OCTOBER --, 2018] ANDHRA PRADESH GAZETTE EXTRAORDINARY 1
Registered No. HSE/49. [Price : Rs.1-00 Paise
THE ANDHRA PRADESH GAZETTE PART IV-B EXTRAORDINARY
PUBLISHED BY AUTHORITY No. 24 AMARAVATI, THURSDAY, 25th OCTOBER, 2018.
Short title and Commencement.
AN ACT FURTHER TO AMEND THE ANDHRA PRADESH MEDICAL PRACTITIONERS REGISTRATION ACT, 1968.
Be it enacted by the Legislature of the State of Andhra Pradesh in the Sixty-ninth year of the Republic of India as follows,-
1. (1) This Act may be called the Andhra Pradesh Medical Practitioners Registration (Second Amendment) Act, 2018.
(2) It shall be deemed to have come into force with effect on and from the 23rd July, 2018.
2. In the Andhra Pradesh Medical Practitioners Registration Act, 1968 , in section 15B,the provisos shall be omitted.
3. The Andhra Pradesh Medical Practitioners Registration (Amendment) Ordinance, 2018 is hereby repealed.
Amendment of section 15B. Act No.23 of
1968.
Repeal of Ordinance No. 5
of 2018.
ACT No. 24 of 2018
ANDHRA PRADESH ACTS, ORDINANCES AND REGULATIONS Etc.,
The following Act of the Andhra Pradesh Legislature received the assent of the Governor on the 19th October, 2018 and the said assent is hereby first published on the 25th October, 2018 in the Andhra Pradesh Gazette for general information :-
339/18 J. F1 [1]
DUPPALA VENKATA RAMANA, Secretary to Government,
Legal and Legislative Affairs and Justice, Law Department.
Printed by the Commissioner of Printing, at A.P. Legislative Assembly Printing Press, Amaravati.