• ·~~ ~ 3R!lTo s[qi"
~ ~ ~ :f1oR (fofll s[qi"
R:cfil)~WfUT~~-~
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f~. ~ 30-5-2001."
( 3ffife.11~01 ) ~ '# ~;p•:,hl ~ I cl
~~
"mflB,1~~;0912010-2012."
~227] ~. ~. ~ 17 ~ 2010-l31TcfUT 26, ~ 1932 fclfcfil7.l ffl'l:ITTT
i-bm.1 ;q, -ey31 cfifll 101 ~ '4cR, ~ ~. ~ 17 ~ 2010
~ 101001196121-3-V>il.N. TT.110.--0'1lw1~ fcrm, ~'ITT cfil f1Yf<:.1f@a .m'~ f,m ,n: ~ 11-os-2010 cf>1 ~ cfil· ~ >lIB m '¥11 i. ~ ~'t.ffiUT clft ~ ~ ~ ~ ~ ~ i.
453
·--. ~'ctlf!ll~ it, {i'-~%.1 ~ ,lll 'B' cf~ 6ll
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'454. £hfl •l-i' I~ ~~ (~ 17 ~2010). fcfimfc{ff 2010-2°011 !-fil~~~ 0ftlfl•lip {Richl"~f.!fu-q*~ 3ltt
~~-~am f,;1f.i41,,.qj1-~~~mm~:
1.
fln::frq ~ :2010- 2. 2011 ~~"{PQ'qft ~n:raf.rru#~ 9,84,58,23,300/-'. ~-cffi"ft;?rr'~.
(1)
3.
(2)
01 ~- lrnRR'
~
~
(mu23il{·3~)
m
.l ,94,57,000
-mm
0 1,94,57 ,000
·. 02 ~lrnRR'~B'~ ~--
1, 10,00,000 0 l, 1 0,0Q,000
3R·~.-
·03 ~- -~ _04 ~FcNr'rB"~~~ uaj:q b7 qlfolP-1cfi cn{~H~- . ~- ~-
...... ,,·,
.,. , ..
,; .
19,3.5,00,500
. 2,00,100
7 ,00,00,100
/
3 l ,00~00,000 0 19,:3.s,60,500 0 -2,00,100
0, ·7 ,00,00; 100 0 31,00,00,00,"
\ ··.
• ~-
...
.I
·l j
.·4 1'.1
2
~'ffi~ll~ ~, ~ 17 ~ 2010 454 (1)
(1)(2) (3)
~~ m
08 ~-~am~~ 100 0 100 10 q;r ~ 8,32,00,000 0 8,32,00,000 '
12 3,ajfu,wru~o
J
clirfc@m~1. 16 i:r0~qrc;r-:r 7,55,000 0 7,55,000 18 w:r ~ 1,81, 90,000 0 1,81,90,000 19 ~·~~qftqn:~ ~ 100 0 100 20 ~~~ 8 ,82,00 ,000 0 8,82,00,000 21 3TTqffi ~ q,:rrg{Uf fu,wr u ~ 50,00,000 0 50,00,000 ~o
24 ~ f.mfur cnr.f-~ ~ ~ ~ 20,00,00,000 0 20,00,00,000 27 ~fua:TI ~ 39,00,00, 100 0 39,00,00,100 ~ 100 0 100
29 ~~~Rqfi;H ~ 20,10,000 1 , 87,71, 100 2,07,81,100 30 mo am mmur fcrcfim fu,wr ~ 7,39,20,000 0 7,39,20,000 fr~o
31 ~. ~~ (-jjfi?;.i4>) ~ 83,71,000 0 83,71 ,000 ~ u ~ o
32 ~ fu,wr u ~ o
. : . .,, . ...
36 ~ ~ 5,00,000 22,200 5,22,200
3
e:::;::::;:;~,- ... ...,.,. JJJ ;qa. a-•>.. 454 (2) ~m~ii~ ~. ~ 1-7 ·~ 2010 (tl (2) (3)
~ ~
38 ~fcIB 3Witrrc#i't ~.IR ~ 11,30,00,000 0 I I ,30,00,000 W
39 ©ID, ~~·am~~ 17,83,00,000 0 17,83,00,000
. ~iur fcimrr·e-~~- -~ ~ 68,75,00,000 0 68, 75,00;000 41 ~~3q~j;jj.JJ u~ 31,50,02,800 0 31,50,02,800 ~.-
53 ,25 ,00 ,600 0 53,25,00,600 ,,.,
42 ~~3q41;,i.:i1u ~ 5,50,00,000 0 5,50,60_,ooo
. ~~f.mfurffl-~ 3fu;~.\
43 ~~~~ .~ 40,00,000 0 40;00,000 44 ~fulfil ~ 3,00,00,000 0 3 ,00,00,000 45_ ~~f.mfurffl ~ 1,50,00,000 0 1,50,00,000 ~ 400 0 400
47 ~ Ma:TI ~ ~ fflffi ~ 89,00,100 0 89,00,100 ~ fcimrr .. -~ 700 0 200.
48 ~fcIB3Wwtc#i't . -~ ~ 2,40,31 ;00,000 0 2,40,3 I ,09{~00:
qr m ~ q@T ~
~-
58 ~~Q;cr~~~ ~ 84,00,00,000 0 84,00,00,000 · a:-trritmo'R~. ·-
64 ~ .\il'Tra Jq.tn-,HI ~ 13,27,64,700 0 13,27 ,64, 100· ~ .. 16,50;00,400 · 0 16,50,00.400
67. ~ f.mfur ffl-~~J, 100 0 100 ~ 2,55,00,000 0 2,55,00,000 68 ~.· ~ ,3q~l'1l•II~
~ ~ ~.cfif
~ I ,30,00,000 0 1,30,00,000 .;
i6 ~. f.mfur FfflTTT. ij" . ~~ ~. so,00;00,000 0 50,00,00,000 .. ~ ~ >llt
~-- ·1
'-~
:- I, ,
~
<'~;
~ ~ ~ ' ' . . r: :
tqf~L~.\, .. d ~ '· {,::...J:
4
•
454 (3)
(1) (2) (3)
so· ~~~{WTT;mq;)- ~ 49,44,00,000 0 49,44,00,000 fcrnr.i~.
81 ::rTtr:rR
3lo1fu ~ ~ ~
~ qi)-~~:
~-~ 7 ,59,85,28,300 1,87 ,93,300 7,61,73,2°1,600
{;;ft 2,22,85,01, 700 0 2,22,85,01, 700
~~ 9,82, 70,30,000 1,87,93,300 9,84,58,23,300
~ 10100/196/21--3l/m.~. 11./10.-'llf@ ~ zj'm'tJR ~ ~ 348 ~ ~ ( 3) ~-~"ff, ~ht1~:PI~•
. ~ (~3) -3lf~, 2010 (~ 11~2010) qTT ~~~~W'Qqif{~~~fcfi
· ~h11~11i; ~ uiillq,~ ~ ";ffll ~ ~ 611~YJ11:rel<, m.m.~.~-~-
5
.
. _,. ..
454 ( 4)
CHHA TTISGARH ACT
(No. 17 of 2010)
THE CHHATTISGARH APPRPPRIATION (No. 3) ACT, 2010
An Act to authorise payment and a,;p. uvriation of certain further sums from and out of the Consolidated Fund of the State of Chhattisgarh for the services of the Finandal Year 2010-11.
Be-it enacted by the Chhattisgarh Legisiature in the Sixty first year of the Republic of India as follows :-
S_hort title. I.
2.
This Act may be called the Chhattis~ 1rh Appropriation Act, 21)10 (No. 17 of 2010). From and out 9f the Consolidated Fum, of the State of Chhattisgarh there may be paid and applied sums not exceeding those specified in column (3) of the Schedule amount- ing in the aggregate to the sums of J' ~ine hundred eighty four crore fifty eight lakhs twenty thre(: thousand three_· hundred rupees towards defraying the several charges
Issue ot Rs. 9,84,58,23,300/-
from andoutofthe Consolidated Fund
of the 'State for the
:Financial . Year- 2010-11.
-which will come in the course of payment during the financial year 2010-11 in respect of services specified in colum1, (2) of the schedu_le.
Appropriation. 3. The sums authorised to be paid and applied from and out of the Consolidated Fund of the State of Chhattisgarh by this Act, shall be appropriated for the services and purposes . expressed in the Schedule in relation. to the said year.
THE SCHEDULE
( See Section 2 and 3) No.of Services and Sums not exceeding Vote Purposes Voted by the Chaiged on Total Legislative Consolidated
Assembly· Fund
(I) (2) (3)
Rs. Rs. Rs.
01 General Administration Revenue J ,94,57 ,000 0 1,94,57 ,000
02 Other expenditure pertaining Revenue j, 10,00,000 0 1., 10,00,000 to ·,General· Administration
Department.
03 Police Revenue 19,35,00,500 0 .19,35,00,500
. ..: ... ;. :,~~. ' . :
04: Other expenditure pertaining Reyenue 2,00,100 0 2,00,100 to Home Department
'-...
06 Expenditure pertammg to Revenue 7-0000100 -~ 0 7,00,00,100 Finarice Department.
' '· ~.-.JI . .
07 Expenditure pertaining to Revenue 31,00,00,000 0 3 .1,00,00,000 , _,., . W.' . . Commercial Tax Department.
r ...
6
'<-~~"m11~ ~, ~ 17 31lmf 2010 454 (5)
(1) (2) (3)
Rs. Rs. Rs.
08 Land revenue and district Revenue 100 0 100 administration.
10 Forest !(evenue 8,32,00,000 0 8,32,00,000
12 Expenditure pertaining to Revenue 5,00,00,000 0 5,00,00,000 Energy Department.
13 Agriculture Revenue ; ,39,49,82,000 0 1,39,49,82,000
14 Expenditure pertaining to Revenue 18,92,000 0 18,92,000 Animal Husbandry
Department.
15 Financial assistance to three Revenue 2,52,00,000 0 2,52,00,000 tier Panchayati Raj Jnstitu-
tions under Scheduled
Caste Sub Plan.
16 Expenditure pertaining to Revenue 7,55,000 0 7,55,000 Fisheries Department.
18 Labour Revenue 1.8 I ,90,000 0 1,81,90,000
19 Public Health and Family Revenue 100 0 100 Welfare.
20 Public Hc;:ilth Engineering Revenue 8,82,00,000 0 . 8,82,00,000
21 Expendiwre pertaining to Revenue 50,00,000 0 50,00,000 Housing and Environment Capital 5,00,00,000 0 5,00,00,000 Department.
24 Public works-roads and Capital 20,00,00,000 0 20,00,00,000 bridges.
27 School education Revenue 3~,00,00, 100 0 39 ,00,00, 100 Capital. 100 0 100
29 Administration of Justice Revenue 20,10,000 1,87,71,100 2,07,81,100 and Elections.
30 Expenditure pertaining to Revenue 7,39,20,000 0 7,39,20,000 Panchayat and Rural
Development Department.
31 Expenditure pertaining to Revenue 83,71,000 0 83,71,000 '
Planning Economics and
Statistics Department.
32 Expendilure pertaining to Revenue 3,00,00,000 0 3,00,00,000 Public Relalions Depart-
ment. .
7
454 (6)
(1) (2) (3)
Rs. Rs. Rs.
33 Expenditure per.taining to Revenue 64,60,000 0 - 64,60,000 Tribal Welfare Department.
36 i:ransport Revenue 5,00,000 22,200 5,22,200
38 Grant from centre on the Revenue . •' 11,30,00,000 0 · 11,30,00,000 basis of Twelth Finance
Commission Recommendation.
39 Expenditure pertaining to Revenue 17 ,83,00,090 0 17 ,83,00,000 Food, Civil Supplies and Capital 68,75,00,000 0 68,75,00,000 C6nsumer Protection
Department.-
, ..
41 Tribal Areas Sub-plan Revenue 31,50;02,800 0 31,50,02,800 Capital 53,25,00,600 0 53,25;00,600
42 Public Works relating to Capital 5,50,00,000 0 5,50,00,000 Tribal. Areas Sub-Plan'-
roads and bridges.
43 Expenditure pertaining to Revenue 40,00,000 0 40;00,000 Sports and Youth Welfare
Department.
44 Expenditure pertaining to Revenue 3,00;00,000 0 3,00,00,000 Higher Education Depart-
ment:
45 Minor Irrigation Works Revenue 1,50,00,000. 0 1,50,00,000 Capital 400 0 400
47 Man-Power Planning :ind Revenue 89,00,100 0 89,00,100 Technical Ed ti cation Capital 200 .o 200 Department.
' ,..
48 Administration Upgradation Revenue 2,40,31,00,000 0 2,40,31,00,000 Grant Under Eleventh
Finance Commission.
58 Expenditure on Relief on · Revenue 84,00,00,000 0 84,00,00,000 account of Natural Calami-
I ties and Scarcity.
I
64 Scheduled Caste Sub Pfan Revenue 13,27,64,700 0 13.27 ,64,700 I Capital 16,50,00,400 0 16,50,00,400
67 Public Works-Buildings 100 Revenue 0 100 Capital ." 2,55,00,000 0 2,55,00,000
68 Public.works relating to Capital 1,30,00,000 0 1,30,00,000 Tribal Areas Sub-Plan-
Buildings.
/ ~ .
8
~ffi~11~ ~, ~ 17 3flIBf 2010 454 (7)
(1) (2) (3)
Rs. Rs. Rs. 76: Externally aided Projects Capital 50,00;00,000 0 50,00,00,000 pertaining to Public Works
Department.
79 Expenditure pertaining to Revenue 1,600 0 1,600 Medical Education Depart-
ment.
80 Financial assistance to Three Revenue 49,44,00,000 0 49,44,00,000 . tier Panchayati Raj Institu- a tions.
81 Financial assistance to Urban Revenue 28,04,21,000 0 28,04,21,000 bodies.
82 Financial assistance to Three Revenue 8,00,000 0 8,Q0,000 tier Panchayati Raj Institu-
9
..
, ..
10