rajasthan act 021 of 1962 : Laws Repealing and Amending Act, 1962
Laws Repealing and Amending Act, 1962
RAJASTHAN ACT 021 OF 1962
15 December, 1962
CONTENTS
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An
Act
to repeal certain laws and to amend certain other laws in force in the whole or any part of the State of Rajasthan.
Be it enacted by the Rajasthan State Legislature in the Thirteenth Year of the Republic of India as follows:
Section 1. Short title
This Act may be called the Rajasthan Laws Repealing and Amending Act, 1962.
Section 2. Repeal of certain laws
The Laws specified in the First Schedude are hereby repealed to the extent mentioned in the fourth column thereof.
Section 3. Amendment of certain laws
The laws specified in the Second Schedule are hereby amended to the extent and in the manner mentioned in the fouth column thereof.
Section 4. Savings
(i) The repeal by this Act of any law shall not affect any other law in which the law hereby repealed has been applied, incorporated or referred to.
(2) This Act shall not affect the previous operations of any law hereby repealed or the validity, invalidity, effect or consequence of anything already done or suffered thereunder or any right, title, prililege, obligation or liability already acquired, accrued or incurred there under or any investigation, remedy or proceeding in respect thereof or any release or discharge of or from any debt, penalty, obligation, liability, claim or demand or any indemnity already granted, or the proof of any past act or thing
(3) This Act shall not affect any principle or rule of law, or established jurisdiction, from or course of pleading, practice or procedure, or any existing usage, custom, privilege, restriction, exemption, office or appointment, notwithstanding that the same respectively may have been in any manner affirmed, or recognised or derived by, in or from any law hereby repealed.
(4) The repeal by this Act of any law shall not revive or restore any jurisdiction, office, custom, liability, right, title, privilege, restriction, exemption, usage, practice, procedure or other matter or thing not existing or in force on the date on which this Act comes into force.
(5) For the removal of doubt it is hereby declared that, where this Act repeals any law by which the text of any other law was amended by the express omission, insertion or substitution of any matter, the repeal shall not affect the continuance of any such amendment made by the law so repealed and in operation at the commencement of this Act,
THE FIRST SCHEDULE
(See Section 2)
| Year |
Number |
Short title |
Extent of repeal |
| 1 |
2 |
3 |
4 |
| A. Rajasthan State Laws |
|||
| 1949 |
7 |
The City of Jaipur Municipal Council (Ex-tending) Ordinance, 1949 |
The whole. |
| 1949 |
37 |
The Jaipur State Municipal Boards (Extending) Ordinance, 1949 |
|
| 1949 |
40 |
The Rajasthan Appeals and Petitions (Discontinuance) Ordinance, 1949. |
|
| 1949 |
44 |
The Rajasthan Special Criminal Courts Ordinance, 1949. |
|
| 1950 |
12 |
The Rajasthan Appeals and Petitions (Discontinuance) (Amendment) Ordinance, 1950. |
|
| 1950 |
15 |
The United Provinces Armed Constabulary Act (Extension to Rajasthan) Ordinance. 1950. |
|
| 1951 |
18 |
The Rajasthan Motor Vehicles Taxation (Amendment) Act, 1951. |
The whole. |
| 1951 |
24 |
The University of Rajputana (Amendment) Act, 1951. |
|
| 1952 |
3 |
The Rajasthan Civil Courts Ordinance (Amendment) Act, 1952, |
|
| 1952 |
9 |
The Rajasthan Premises (Control of Rent and Eviction) Amendment Act, 1952 |
|
| 1952 |
18 |
The Rajasthan Premises (Requisition and Eviction) Ordinance (Amendment) Act, 1952. |
|
| 1952 |
22 |
The Rajasthan Public Demands Recovery (Amendment) Act, 1952. |
|
| 1952 |
25 |
The Rajasthan Municipal Boards (Extension of Terms) Act, 1952. |
|
| 1952 |
26 |
The Rajasthan Court Fees Act (Adaptation) Ordinance (Amendment) Act, 1952. |
|
| 1952 |
28 |
The Rajasthan Excise (Amendment) Act, 1952. |
|
| 1953 |
7 |
The Jaipur District Boards (Extension of Terms) Act, 1953. |
|
| 1953 |
8 |
The Rajasthan Famine (Suspension of Proceedings) Amendment Act, 1953. |
|
| 1953 |
17 |
The Rajasthan Stamp Law (Adaptation) Amendment Act, 1953. |
|
| 1953 |
26 |
The Rajasthan Stamp Law (Adaptation) Amendment Act, 195 3. |
|
| 1954 |
13 |
The Rajasthan Land Reforms and Resumption of Jagirs (Amendment) Act, 1954. |
|
| 1954 |
15 |
The Rajasthan Excise (Amendment) Act, 1954. |
|
| 1954 |
17 |
The Rajasthan Agricultural Income-Tax (Amendment) Act, 1954 |
The whole. |
| 1955 |
1 |
The Rajasthan Medical (Amendment) Act, 1955. |
|
| 1955 |
9 |
The Rajasthan Stamp Law (Adaptation) Amendment Act, 1955. |
|
| 1955 |
13 |
The Rajasthan Sales Tax (Amendment) Act, 1955. |
|
| 1955 |
14 |
The Rajasthan Bhoodan Yagna (Amendment) Acti 1955. |
|
| 1955 |
16 |
The Rajasthan Co-operative Societies (Amendment) Act, 1955. |
|
| 1955 |
17 |
The Rajasthan Land Reforms and Resumption of Jagirs (Second Amendment) Act, 1955. |
|
| 1955 |
19 |
The Dholpur Professions Tax (Abolition) Act, 1955. |
|
| 1955 |
21 |
The Rajasthan Cinemas Regulation (Amendment) Act, 1955. |
|
| 1955 |
23 |
The Rajasthan Panchayat (Amendment) Act, 1955. |
|
| 1955 |
26 |
The Rajasthan Premises (Control of Rent and Eviction) (Amendment) Act, 1955. |
|
| 1956 |
1 |
The Rajasthan Sales of Motor Spirit Taxation (Amendment) Act, 1956. |
|
| 1956 |
5 |
The Rajasthan Sales Tax (Amendment) Act, 1956. |
|
| 1956 |
6 |
The Rajasthan Civil Courts (Amendment) Act, 1956 |
|
| 1956 |
7 |
The Rajasthan Stamp Law (Adaptation) (Amendment) Act, 1956. |
The whole |
| 1956 |
8 |
The Rajasthan Agricultural Income-Tax (Amendment) Act, 1956. |
|
| 1956 |
11 |
The Rajasthan District Boards (Amendment) Act, 1956. |
|
| 1956 |
13 |
The Rajasthan Motor Vehicles Taxation (Amendment) Act, 1956. |
|
| 1956 |
14 |
The Rajasthan Habitual Offenders (Amendment) Act, 1956. |
|
| 1956 |
17 |
The Rajasthan Preservation of Certain Animals (Amendment) Act, 1956. |
|
| 1956 |
18 |
The Rajasthan Land Reforms and Resumption of Jagirs (Third Amendment) Act, 1956. |
|
| 1956 |
20 |
The Rajasthan Agricultural Income-Tax (Second Amendment) Act, 1956. |
|
| 1956 |
22 |
The Rajasthan Forest (Amendment) Act, 1956. |
|
| 1956 |
24 |
The Rajasthan Bhoodan Yagna (Amendment) Act, 1956. |
|
| 1956 |
25 |
The Rajasthan Public Demands Recovery (Amendment) Act, 1956. |
|
| 1956 |
27 |
The Rajasthan Tenancy (Amendment) Act, 1956. |
|
| 1956 |
28 |
The Rajasthan Tenancy (Second Amendment) Act, 1956. |
|
| 1956 |
29 |
The Dungarpur Qanun Lekh (Repeal) Act, 1956. |
|
| 1956 |
35 |
The Rajasthan Excise (Amendment) Act, 1956. |
The whole. |
| 1956 |
36 |
The Rajasthan Sales Tax (Amendment) Act, 1956. |
|
| 1956 |
39 |
The Rajasthan Jagir Decisions and Proceedings (Validation) Amendment Act, 1956 |
|
| 1956 |
41 |
The Rajasthan Excise (Second Amendment) Act, 1956. |
|
| 1956 |
44 |
The Rajasthan Land Revenue (Amendment) Act, 1956. |
|
| 1957 |
2 |
The Rajasthan Civil Courts Laws (Extension) Act, 1956. |
The Schedule, |
| 1957 |
3 |
The Rajasthan Premises (Control of Rent and Eviction) Amendment Act, 1956. |
The whole. |
| 1957 |
4 |
The Rajasthan Land Reforms and Resumption of Jagirs (Fourth Amendment) Act, 1956. |
|
| 1957 |
5 |
The Rajasthan Tenancy (Third Amendment) Act, 1956. |
|
| 1957 |
8 |
The Rajasthan Land Reforms and Resumption of Jagirs (Fifth Amendment) Act, 1956. |
|
| 1957 |
11 |
The Rajasthan District Beards (Amendment) Act, 1957. |
|
| 1957 |
13 |
The Rajasthan District Boards (Second Amendment) Act, 1957. |
|
| 1957 |
14 |
The Rajasthan Panchayat (Amendment) Act, 1957. |
|
| 1957 |
15 |
The Rajasthan Civil Courts Laws (Extension) Amendment Act, 1957. |
|
| 1957 |
19 |
The Rajasthan Sales Tax (Amending and Extending) Act, 1957. |
Sections 4 to 9. |
| 1957 |
21 |
The Marwar Patta Ordinance (Repeal) Act, 1957. |
The whole. |
| 1957 |
22 |
The Rajasthan Legislative Assembly (Officers and Members Emoluments) Amendment Act, 1957. |
|
| 1957 |
23 |
The Rajasthan Motor Vehicles Taxation (Amendment) Act, 1957. |
|
| 1957 |
25 |
The Rajasthan Regulation of Boating (Amendment) Act, 1957. |
|
| 1957 |
26 |
The Rajasthan Ministers' Salaries (Amendment) Act, 1957. |
|
| 1957 |
29 |
The Rajasthan Civil Courts (Amendment) Act, 1957 |
|
| 1957 |
30 |
The Rajasthan Sales Tax (Amending and Extending) Amendment Act, 1957. |
|
| 1957 |
32 |
The Rajasthan Sales of Motor Spirit Taxation (Amendment) Act, 1957, |
|
| 1957 |
33 |
The Rajasthan Tenancy (Amendment) Act, 1957. |
|
| 1957 |
34 |
The Rajasthan Premises (Control of Rent and Eviction) Amending and Extending Act, 1957. |
Sections 4 to 9. |
| 1957 |
35 |
The Marwar Jagirdars Encumbered Estates (Repeal) Act, 1957. |
The whole. |
| 1957 |
38 |
The Rajasthan Excise (Amending and Extending) Act, 1957. |
Sections 4 to 9. |
| 1957 |
41 |
The Bombay Local Boards and Primary Education (Repealing) Act, 1957. |
The whole. |
| 1957 |
43 |
The Rajasthan Land Reforms and Resumption of Jagirs (Sixth Amendment) Act, 1957. |
|
| 1957 |
44 |
The Rajasthan Jagir Decisions and Proceedings (Validation) Amendment Act, 1957. |
|
| 1957 |
45 |
The Rajasthan General Clauses (Amendment) Act, 1957. |
|
| 1957 |
46 |
The Rajasthan Premises (Control of Rent and Eviction) Second Amendment Act, 1957. |
|
| 1958 |
1 |
The Rajasthan Jagirdars' Debt Reduction (Amendment) Act, 1957. |
The whole. |
| 1958 |
2 |
The Rajasthan Revenue Laws (Extension) Act, 1957. |
Section 4 the First Schedule. |
| 1958 |
4 |
The Rajasthan Lands Summary Settlement (Amendment) Act, 1958. |
The whole. |
| 1958 |
5 |
The Rajasthan Civil Courts (Amendment) Act, 1958. |
|
| 1958 |
6 |
The Rajasthan Tenancy (Amendment) Act, 1958. |
|
| 1958 |
7 |
The Rajasthan Land Reforms and Resumption of Jagirs (Seventh Amendment) Act, 1958. |
|
| 1958 |
9 |
The Rajasthan Sales Tax (Amendment) Act, 1958 |
|
| 1958 |
10 |
The Rajasthan Sales Tax (Second Amendment) Act, 1958. |
|
| 1958 |
11 |
The Rajasthan Court Fee and Stamp Duty Laws (Extension) Act, 1958. |
The Schedule. |
| 1958 |
12 |
The Rajasthan Jagir Decisions and Proceedings (Validation) Amendment Act, 1958. |
The whole. |
| 1958 |
13 |
The Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Amendment Act, 1958. |
|
| 1958 |
14 |
The Rajasthan Tenancy (Second Amendment) Act, 1958. |
|
| 1958 |
15 |
The Ajmer Wakfs Board (Dissolution) Act, 1958. |
|
| 1958 |
16 |
The University of Rajasthan (Amendment) Act, 1958. |
|
| 1958 |
18 |
The Rajasthan Panchayat (Amendment) Act, 1958. |
|
| 1958 |
21 |
The Motor Vehicles (Bombay Amendments) Repealing Act, 1958. |
|
| 1958 |
22 |
The Rajasthan Excise (Amendment) Act, 1958. |
|
| 1958 |
24 |
The Rajasthan Premises (Control of Rent and Eviction) Amendment Act, 1958. |
|
| 1958 |
30 |
The Rajasthan Habitual Offenders (Amendment) Act, 1958. |
|
| 1958 |
35 |
The Rajasthan Tenancy (Third Amendment) Act, 1958. |
|
| 1958 |
36 |
The Rajasthan Land Reforms and Resumption of Jagirs (Eighth Amendment) Act, 1958. |
|
| 1958 |
37 |
The Rajasthan Land Revenue (First Amendment) Act, 1958. |
The whole. |
| 1958 |
38 |
The Rajasthan Colonisation (Amendment) Act, 1958. |
|
| 1958 |
39 |
The Rajasthan Forest (Amendment) Act, 1958. |
|
| 1958 |
40 |
The Rajasthan Panchayat (Second Amendment) Act, 1958 |
|
| 1958 |
41 |
The Rajasthan Public Demands Recovery (Amendment) Act, 1958. |
|
| 1958 |
42 |
The Rajasthan Co-operative Societies (Amendment) Act, 1958. |
|
| 1958 |
43 |
The Rajasthan Land Reforms and Resumption of Jagirs (Ninth Amendment) Act, 1958. |
|
| 1958 |
46 |
The Rajasthan Tenancy (Fourth Amendment) Act, 1958 |
|
| 1958 |
47 |
The Rajasthan Land Revenue (Second Amendment) Act, 1958. |
|
| 1958 |
49 |
The Rajasthan General Clauses (Amendment) Act, 1958. |
|
| 1959 |
2 |
The Rajasthan Jagirdars Debt Reduction (Amendment) Act, 1958. |
|
| 1959 |
4 |
The Motor Vehicles (Bombay Amendments) Repealing (Amendment) Act. 1958 |
|
| 1959 |
6 |
The Ajmer Abolition of Intermediaries and Land Reforms (Amendment) Act, 1958. |
|
| 1959 |
7 |
The Rajasthan Tenancy (Amendment) Act, 1959. |
|
| 1959 |
10 |
The Rajasthan Land Acquisition (Amendment) Act, 1959. |
The whole |
| 1959 |
11 |
The Rajasthan Court Fee and Stamp Duty Laws (Extension) Amendment Act, 1959. |
|
| 1959 |
14 |
The Rajasthan Agricultural Income-Tax (Amendment) Act, 1959. |
|
| 1959 |
15 |
The Rajasthan Sales Tax (Amendment) Act, 1959. |
|
| 1959 |
17 |
The Rajasthan Court Fees Act (Adaptation) Ordinance Amendment Act, 1959. |
|
| 1959 |
19 |
The Rajasthan Forest (Amendment) Act, 1959. |
19 |
| 1959 |
20 |
The Rajasthan Land Reforms and Resumption of Jagirs (Tenth Amendment) Act, 1959. |
|
| 1959 |
23 |
The Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Amendment Act, 1959. |
|
| 1959 |
25 |
The Rajasthan Secondary Education (Amendment) Act, 1959. |
|
| 1959 |
26 |
The Rajasthan Ministers' Salaries (Amendment) Act, 1959. |
|
| 1959 |
27 |
The Rajasthan Premises (Control of Rent and Eviction) Amendment Act, 1959. |
|
| 1959 |
29 |
The Rajasthan Legislative Assembly (Officers and Members Emoluments) Amendment Act, 1959. |
|
| 1959 |
30 |
The Rajasthan Panchayat (Amendment) Act, 1959. |
|
| 1959 |
32 |
The Rajasthan Maternity Benefit (Amendment) Act, 1959. |
The whole |
| 1959 |
33 |
The Rajasthan Land Revenue (Amendment) Act, 1959. |
|
| 1959 |
34 |
The Rajasthan Land Reforms and Resumption of Jagirs (Eleventh Amendment) Act, 1959. |
|
| 1959 |
40 |
The Dungarpur State Devasthan Nidhi (Amendment) Act, 1959. |
|
| 1960 |
2 |
The Rajasthan Land Reforms and Resumption of Jagirs (Twelfth Amendment) Act, 1960. |
|
| 1960 |
6 |
The Rajasthan Jagir Decisions and Proceedings (Validation) Amendment Act, 1960. |
|
| 1960 |
7 |
The Rajasthan Tenancy (Second Amendment) Act, 1960. |
|
| 1960 |
8 |
The Rajasthan Entertainments Tax (Amendment) Act, 1960. |
|
| 1960 |
9 |
The Rajasthan Premises (Control of Rent and Eviction) Amendment Act, 1960. |
|
| 1960 |
11 |
The Rajasthan Sales of Motor Spirit Taxation (Amendment) Act, 1960. |
|
| 1960 |
12 |
The Rajasthan Legislative Assembly (Officers and Members Emoluments) Amendment Act, 1960. |
|
| 1960 |
14 |
The Rajasthan Armed Constabulary (Amendment) Act, 1960. |
|
| 1960 |
15 |
The Rajasthan Land Acquisition (Amendment) Act, 1960. |
|
| 1960 |
17 |
The Rajasthan Agricultural Income-Tax (Amendment) Act, 1960. The ^ |
The whole. |
| 1960 |
18 |
The Rajasthan Sales Tax (Amendment) Act, 1960. |
|
| 1960 |
19 |
The Rajasthan Warehouses (Amendment) Act, 1960. |
|
| I960 |
20 |
The Rajasthan Weights and Measures (Enforcement) (Amendment) Act, 1960. |
|
| 1960 |
21 |
The Rajasthan Irrigation and Drainage (Amendment) Act, 1960 |
|
| 1960 |
22 |
The Rajasthan Tenancy (Third Amendment) Act, 1960. |
|
| 1960 |
25 |
The Rajasthan Panchayat (Amendment) Act, 1960. |
|
| 1960 |
26 |
The Rajasthan Land Revenue (Amendment) Act, 1960. |
|
| 1960 |
27 |
The Rajasthan Sales Tax (Second Amendment) Act, 1960. |
|
| 1960 |
28 |
The Rajasthan Agricultural Lands Utilisation (Amendment) Act, 1960. |
|
| 1960 |
29 |
The Rajasthan Animal Diseases (Amendment) Act, 1960. |
|
| 1960 |
31 |
The Rajasthan Pensions (Amendment) Act, 1960. |
|
| 1960 |
33 |
The Rajasthan Relief of Agricultural Indebtedness (Amendment) Act, 1960. |
|
| 1960 |
35 |
The Rajasthan Zamindari and Biswedari Abolition (Amendment) Act, 1960. |
|
| 1960 |
37 |
The Rajasthan Sales Tax (Third Amendment) Act, 1960. |
The whole. |
| 1960 |
41 |
The Rajasthan Khadi and Village Industries Board (Amendment) Act, 1960. |
|
| 1960 |
43 |
The Rajasthan Land Reforms and Resumption of Jagirs (Thirteenth Amendment) Act, 1960. |
|
| 1961 |
4 |
The Rajasthan Premises (Control of Rent and Eviction) Amendment Act, 1961. |
|
| 1961 |
6 |
The Rajasthan Secondary Education (Amendment) Act, 1961. |
|
| 1961 |
10 |
The Rajasthan Panchayat (Amendment) Act, 1961. |
|
| 1961 |
11 |
The Rajasthan Panchayat Samities and Zila Parishads (Amendment) Act, 1961. |
|
| 1961 |
12 |
The Rajasthan Tenancy (Amendment) Act, 1961. |
|
| 1961 |
13 |
The Rajasthan Motor Vehicles Taxation (Amendment) Act, 1961. |
|
| 1961 |
15 |
The Rajasthan Agricultural Income-Tax (Amendment) Act, 1961. |
|
| 1961 |
16 |
The Rajasthan Land Revenue (Amendment) Act, 1961. |
|
| 1961 |
17 |
The Rajasthan Bhoodan Yagna (Amending and Extending) Act, 1961. |
Sections 3 and 4. |
| 1961 |
26 |
The Rajasthan Municipalities (Amendment) Act, 1961. |
The whole. |
| 1961 |
27 |
The Rajasthan Panchayat Samitis and Zila Parishads (Second Amendment) Act, 1961. |
|
| 1961 |
28 |
The Rajasthan Excise (Amendment) Act, 1961. |
The whole. |
| 1961 |
29 |
The Rajasthan Dramatic Performances and Entertainments (Amendment) Act, 1961. |
|
| 1961 |
30 |
The Rajasthan Local Fund Audit (Amendment) Act, 1961. |
|
| 1961 |
33 |
The Rajasthan Warehouses (Amendment) Act, 1961. |
|
| 1961 |
34 |
The Rajastha. Fcrest (Amendment) Act, 1961. |
|
| 1961 |
36 |
The Rajasthan Sales Tax (Amendment) Act, 1961. |
|
| 1961 |
37 |
The Rajasthan Weights and Measures Enforcement (Amendment) Act, 1961. |
|
| 1961 |
39 |
The Rajasthan Legislative Assembly (Officers and Members Emoluments) Amendment Act, 1961. |
|
| B. Aimer area Laws. |
|||
| 1799 |
5 |
The Bengal Wills and Intestacy Regulation, 1799. |
The whole in so far as it applies to Ajmer area. |
| 1827 |
5 |
The Bengal Attached Estates Management Regulation, 1827. |
|
| 1895 |
4 |
The Ajmer Village Sanitation Regulation, 1895. |
|
| 1911 |
11 |
The Ajmer Talukdars Loan Regulation, 1911. |
|
| 1946 |
19 |
The Bombay Electricity (Surcharge) Act, 1946, as extended to Ajmer. |
|
| 1946 |
20 |
The Bombay Electricity (Special Powers) Act, 1946, as extended to Ajmer. |
The whole in so far as it applies to Ajmer area. |
| 1921 |
2 |
The United Provinces Intermediate Education Act, 1921, as extended to Ajmer. |
|
| 1947 |
1 |
The United Provinces Home Guards Act, 1947, as extended to Ajmer. |
|
| 1947 |
14 |
The United Provinces Removal of Social Disabilities Act, 1947, as extended to Ajmer. |
|
| 1947 |
24 |
The United Provinces (Temporary) Accommodation Requisition Act, 1947, as extended to Ajmer. |
|
| 1935 |
II |
The Punjab Criminal Law (Amendment) Act, 1935, as extended to Ajmer. |
|
| 1947 |
1 |
The Punjab Disturbed Areas Act, 1947, as extended to Ajmer. |
|
| 1947 |
12 |
The East Punjab Police (Protection of Railways) Act, 1947, as extended to Ajmer. |
|
| 1948 |
31 |
The Code of Criminal Procedure (Bihar Amendment) Act, 1948, as extended to Ajmer. |
|
| 1947 |
24 |
The Delhi Refugees Registration Ordinance, 1947, as extended to Ajmer. |
|
| 1953 |
9 |
The Ajmer Government Wards' Regulation (Amendment) Act, 1953. |
|
| 1954 |
5 |
The Cattle Tresspass (Ajmer Amendment) Act, 1954. |
|
| 1956 |
9 |
The Ajmer Abolition of Intermediaries and Land Reforms (Amendment) Act, 1956 |
|
| C. Former Rajasthan State Laws. |
|||
| 1948 |
11 |
The United State of Rajasthan Refugees Registration Ordinance, 1948. |
The whole |
| 1948 |
12 |
The United State of Rajasthan Home Guards Ordinance, 1948. |
|
| 1948 |
13 |
The United State of Rajasthan Abolition of Lagats Ordinance, 1948. |
|
| 1948 |
25 |
The United State of Rajasthan Vegetable Oil Products (Prohibition of Import and Manufacture) Ordinance, 1948. |
|
| 1948 |
26 |
The United State of Rajasthan Forests (Collective Fines) Ordinance, 1948. |
|
| 1948 |
67 |
The United State of Rajasthan First Court of Appeal (Temporary) Ordinance, 1948, |
|
| D. Former Alwar State Laws. |
|||
| The Alwar City Roadside Railway Protection Act. |
The whole. |
||
| The Alwar Protected Animals Act, 1946. |
|
||
| The Alwar Auctioners Regulation, 1919. |
|
||
| E. Former Bharatpur State Laws. |
|||
| (Bharatpur) Village Marketing Act. |
|
||
| (Bharatpur) Redemption of Mortgages Act. |
|
||
| F. Former Bikaner State Laws. |
|||
| The Bikaner Workmen's Breach of Contract Act. |
|
||
| The Bikaner Indebted Sahukars Relief Act. |
|
||
| The Bikaner State Cotton Pest Act. |
|
||
| The Bikaner State Marking of Weights on Heavy Packages Act. |
The whole. |
||
| G. Former Bundi State Lavs. |
|||
| (Bundi) Chouthan Abolition Act. |
|
||
| (Bundi) Special Courts Ordinance, 1942. |
|
||
| H. Former Jaipvr State Laws. |
|||
| (Jaipur) Nata Rules, 1927 |
|
||
| (Jaipur) Rules relating to Aktas, 1921. |
|
||
| (Jaipur) Small Town Rulesj 1941. |
|
||
| The Jaipur Criminal Law Amendment Ordinance 1947. |
|
||
| The Jaipur Criminal Law Second Amendment Ordinance, 1947, |
|
||
| The Jaipur Railway Lands Act, 1948. |
|
||
| I. Former Jodhpur State Laws. |
|||
| (Marwar) Requisition of Land (Continuance of Powers) Ordinance, 1948. |
|
||
| Marwar Repealing Ordinance, 1947. |
|
||
| Marwar Gram Sudhar Committee Act, 1947. |
|
||
| Marwar Refugees Act, 1949. |
|
||
| J. Former Mewar State Laws. |
|||
| (Mewar) Animal Protection Act. |
|
||
| The (Mewar) Prevention of Killing of Animals and Sale of Liquor Act, 1944, |
|
||
| The Mewar Railway Lands Jurisdiction Act, 1947. |
The whole. |
||
| The Mewar Fireworks Act, 1948 |
|
||
| The Mewar Sales Tax (Cloth) Act, 1948. |
|
THE SECOND SCHEDULE
(See Section 3)
| Year |
No. |
Short title |
Amendment |
| 1 |
2 |
3 |
4 |
| 1953 |
21 |
The Rajasthan Panchayat Act, 1953. |
In section 23, (a) after the words and comma Every panchayat may, the words subject to any general or special directions issued by the State Government and shall be inserted, and (b) the following further proviso shall be added: Provided further that any panchayat may, subject as aforesaid and with the like approval, direct that one person shall be appointed to discharge the duties of any two or more offices. |
| 1953 |
24 |
The Rajasthan Land Acquisition Act, 1953. |
In sub-section (4) of section 17, for the words, figures and letter sections 5 and 5-A the word and figure section 5A shall be substituted. |
| 1953 |
27 |
The Rajasthan Maternity Benefit Act, 1953. |
In sub-section (3) of section 5, for the word and the word when shall be substituted. |
| 1954 |
16 |
The Rajasthan Bhoodan Yagna Act, 1954 |
In section 9, (a) after the words The Board may , the commas and words subject to any general or special directions issued by the State Government shall be inserted, and (b) the following proviso shall be added: Provided that the Board may, subject as aforesaid, direct that one person shall be appointed to discharge the duties of any two or more offices. |
| 1955 |
5 |
The Rajasthan Khadi and Village Industries Board Act, 1955. |
In section 20, (a) after the word (b) the following proviso shall be added:
|
| 1957 |
42 |
The Rajasthan Secondary Education Act, 1957. |
In sub-section 3 of section 21 (1) after the words The Board may , the words and commas subject to any general or special directions issued by the State Government , shall be inserted, and (b) the following proviso shall be added: Provided that the Board may, subject as aforesaid, direct that one person shall be appointed to discharge the duties of any two or more offices. |
| 1958 |
11 |
The Rajasthan Court Fees and Stamp Duty Laws (Extension) Act, 1958. |
In sections 2, 3 and sub-section (1) of section 4 for the words first day , the words third day shall be and be deemed always to have been substituted. |
| 1958 |
33 |
The Rajasthan Registration of Births, Deaths and Marriages Act, 1958. |
In sub-section (1) of section 12, for the words the Judge of the District Court the words the Collector of the District shall be substituted. |
| 1959 |
13 |
The Nathdwara Temple Act, 1959. |
In section 21, (a) after the words The Board may the words and commas subject to any general or special directions issued by the State Government, shall be inserted and (b) the following proviso shall be added: Provided that the Board may, subject as aforesaid, direct that one person shall be appointed to discharge the duties of any two or more offices. |
| 1959 |
35 |
The Rajasthan Urban Improvement Act, 1959. |
In section 24, (a) Subject to any general or special direction issued by the State Government, shall be inserted before the words Every Trust , and (b) the following proviso shall be added: Provided that the Trust may, subject as aforesaid, direct that one person shall be appointed to discharge the duties of any two or more offices . |
| 1961 |
22 |
The Rajasthan Samaj Shikshan Board Act, 1961. |
In sub-section (3) of section 19, (a) after the word (b) the following proviso shall be added:
|
| 1961 |
38 |
The Rajasthan Agricultural Produce Markets Act, 1961. |
In section 14, for the word and figure section 6 , the words, letter, figures and brackets clause (b) of sub-section (2) of section 9 shall be substituted. |
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1. Received the assent of the Governor on the 8th day of December, 1962, Published in Rajasthan Gazette Part IV-A, Extraordinary dated 15.12.62.