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Bihar act 003 of 2019 : The BIHAR APPROPRIATION ACT, 2019

िनबंधन सं या पी0ट0-40 ॢबहर गजट

[सधरण [क

ॢबहर सरकर हर क०शत फ ग१न 14 श

(स पटन 2) पटन स!मवर 25 फरवर 2019 fof/k foHkkx

———

vf/klwpuk

25 Qjojh 2019 laŒ ,yŒthŒ&01&04@2019@1557 ystA—fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr vf/kfu;e] ftlij egkefge jkT;iky fnukad 21 Qjojh 2019 dsk vuqefr ns pqds gSa] blds }kjk loZ&lk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gSA

fcgkj&jkT;iky ds vkns'k ls]

ftrsUæ dqekj]

ljdkj ds fo'ks"k lfpoA

1

[fcgkj vf/kfu;e 3] 2019⁄= fcgkj fofu;ksx vf/kfu;e] 2019sss fcgkj jkT; dh lafpr fuf/k esa ls dfri; jkf'k dh fudklh 31 ekpZ 2019 dks lekIr gksus okys o"kZ ds nkSjku lsokvksa ds fy, 'kks/ku vkSj fofu;ksx izkf/kdr̀ djus ds fy, vf/kfu;e A Hkkjr x.kjkT; ds lÙkjosa o"kZ esa fcgkj jkT; fo/kku eaMy }kjs sa Z sa as sa Z sa as sa Z sa a k fuEufyf[kr :i eas ;g asasas vf/kfu;fer gks A&sss

1- laf{kIr uke] foLrkj vkSj izkjEHk A&a S za S za S z

¼1½ ;g vf/kfu;e fcgkj fofu;ksx vf/kfu;e] 2019 dgk tk ldsxk A

¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxk A

¼3½ ;g 01 vizhy 2018 ds izHkko ls izoÙ̀k gksxkA

2- 2018&19 o"kZ ds Z sZ sZ s fy, fcgkj jkT; dh lafpr fuf/k esa ls dqy a sa s qa sa s qa sa s q 10153]71]63]000 ¼nl gtkj ,d lkS frjiu djksM+ bdgÙkj yk[k frjlB gtkj½S s +S s +S s + :i;s dh fudklh A&sss fcgkj jkT; dh lafpr fuf/k esa ls bl vf/kfu;e dh vuqlwph ds LrEHk&2 esa mfYyf[kr lsokvksa ds laca/k esa] 01 vizhy] 2018 dks 'kq: gksus okys o"kZ ds nkSjku Hkqxrku ds flyflys esa gksus okys fofHkUu O;; dh iwfrZ ds fy,] dqy 10153]71]63]000 ¼nl gtkj ,d lkS frjiu djksM+ bdgÙkj yk[k frjlB

gtkj½ :i;s] tks bl vf/kfu;e dh vuqlwph ds LrEHk&6 esa mfYyf[kr jkf'k ls vf/kd u gksxk] fudkys tk ldasxs A

3- fofu;ksxsss A& bl vf/kfu;e ds v/khu fcgkj jkT; dh lafpr fuf/k esa ls fudklh ds

fy, izkf/kdr̀ jkf'k] 01 vizhy] 2018 dks 'kq: gksus okys o"kZ ls lacaf/kr vuqlwph esa mfYyf[kr lsokvksa vkSj iz;kstuksa ds fy, gksxh vkSj muds laca/k esa fofu;ksftr dh tk;sxhA

vuqlwphq wq wq w

¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa

ekax@aaa

fofu;ksxsss

la[;kaaa

lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a

fofu;ksxsss

jktLo

iwathwa wawa

vuf/kd jkf'k;ka ¼:i;ksa esa½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh lafpr aaa

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

01 d`f"k foHkkx jktLo 1,25,37,49,000

1,25,37,49,000

iwath

02

i'kq ,oa eRL; lalk/ku foHkkx

jktLo 77,01,000

77,01,000

iwath

03 Hkou fuekZ.k foHkkx jktLo 3,25,77,000

3,25,77,000

iwath 30,19,53,000

30,19,53,000

04 eaf=eaMy lfpoky; foHkkx jktLo 1,63,50,000

1,63,50,000

iwath

05 jkT;iky lfpoky; jktLo

iwath

06 fuokZpu foHkkx jktLo 20,00,00,000

20,00,00,000

iwath

2

vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa

fofu;ksxsss

la[;kaaa

lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss

jktLo

iwathwa wawa

vuf/kd jkf'k;ka ¼:i;ksa esa½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh lafpr aaa

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

07 fuxjkuh foHkkx jktLo

iwath

08

dyk] laLdf̀r ,oa ;qok foHkkx

jktLo

iwath

09 lgdkfjrk foHkkx jktLo 7,71,69,57,000

7,71,69,57,000

iwath 9,42,39,25,000

9,42,39,25,000

10 ÅtkZ foHkkx jktLo 9,33,00,00,000

9,33,00,00,000

iwath

11

fiNM+k oxZ ,oa vfrfiNM+k oxZ dY;k.k foHkkx jktLo 27,58,78,000

27,58,78,000

iwath

12 foÙk foHkkx jktLo

iwath

13 lwn Hkqxrku jktLo

iwath

14 _.k vnk;fx;ka jktLo

iwath

15 isa'ku

jktLo 8,70,16,00,000 1,06,00,000 8,71,22,00,000 iwath

16 iapk;rh jkt foHkkx

jktLo 1,08,02,00,000

1,08,02,00,000

iwath

17 okf.kT;&dj foHkkx jktLo

iwath

18

[kk| ,oa miHkksDrk laj{k.k foHkkx

jktLo 10,25,02,000

10,25,02,000

iwath

19

i;kZoj.k] ou ,oa tyok;q ifjoÙkZu foHkkx

jktLo 3,72,75,000

3,72,75,000

iwath 5,03,000

5,03,000

3

vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa

fofu;ksxsss

la[;kaaa

lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss

jktLo

iwathwa wawa

vuf/kd jkf'k;ka ¼:i;ksa esa½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh lafpr aaa

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

20 LokLF; foHkkx jktLo 7,23,08,31,000

7,23,08,31,000

iwath 1,000

1,000

21 f'k{kk foHkkx jktLo 13,69,29,12,000

13,69,29,12,000

iwath

22 xg̀ foHkkx jktLo 3,47,71,73,000

3,47,71,73,000

iwath 79,49,55,000

79,49,55,000

23 m|ksx foHkkx jktLo 54,00,89,000

54,00,89,000

iwath 15,00,00,000

15,00,00,000

24 lwpuk ,oa tulaidZ foHkkx jktLo

iwath

25 lwpuk izkoSf/kdh foHkkx jktLo 28,00,00,000

28,00,00,000

iwath 35,83,00,000

35,83,00,000

26 Je lalk/ku foHkkx jktLo 40,82,000

40,82,000

iwath

27 fof/k foHkkx jktLo 8,05,00,000

8,05,00,000

iwath

28 mPp U;k;ky; jktLo

iwath

29 [kku ,oa HkwrRo foHkkx jktLo

iwath

30 vYila[;d dY;k.k foHkkx jktLo 34,27,000

34,27,000

iwath 20,00,00,000

20,00,00,000

31 lalnh; dk;Z foHkkx jktLo 2,30,000

2,30,000

iwath

32 fo/kku eaMy jktLo 3,81,45,000

3,81,45,000

iwath

4

vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa

fofu;ksxsss

la[;kaaa

lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss

jktLo

iwathwa wawa

vuf/kd jkf'k;ka ¼:i;ksa esa½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh lafpr aaa

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

33 lkekU; iz'kklu foHkkx jktLo 36,00,000 44,20,000 80,20,000 iwath

34 fcgkj yksd lsok vk;ksx jktLo 3,60,00,000 3,60,00,000 iwath

35 ;kstuk ,oa fodkl foHkkx jktLo 14,78,14,000 14,78,14,000 iwath 1,10,00,00,000 1,10,00,00,000

36

yksd LokLF; vfHk;a=.k foHkkx

jktLo 13,00,01,000 13,00,01,000 iwath

37 xzkeh.k dk;Z foHkkx jktLo

iwath 5,00,00,00,000 5,00,00,00,000

38

e| fu"ks/k] mRikn ,oa fuca/ku foHkkx

jktLo 5,37,20,000 5,37,20,000 iwath

39 vkink izca/ku foHkkx jktLo 25,00,00,000 25,00,00,000 iwath

40

jktLo ,oa Hkwfe lq/kkj foHkkx

jktLo 38,60,37,000 38,60,37,000 iwath

41 iFk fuekZ.k foHkkx

jktLo

iwath

42 xzkeh.k fodkl foHkkx jktLo 5,93,84,32,000 5,93,84,32,000 iwath

43 foKku ,oa izkoSf/kdh foHkkx jktLo 20,00,000 20,00,000 iwath 15,00,00,000 15,00,00,000

44

vuqlwfpr tkfr ,oa vuqlwfpr tutkfr dY;k.k foHkkx

jktLo 50,78,96,000 50,78,96,000 iwath

45 xUuk m|ksx foHkkx

jktLo 9,00,000

9,00,000

iwath

5

vuqlwphq wq wq w ¼/kkjk,a 2 vkSj 3 ns[ksa½a S s saa S s saa S s sa ekax@aaa

fofu;ksxsss

la[;kaaa

lsok ls lacaf/kr ekax ;k s s a a as s a a as s a a a fofu;ksxsss

jktLo

iwathwa wawa

vuf/kd jkf'k;ka ¼:i;ksa esa½

fcgkj fo/kku eaMy aaa

}kjk fn, x, vuqnkuqqq

jkT; dh lafpr aaa

fuf/k ij Hkkfjr ;ksxsss

1 2 3 4 5 6

46 i;ZVu foHkkx jktLo 15,20,00,000

15,20,00,000

iwath

47 ifjogu foHkkx jktLo 10,16,89,50,000 10,16,89,50,000 iwath

48

uxj fodkl ,oa vkokl foHkkx

jktLo 6,44,51,05,000 6,44,51,05,000 iwath 3,00,00,000 3,00,00,000

49 Tky lalk/ku foHkkx jktLo

iwath 2,15,00,00,000 2,15,00,00,000 50 y?kq ty lalk/ku foHkkx jktLo 1,04,94,00,000 1,04,94,00,000 iwath

51 lekt dY;k.k foHkkx

jktLo 2,48,74,34,000 2,48,74,34,000 iwath 10,39,000 10,39,000 ;ksx jktLosss 81,82,54,67,000 5,10,20,000 81,87,64,87,000

;ksx iwaths was was wa 19,66,06,76,000

19,66,06,76,000

egk;ksxsss 1,01,48,61,43,000 5,10,20,000 1,01,53,71,63,000

fcgkj&jkT;iky ds vkns'k ls] ftrsUæ dqekj]

ljdkj ds fo'ks"k lfpoA ———

25 Qjojh 2019 laŒ ,yŒthŒ&01&04@2019@1558@yst—fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jkT;iky }kjk fnukad 21 Qjojh 2019 dks vuqer fcgkj fofu;ksx vf/kfu;e] 2019 ¼fcgkj vf/kfu;e

3] 2019½dk fuEufyf[kr vaxzsth vuqokn fcgkj jkT;iky ds izkf/kdkj ls blds }kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds vuqPNsn&348 ds [kaM ¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd̀r ikB le>k tk;sxkA

fcgkj&jkT;iky ds vkns'k ls]

ftrsUæ dqekj]

ljdkj ds fo'ks"k lfpoA

6

[Bihar Act 3, 2019]

THE BIHAR APPROPRIATION ACT, 2019

AN

ACT

TO AUTHORISE PAYMENT AND APPROPRIATION OF CERTAIN AMOUNT

FROM AND OUT OF THE CONSOLIDATED FUND OF THE STATE OF BIHAR FOR THE

SERVICES DURING THE YEAR ENDING THE THIRTYFIRST DAY OF MARCH, 2019

Be it enacted by the Legislature of the State of Bihar in the seventieth year of the Republic of India as follows:-

1. Short title, extent and commencement.-

(1) This Act may be called the Bihar Appropriation Act, 2019.

(2) It shall extend to the whole of the state of Bihar.

(3) It shall come intoforce with effect from 1st April 2018.

2. Withdrawal of total Rs.- 10153,71,63,000 (Ten thousand One hundred Fifty three crore Seventy one lakh and Sixty three Thousand), out of the Consolidated Fund of the State of Bihar for the year 2018-19.- Total Rs.- 10153,71,63,000 (Ten thousand One hundred Fifty three crore Seventy one lakh and Sixty three Thousand), which will not be more than the amount mentioned in column-6 of the schedule of this Act from The Consolidated Fund of The State of Bihar to meet various expenses to be incurred related to the payment during the year commencing from 1st April, 2018 in relation to the services mentioned in column-2 of the Schedule of this Act.

3. Appropriation.-The amount authorized for withdrawal from and out of the Consolidated Fund of the State of Bihar under this Act will be for the purposes and services mentioned in the Schedule concerned related to the year commencing from first day of April, 2018 and will be appropriated in respect of them.

Schedule

(See Sections 2 and 3)

Grant/ Appropriation number

Services and purposes to which the

appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made by

the

Bihar Legislative

Assembly

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

01 Agriculture Department Revenue 1,25,37,49,000

1,25,37,49,000

Capital

02

Animal and Fisheries Resource Department Revenue 77,01,000

77,01,000

Capital

03

Building Construction Department

Revenue 3,25,77,000

3,25,77,000

Capital 30,19,53,000

30,19,53,000

04

Cabinet Secretariat Department

Revenue 1,63,50,000

1,63,50,000

Capital

05

Secretariat of the Governor

Revenue

Capital

06 Election Department Revenue 20,00,00,000

20,00,00,000

Capital

7

Schedule

(See Sections 2 and 3)

Grant/ Appropriation number

Services and purposes to which the

appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made by

the

Bihar Legislative

Assembly

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

07 Vigilance Department Revenue

Capital

08

Art, Culture and Youth Department

Revenue

Capital

09 Co-operative Department Revenue 7,71,69,57,000

7,71,69,57,000

Capital 9,42,39,25,000

9,42,39,25,000

10 Energy Department Revenue 9,33,00,00,000

9,33,00,00,000

Capital

11

BC and MBC Welfare Department

Revenue 27,58,78,000

27,58,78,000

Capital

12 Finance Department Revenue

Capital

13 Interest Payment Revenue

Capital

14 Repayment of Loans Revenue

Capital

15 Pension Revenue 8,70,16,00,000 1,06,00,000 8,71,22,00,000 Capital

16

Panchayati Raj Department Revenue 1,08,02,00,000

1,08,02,00,000

Capital

17

Commercial Tax Department Revenue

Capital

18

Food and Consumer Protection Department Revenue 10,25,02,000

10,25,02,000

Capital

19

Environment , Forest and Climate Change

Revenue 3,72,75,000

3,72,75,000

Capital 5,03,000

5,03,000

20 Health Department Revenue 7,23,08,31,000

7,23,08,31,000

Capital 1,000

1,000

21 Education Department Revenue 13,69,29,12,000

13,69,29,12,000

Capital

8

Schedule

(See Sections 2 and 3)

Grant/ Appropriation number

Services and purposes to which the

appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made by

the

Bihar Legislative

Assembly

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

22 Home Department Revenue 3,47,71,73,000

3,47,71,73,000

Capital 79,49,55,000

79,49,55,000

23 Industries Department Revenue 54,00,89,000

54,00,89,000

Capital 15,00,00,000

15,00,00,000

24

Information and Public Relation Department Revenue

Capital

25

Information Technology Department

Revenue 28,00,00,000

28,00,00,000

Capital 35,83,00,000

35,83,00,000

26

Labour Resource Department

Revenue 40,82,000

40,82,000

Capital

27 Law Department Revenue 8,05,00,000

8,05,00,000

Capital

28 High Court of Bihar Revenue

Capital

29

Mines and Geology Department

Revenue

Capital

30

Minorities Welfare Department

Revenue 34,27,000

34,27,000

Capital 20,00,00,000

20,00,00,000

31

Parliamentary Affairs Department

Revenue 2,30,000

2,30,000

Capital

32 Legislature Revenue 3,81,45,000

3,81,45,000

Capital

33

General Administration Department

Revenue 36,00,000 44,20,000 80,20,000 Capital

34

Bihar Public Service Commission

Revenue

3,60,00,000 3,60,00,000

Capital

35

Planning and Development Department Revenue 14,78,14,000

14,78,14,000

Capital 1,10,00,00,000

1,10,00,00,000

9

Schedule

(See Sections 2 and 3)

Grant/ Appropriation number

Services and purposes to which the

appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made by

the

Bihar Legislative

Assembly

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

36

Public Health Engineering Department Revenue 13,00,01,000

13,00,01,000

Capital

37 Rural Works Department Revenue

Capital 5,00,00,00,000

5,00,00,00,000

38

Prohibition, Excise and Registration Department Revenue 5,37,20,000

5,37,20,000

Capital

39

Disaster Management Department

Revenue 25,00,00,000

25,00,00,000

Capital

40

Revenue and Land Reforms Department Revenue 38,60,37,000

38,60,37,000

Capital

41

Road Construction Department

Revenue

Capital

42

Rural Development Department

Revenue 5,93,84,32,000

5,93,84,32,000

Capital

43

Science and Technology Department

Revenue 20,00,000

20,00,000

Capital 15,00,00,000

15,00,00,000

44

SC & ST Welfare Department

Revenue 50,78,96,000

50,78,96,000

Capital

45

Sugar Industries Department

Revenue 9,00,000

9,00,000

Capital

46 Tourism Department Revenue 15,20,00,000

15,20,00,000

Capital

47 Transport Department Revenue 10,16,89,50,000

10,16,89,50,000

Capital

48

Urban Development and Housing Department Revenue 6,44,51,05,000

6,44,51,05,000

Capital 3,00,00,000

3,00,00,000

49

Water Resources Department

Revenue

Capital 2,15,00,00,000

2,15,00,00,000

10

Schedule

(See Sections 2 and 3)

Grant/ Appropriation number

Services and purposes to which the

appropriation relates Revenue

Capital

Sums not exceeding (In Rupees) Grant made by

the

Bihar Legislative

Assembly

Charged on the

Consolidated

Fund of the State

Total

1 2 3 4 5 6

50

Minor Water Resource Department

Revenue 1,04,94,00,000

1,04,94,00,000

Capital

51

Social Welfare Department Revenue 2,48,74,34,000

2,48,74,34,000

Capital 10,39,000

10,39,000

Total Revenue 81,82,54,67,000 5,10,20,000 81,87,64,87,000 Total Capital 19,66,06,76,000

19,66,06,76,000

Grand Total 1,01,48,61,43,000 5,10,20,000 1,01,53,71,63,000

By Order of the Governor of Bihar, Jitendra Kumar,

Special Secretary to the Government.

————

[ध¡क स०चवलय म१णलय ॢबहर पटन हर क०शत eव# म१ॢ त?

ॢबहर गजट

[सधरण 276%5'1+400%ड+ट,+प+?

Website: http://egazette.bih.nic.in

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