Uttar Pradesh act 020 of 1986 : The UTTAR PRADESH HIGHER EDUCATION GRANTS COMMISSION (REPEAL) ACT, 1986

Section 1.Short title

1. This Act may be called the Uttar Pradesh Higher Education Grants Commission (Repeal) Act, 1986.

Section 2.Repeal of U.P. Act No. 5 of 1975

2. The Uttar Pradesh Higher Education Grants Commission Act, 1974 is hereby repealed.