adj.	Iron	Damocem Guleli	Satari	14 of 9-5-1959	10,300
525.	Ranum Dottu P. Loundo, of Goa.	Santone soddo e ter adjts.	Ditto	Advoi Paddoli	Ditto	15 of 9-5-1959	10,100
526.	Firm Damodar Mangalji and Cia. Ltda., of Goa.	Cott e ter adjts.	Iron	Betqui	Ponda	16 of 9-5-1959	9,600
527.	Jaganata C. Port abo Mambro, of Mapusa.	Gantcarach dongor	Ditto	Bordem	Bicholim	17 of 9-5-1959	7,200
528.	Xarachandra J. Zarapcar of Mapusa.	Querem Kapreacho Tan Deugui	Mang	Chorao	Goa	18 of 9-5-1959	6,200
529.	Panduronga Sinai Garco of Margao.	Mortimolavoril soddo e teri adjacentes	Iron	Conquirem	Satari	21 of 9-5-1959	12,500
530.	Tulxides Madeva Xete Deulcar of Calem.	Deugotimola, Pilagal, Gogala etc.	Ditto	Maulinguem	Sanguem	22 of 8-6-1959	11,700
531.	Vinaeca Naique, of Margao.	Carada, Binditemba etc.	Ditto	Codar	Ponda	24 of 8-6-1959	13,400
532.	Antoni F. Querino Gomes of Cavellossim.	Margalicho soddo etc.	Ditto	Calam	Sanguem	29 of 29-6-1959	14,300
533.	Narahari Siurama X. Narvencar of Goa.	Era Venganavoril Mordi	Fe/Mang	Molcor nem	Quepem	30 of 29-6-1959	11,500
534.	Narahari Siurama X. Naravencar of Goa.	Ambeadeoc e out ross ter adj.	Iron	Santona Rumbrem	Sanguem	31 of 29-6-1959	13,000
535.	Sripada A.S. Sanvo Sanvordencar of Curchorem.	Tolichem advona e ter adjts.	Ditto	Bandoli Codli	Ditto	33 of 29-6-1959	10,400
536.	Joaquim Milagreas Piedade Dias of Goa.	Cott e parte de Chinchecho Soddo etc.	Ditto	Priol	Ponda	35 of 29-6-1959	14,300
537.	Mucunda Saruz S. Saleicar of Sanguem.	Butermola Antre mola Dudemol etc.	Ditto	Curdil	Sanguem	36 of 29-6-1959	13,800
538.	Firm V.S. Dempo and Cia. Ltda., of Goa.	Rajabaga e terrenos adjacentes	Fe/Mang	Cananguin-im (Cola)	Cananco-na	37 of 29-6-1959	14,300
539.	Shantilal Kushaldas and Bros. Ltd., of Margao.	Duriamodi e terrenos adjacentes	Ditto	Antoriem	Sanguem	38 of 29-6-1959	11,000
540.	Sociedade Mineira Explora dora of Sanguem.	Cargal Tervole Santonamorbi, etc.	Ditto	Muguli	Ditto	43 of 31-8-1959	14,300
541.	Narahari Siurama X. Narvencar of Goa.	Mata Nacional, Talsai, etc.	Ditto	Curdi	Ditto	44 of 31-8-1959	10,500
542.	Firm Mineira Nacional Ltda., of Margao.	Pedicho soddo e Bomachem Vadio soddo	Iron	Boma e Cunooliem	Ponda	47 of 21-9-1959	12,200
543.	Xec Ayub of Sanguem.	Vagulped ou Vaguemor di e ter adj.	Ditto	Curdi	Sanguem	49 of 21-9-1959	3,100
544.	Bascora saguna Corpe of Valpoi.	Fofande, Cuzreacho tembo Zori oilo dongor e ter adjts.	Fe/Mang	Massordem	Satari	50 of 21-9-1959	9,300
545.	Caximo Can Moraji Can of Margao.	Pondichi Mat e golxi Dhat, etc.	Iron	Anmona	Bicho-lem	52 of 21-9-1959	7,100
546.	Manoharlal Damodar of Goa.	Oiteiro Tolto e adjacentes	Ditto	Att. Estavan	Goa	54 of 21-9-1959	4,600
547.	Sociedade Lithoferro Ltda., of Maspusa.	Camanchem tembo e ter adjts.	Ditto	Pissusurlem	Satari	57 of 27-9-1959	14,300
548.	Sociedade Lithoferro Ltda., of Mapusa.	Matiecho donger e ter adjts.	Ditto	Mololem	Sanguem	58 of 27-9-1959	14,300
549.	Ramcrisna Dattu Porab Loundo of Panaji.	Karut Umola Panorcem Anio temb, etc.	Ditto	Cudnem e e Navelim	Bicho-lem	59 of 27-9-1959	14,200
550.	Firm S. Kantilal and Cia. Ltda., of Margao.	Poini Salauli e ter adjacentes	Ditto	Selailauli	Sanguem	62 of 28-9-1959	12,500
551.	Firm Sesa Goa Ltda., of Goa.	Santona Vadi Soddo e ter adjts.	Ditto	Santona	Ditto	64 of 28-9-1959	14,100
552.	Sociedade S. Kantilal and Cia. Ltda., of Margao.	Dignem soddo Gantonamola	Ditto	Curdi	Ditto	65 of 28-9-1959	13,900
553.	Firm S. Kantilal and Cia. Ltda., of Margao.	Gogol e Galli sorod	Ditto	Cumbari	Ditto	68 of 28-9-1959	3,300
554.	Mohanlal Vassudeva Salgaocar, of Vasco da Gama.	Govindachi Gatti e ter adjts.	Ditto	Fatorpa	Quepem	70 of 28-9-1959	14,300
555.	Lidia Bolinda Simoes, of Goa.	Edumolavoril dongri ou Cancuta	Fe/Mang	Netorlim	Sanguem	71 of 28-9-1959	5,700
556.	Manohar Sinai Quirtonim, of Margao.	Sem Denominacao especial	Iron	Colomba	Ditto	72 of 28-9-1959	14,300
557.	Xarachandra Janardana Zarapoar, of Mapusa.	Bomacanto Dob e Matarimoli Deuguimol	Mang	Molauli e Agolte	Satari Sanguem	73 of 28-9-1959	7,400
558.	Lidia Belinda Simoes, of Goa.	Devabaga eter adjts.	Iron	Caurem	Quepem	74 of 28-9-1959	11,900
559.	Rauji Raia Quirtonim, of Goa.	Simeacha Molavoril dongor etc.	Ditto	Guleli	Satari	76 of 7-10-1959	11,000
560.	Lidia Belinda Simoes, of Goa.	Musfodavoril Mordi e ter adjts.	Fe/Mang	Maina	Quepem	77 of 13-10-1959	13600
561.	Firm Sesa Goa Ltda., of Goa.	Casulem Casuleancho Condo etc.	Ditto	Sancordem	Sanguem	78 of 13-10-1959	9,300
562.	Firm Sesa Goa Ltda., of Goa.	Vagacho dongor Marseanglacho etc.	Iron	Xelopa	Satari	79 of 7-10-1959	14,200
563.	Jaising Maganlal, Panaji.	Careamol	Ditto	Pirla	Quepem	80 of 16-11-1959	14,200
564.	Naracinva Purshottam Suquercar, of Margao.	Coladongor	Fe/Mang	Piliem	Sanguem	81 of 16-11-1959	10,400
565.	Loximona Porobo' Concar, of Margao.	Doro ou Camprempeda	Iron	Cuncoliem	Ponda	82 of 30-11-1959	13,200
566.	Vassudeva Madeva Salgaocar, of Vasco da Gama.	Arunem e Vandimal-xeucar	Mang	Poriem e Moriem	Satari	83 of 14-12-1959	12,100
567.	Krisna Vamona Keni, of Goa.	Vissanvarshi Dhat etc.	Fe/Mang	Cuxirem	Ditto	84 of 14-12-1959	6,700
568.	Loximona Concar, of Margao.	Pimplamola Chmeterichem advona Datrem	Iron	Dabal	Sanguem	85 of 14-12-1959	6,300
569.	Tulxidas Madeva Deucar, of Calem.	Santona codil Raim etc.	Ditto	Sirocdem de Calem	Ditto	3 of 18-1-1960	14,000
570.	S. Kantilal and Cia. Ltda., of Margao.	Matas de Sida	Ditto	Salauli	Ditto	5 of 29-1-1960	13,500
571.	Sesa Goa Ltda., of Goa.	Nagonem Borod	Ditto	Colem	Ditto	6 of 29-1-1960	9,600
572.	Sesa Goa Ltda., of Goa.	Bag Moitem de Palvel	Ditto	Advolpale e Assonora	Bicholim Bardes	7 of 5-2-1960	14,300
573.	Loximona Crisna Saunto, of Ponda.	Sem denominacao especial	Fe/Mang	Codar	Ponda	8 of 5-2-1960	14,100
574.	Sociedade Timblo Irmaos Ltda., of Margao.	Cormolcantem	Iron	Colem Sigao	Sanguem	10 of 22-2-1960	10,700
575.	Rodolfo Gomes, of Margao.	Labala ou Dabala	Fe/Mang	Dabal e Nicancal	Ponda	12 of 22-2-1960	10,400
576.	Ananta Poi Polondicar of Margao.	Sem denominacao especial	Iron	Sirocodem de Calem	Sanguem	11 of 22-2-1960	7,300
577.	Romeo lamartinho Gomes, of Margao.	Piliem e Ocambo	Ditto	Darbandora	Ditto	13 of 22-2-1960	11,400
578.	Firm Damodar Mangalji Cia. Ltda., of Goa.	Hoddo Codem Bindisodo	Ditto	Cormonem Calem	Ditto	15 of 29-4-1960	14,300
579.	V.S. Dempo and Cia. Ltda., of Goa.	Gorbaim Golacho tembe	Ditto	Navelim e Surla	Bicholim	17 of 29-4-1960	10,100
580.	S. Kantilal and Cia. Ltda., of Margao.	Madatembo e Tolietembo	Ditto	Bati	Sanguem	20 of 17-6-1960	13,300
581.	Esvonta Govinda X. Verencar of Colem.	Cordaho Voll, Tiptachi Gali	Fe/Mang	Revora	Bardez	22 of 17-6-1960	3, 900
582.	Raguvir P. Pissurlekar of Mapusa.	Bindichi Goll	Iron	Vagalem	Satari	23 of 17-6-1960	11,600
583.	Shantilal Kushaldas and Brothers Ltd., of Margao.	Tancamo lavoilo soddo	Ditto	Quirlapale	Sanguem	24 of 17-6-1960	4,200
584.	Rauji Raja Sinai Quirtonim of Goa.	Cunneatulea Xentatulo	Fe/Mang	Netorlim	Ditto	25 of 20-6-1960	9,500
585.	Damodar Mangalji and Cia. Ltda., of Goa.	Teramola e Bandora tembo	Iron	Codli	Ditto	26 of 22-8-1960	14,300
586.	Shantilal Kushaldas and Bros. Ltd, of Margao.	Goinchem Molan Cassal Gali	Fe/Mang	Curpem	Ditto	1 of 9-1-1961	4,700
587.	Xembu Govinda Sinai Cuvelcar of Goa.	Pelembata e outros	Iron	Orgao e Tiurem	Ponda	3 of 10-2-1961	6,400
588.	Panduronga N. Sanvordencar, of Sanvordem.	Sircodem Culna	Ditto	Sircodem	Sanguem	4 of 24-8-1961	8,100
589.	Gangadhar Narsingdas Agrawal, of Margao.	Borchem mordi	Fe/Mang	Maina	Quepem	6 of 24-8-1961	14,300
590.	Cosme Simeao Moraes, Cuncolim.	Satiasmoli e Dongri	Iron	Maina e Colombo	Ditto Sanguem	7 of 30-8-1961	13,900
591.	Bhaskar Hari Dalvi Pale.	Madachem bata	Ditto	Pale	Bicholim	8 of 30-8-1961	9,300

SECOND SCHEDULE

[See Sections 4(2), 6, 7 and 9(1)]

Detailas of mining concessions abolished and declared as mining leases on and from a date subsequent to the appointed day

Sl.	Name of the	Denomination	Nature	Situation		Number and	Date of	Amount
No.	concession holder and his residence	of the mine		Village	Taluka	date of title	abolition and declaration of any mining lease	(in Rs.)
1	2	3	4	5	6	7	8	9
1.	Georgina Filomena de Figueiredo, of Loutulim.	Predico Oiteiral do Estado e Outros	Fe/Mang	Colem	Sanguem	2 of 11-7-1963	12-7-1963	11,200
2.	Vassudeva Guiri Quenim, of Goa.	Culnasoddo e outros	Iron	Bali	Quepem	3 of 11-7-1963	12-7-1963	11,200
3.	Firma Mineria Nacinol Ltd., of Margao.	Vagmolo Pe-risodo	Fe/Mang	Curdi	Sanguem	4 of 11-7-1963	12-7-1963	8,200
4.	Firma Mineria Nacinal Ltd., of Margao.	Namosmodi	Ditto	Ditto	Ditto	5 of 11-7-1963	12-7-1963	9,500
5.	Companhia Mineria Progresso limitada, of Sanguem.	Morga Foncul ou Chicolmolo	Ditto	Vichundrem	Ditto	6 of 10-8-1963	11-8-1963	11,600

1. Repealed by Act 30 of 2001, Section 2 and Schedule I.