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~~~cn't~
Wu 11· ll
642,08,23,594 ~ ~~-;;n;n'.
~-
~J)~ll~ 3TT~ (~ 21 -wJ..2006)
. 0Jlt1•1
\{ffif ~ ~ B~ic:H~ cfl!f it {§'ffi@~ fcl"~-~ &TU f.li.:Jfcif@o ~ -q ~ ::iffeff.:g~f'-lc'I m :-
1. ~ 3lf~ cfi1 m~ ~ 0:al@~ 3lfef.rlrll, 2006 t
2. i?'ffiB•I~ (J'xt cf>l Wi«l f.:rfti
~ ~ "ITTT) 3lR 3q4lf-,je1 cfTT ~ ~ -
3. ~ 3lftlf.:r:rq &RI 0'dlB•i~ ~ cf>l ~ f.rf~ ~ 3ltt 3q,~W;.,,1 ~ "iR if;-
funJ. mfs-~ -ufwzj, ~ ~ ifi "tj.fti ll ~-q criu@ W:03TI 3lR ~ ~ ~ ; ~f11.Tif>J1d ~ ~ - . ~ -
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micfi fcfm,wn ~ f.fftl ~
bRT~ lR'qlfut
(1) (2) (3)
m m
01 ~ VffltH ~ 2,25, 17,100 11 ,23,000 2,36,40, 100 C2 ~WRRFi'liJTT"{i~mf ~ 28,50,000 . ·o 28,50,000 3f.
~ 3,50,00,000 0 3,50,00,000
04·-· ~ f
0 11,53,16,094
OS ~ ~ 6,70;32,700 0 6,70,32,700 06 fc@ Fi'lffll ~ 00~ ~
1 4,95,~00 0 1 4,95,500
2
~ffi~ll~ ~ . ~ 11 3T1ffif 2006 ..t26( 1)
,.
( 1) (2) ( 3 )
m mrn
07 Mu, F-i
~ 2,00,00,00002,VU,U
0,000
08 'i ~ ci?TT f;;mT ~ ~ 3,27,60,000 0 3,27,60,000 10cf, ~ 28,65,00,000 97,00,000 29
,62,00,000
12 ~fcf'WT~~~~ ~ 20,60,00, 100 0 20,60,00.100 tm 5,02,50,000 0 5,02,50,000
13 ~ ~ 4,09,00, 100 0 4,0
9,00, 100
14 q!{[q1~11 ~'WT~~~ ~ 2,38,35, 100 0 2,38,35, 100 15 ~~~~~ tm 1,00,\)0,000 0 1,00,00,000 ~ 41,.11 ia1fct ~ ~
mr ~an cf.) fc«rrq ~-
17 {i~cfilUdi tm 22,24,00,000 0 22,24,00,000 18 -Wl ~ 36,47,200 0 36,47,200
19 ·~~~~ ~ 55,76,200 0 55,76,200
20 ·~~ ~ 1, 17,33,000 40,02,000 1,57,35,00
0 tm ·1, 13,00,000 0 1,13,00,000 23 ~m:ll1:Rfcr'WT ~ 94,25,100 0 94,25,100 tm 1,00, 100 0 1,00,100 24 • WJfur ~-~ 3tR ~ tm 22,00,200:, 0 22,00,200 25 ~ mtR fc{,wr ~ ~tra ~ 52,79,000 0 52,79,000 olflr. 26 ~ fcf'WT ~ ~tra olflr 1,57,00,000 0 1,57,00,000 27 ~mm~ 20,86,86,300 0 20,86,86,300 ~ 100 0 ·100 28 ~fcf~~ ~ 2,48,000 10,00,000 12,48,000
3
f~11 ~2006 ----- ~mt[;{, . 4'.!6 ('.!) _. __ ___:..- ~ ----=-
(3)
~~
(1) (2) ~
6,50,000 3.06,0Q.100
2Y ~~v:ci~~
2, 99.50.100
C, 4,50,00,000
,pit 4,50,00,000
0
100
30 ~ 0~ lJftWJT fcrcf;m rc.\{]11 ~~ 100 ~ ~tra o'l1l.
64,000
64, 10C
33 dllf~'-1-ill@~ ~ 100 34 ~~ 700
0 700
~ ~ 100 0
100
36
38 ~ m 3ffl cfl1 ~ ~ 8,65,36,300 0 8,65,36,300 'q'{"51'ffimcm-rr~ ~ -~ 6,54,12,·100 0 6,54.12, 100 .w lml, ~ ~ ittnotl-
~ 4,00,100 0 4,00,100 \ffi5l ~ fif'lfll~ ~tra ~ 2,00,00,00,000 0 2,00,00,00,000 oZJ'll.
41 ~ a.nt aq
42 ~ e.TT aq
~tram f.rqfur cfiltf-~
~ 100 0 100
attt~.
44 ~~ ~ 2,58,00, 100 0 2,58.00, 100
45 ~ ~ f.rqfur cfiTtf ~ 1, 16,50,000 0 1,16,50,000 47 d~-flcf,1 ~ 3m ~ Wm ~ 1,72,79,200
~Tct'lfll. ~
0 1,72,79,200
-3,28,20, 100 0 3,28,20, 100 51 ~~amtn:f{q ~ s1,1~.ooo 0 · 51,79,000 55 ~ ~
56 Ui qj Q1I I ~ 1, 10,05, 100 0 1,10,0S,100 57 ,i@ ~~ Tct\WT ~ ~ ~ ~~~~ma~-
3,00,400 0 3,00,400
~-
4
0-Jl~,1~ ~ . ~ 11 ·Wl'RI 2006
(1 )
64
~2 ) ~-;;rrfir,ri ~ ~ fcm1:f tl"lcfi'~-
68 ~ 1$1 d q 41-it-ll ~ OOtra ~f.rmutqiT;f-,rcA,
79 f-qfcfiffil mm fcl"1Jll ~ OOtra '&l
80
81
82 ~,f~cmil ~ ~ ~ ~ aiomr F,m1illl ~~~an cfiT ~~-
m
~ 4·1 ,49 ,04,000
,t;fT2VO
-~ 100
~ 1,60,42,000
~ 22,47,04,000
~ 5,00,000
~ 3, 12,90,000
~ 1,87,35,000
~ 1,01,15,000
~ 1,19,31,300
8, 12,27,200
3,Q0,00,000
~ -
1,00,79,00,200
400
7,00,00,000
~ .3,30,39,80,694 3, 10,03,03, ~00
6,40,42,84,594
(3)
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0
0
0
0
0
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1,65,39 ,000
0
1,65,39,000
-L!h I , I ~
41.-19,04.000 ~00
100
1,60,42.000
22,47,04,000
5,00,000
3.12,90,000
1,87 ,35,000
1,01,15,000
1,19,31,300
8, 12,27,200
3,00,00,000
1,00,79,00.200
400
7 ,00,00,000
3,32,05,19,694
3, 10,03,03,900
6,42,08,23,594 ---------------------------- --- ----- - ~.~11~2006
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~~==========~~~~~R-;-t~fctl~11~311~l;Bi~2;;0;06~:::::::::::::::== = = = ==: ~ . ~-426 (4) Short tille.
Issue of Rs.
642,08,23,594 from
and out of th.e Con-
solidated Fund of the
State for the Finan-
cial Year 2006-2007. Appropriation.
CHHA TTISGARH ACT
(No. 21 of 2006) TION (No, 31 ACT. 2006
THE CHHATTISGARH APPROPRIA .
. f ther sums from a nd out ol An Act to authorise payment and appr?pria~i;:r ~~~::~a::e~:fthe financial \'t!ar 2006·
the Consolidated Fund of the State of Chhattasj?ar 2007. · 1·1 ,·. . . t' tl1e Repuhl1c o 11( ,.,
. . h F ft -Seven yea1o Be it enacted by the Chhattisgarh Legislature int e
I Y
as follows :-
I.
2.
3.
. . 20061 No 1 o f20061. This Act may be called the Chhattisgarh Appropnauon Act. · ·
. . . . , .,. rh there may be paid and From and out of the Consolidated Fund of the State ofCh~,itu.-=a 1 1 amouniim! in 1hc
applied sums not exceeding those specified in column_ (3)_ot the ~~~~~i~t ~ Three Tl;l,usand
aggregate to the sums of Six Hundred Forty Two Crore Eight Lak 1:: • } •• 11 . ,me in the Five Hundred Ninety Four rupees towards defraying the several charges_which "
1
_l' •· r , 1 i 11 course of payment during the financial year 2006-2007 in respect ot services spcu l\;l column (2) of the schedule.
The sums authorised to be paid and applied from and out of the Consolidated FunJ, ,f ilw Siatl' ofChhattisgarh by this Act, shall be appropriated for the services and purposes expressed
111
the Schedule in relation to the said year.
THE SCHEDULE
(See Section 2 and 3) No. of Services and purposes Sums not exceeding Vote
Voted by the Charged on T,,tal
Legislative Consolidated
Assembly Fund
( l) (2) (3)
Rs. Rs. Rs.
01 General Administration Revenue 2,25,17, 100 11,23,000' 2.36.40, l00
02 Other expenditure pertaining to Revenue 28,50,000 0 28.50,000 General Administration Department.
03 Police Revenue 17,05,00,700 0 17 .05.00,700 Capital . J,50,00,000 0 3.50.00.000
04 Other expenditure pertaining to Home Revenue l 1;53,16,094 0 . 1 l.S:U6.094 Department.
05 Jai.l Revenue 6,70,32,700 0 6.70.32,700
06 Expenditure pertaining to Finance Revenue 14,95,500 0 14.95.500 Department.
6
~ ~, ~ 11 .wrnf 2006 426 (5)
(IL (2) (3)
Rs. Rs. Rs.
07 Expenditure pertaining to Commer- Revenue 54.99,200 0 54.99.:!00 cial Tax Depa11111e111. Capi1al 2.00,00,000 () ~.110.00.000
08 Land Revenue and District Adminis- Revenue 3,27,60,000 0 3.27.60.000 tration.
IO Forest Revenue 28,65,00,000 97,00.000 29,62,00,000
12 Expenditure penaining to Energy . Revenue 20,60,00, I 00 0 20.60.00.100 Department. Capital 5,~2,50,000 0 5.02.50.000
13 Agriculture Revenue 4,09 ,00, I 00 0 4.09.00.100
14 Expenditure pertaining to Animal Revenue 2,38,35, I 00 0 2.38.35.100 Husbandry Department.
15 Financial assistance to Three tier Capital 1,00,00,000 0 1,00.00.000 Panchayati Raj Institutions under
Special Component Plan for
Scheduled Castes.
17 Co-operation Capital 22,24,00,000 0 '.!2,24.00,000
18 Labour Revenue 36,47,200 0 36.47.200 19 · Public Health and Family Welfare Revenue 55,76,200 0 55,76,200
20 Public Health Engineering Revenue . 1, 17,33,000 40,02.000 1.57.35.000 Capital I, 13,0(),000 0 .1, 13.00.000
23 Water Resources Department Revenue 94,25,100 0 94.'.!5,100 Capital 1,00,100 0 I .(Kl, I 00
24 Public Works-roads and bridges Capital 22,00,200 0 22.00,200 25 Expenditure pertaining to Mineral Revenue 52,79,000 :> 52.79,000 Resources Department.
26 Expenditure pertaining to Culture Revenue 1,57,00,000 0 1,57 .00.000 Department.
27 School Education Revenue 20,86,86,300 0 20,86.86.300 Capital 100 0 100
28 State Legislature Revenue 2,48,000 10,00,000 12.48,000
29 Administration of Justice and Revenue 2,99 ,50, 100 6,50,000 3,06.00.100 Elections. Capital 4,50,00,000 0 4,50.00.000
7
426 (6) u-~ ~ . k-itcfi 11 3ll'ffil 2006 ·=- II - (3) - - --- I I ) (2) -----Rs. Rs. k , .
30 Expenditure pertaining to Panchayat Revenue I 00 0 I (JI I and Rural Dcvelopmeni Department.
33 bpenditure pert,1ining 10 Trib:!I o ~, '" ""' ' "" .t. ~ ~ t"-'UU\,, lOD 6-LOOu b·-LIOO Welfare Department.
34 E>.penditure pertaining to Social Revenue 700 0 700 Welfare Department.
36 Transport Revenue 100 0 100
38 Grant from centre on the basis of Revenue 8.65,36,300 0 8.65.36.JOO Twelth Finance Commission Reco- Capital 6,54,12,100 0 6.5-Ll2. IOO mmendation.
39 Expenditure pertaining to Food, Revenue 4,00,100 0 --tOO.IOCI Civil Supplies and Consumer Capital 2.00.00.00.000 0 2.00.0<).0()_()( 10 Protection Department.
41 Tribal Areas Sub-plan · Revenue 32,34,38,000 0 32.3-LJS.OOO Capital 23, 94, 11,600 0 23,94. 1 1.600
42 Public Work.i relating to Tribal Areas Capital 100 0 100 Sub-Plan-roads and bridges.
44 Expenditure pertaining to Higher Revenue 2,58,00,100 0 2,58,00, I 00 Education pepartment.
45 Minor Irrigation Works Revenue 1,16,50,000 . 0 1.16.50.000
47 Man-Power Planning and Technical Revenue 1,72,79,200 0 1.72,79.200 · Eduction Department. Capital 3,28,20, 100 1) 3.28.20.100
51 Expenditure pertaining to Religious Revenue 51,79,000 0 51.79.000 Trusts and Endowments Department.
I
55 Expenditure pertaining to Women Revenue 60,00,200 0 60.00,200 and Child Welfare.
56 Rural Industries Revenue l, I0,05, I 00 0 1,10.05,100
57 Externally aided Projects pertaining Capital 3,00,400 0 3.00,400
to Water Resources Department.
64 Special Comronent Plan for Sche- Revenue 41.49,04,000 0 41,49.04,000 duled Castes. Capital 200 . 0 200
66 Welfare of Backward Classes Revenue 100 0 100
8
{hilwl~ ~, ~ 11 3llrn'I 2006
(I) (2)
67 Public Works-Buildings
68 Public Works relating to Tribal Areas Sub-Plan-Buildings.
69 Expenditure pertaining to Urban Administration and Development Department Urban Welfare.
79 Expenditure pertaining to Medical Education Department.
80 Financial assistance to Three tier Panchayati Raj Institutions.
8 J Financial assistance to Urban bodies
82 Financial assistance to Three tier Panchayati Raj Institutions under the tribal area sub-plan.
Total Grand Total
Revenue Capital Revenue Capital Revenue Capital Revenue Revenue Capital Revenue Revenue Capital
Revenue
3 , 12. 90,000 1,87 ,35,000 1,01 ,15.000 1,19,31 ,300 8,12,27,200
3 ,00,00,000 1,00, 79 ,00,200
400 7 ,00,00,000 3,30,39,80,694 3,10,03,03,900 6,40,42,84,594 426(7) (3) Rs. Rs. 0 l .60.-12.000 0 22.47.04.000 0 5.00.000 0 :'\. l 2. 90.000 0 1.87 -~5.000 0 I .Ol.15.000 0 I, 193 1.300 0 8.12.27 ,200 0 3.00.00.000 0 1.00.79.00.200 0400 0 7 .00.00.000 1,65,39,000 3,32,05,19,694 \.) 3, 10,03,03,900 . 1,~5,39,000 6,42,08,23,594
9