The Homoeopathy Central Council Act, 1973
ACTNO. 59 OF 1973
19 December, 1973
An Act to provide for the constitution of a Central Council of Homoeopathy and the maintenance of a Central Register of Homoeopathy and for matters connected therewith. BE it enacted by Parliament in the Twenty-fourth Year of the Republic of India as follows:--
CHAPTER IIA
CHAPTER I : PRELIMINARY
CHAPTER II : THE CENTRAL COUNCIL AND ITS COMMITTEES
CHAPTER III : RECOGNITION OF MEDICAL QUALIFICATIONS
CHAPTER IV : THE CENTRAL REGISTER OF HOMOEOPATHY
CHAPTER V : MISCELLANEOUS