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Bihar act 008 of 2017 : The BIHAR LEGISLATURE (PAY, ALLOWANCES AND PENSION OF MEMBERS) (AMENDMENT) ACT, 2017

बहार असाधारण बहार

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सरकार ारा ूकािशत

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[Bihar Act 8, 2017]

BIHAR LEGISLATURE (PAY, ALLOWANCES AND PENSION OF MEMBERS)

(AMENDMENT) ACT, 2017

AN

ACT

TO AMEND THE BIHAR LEGISLATURE (PAY, ALLOWANCES AND PENSION

OF MEMBERS) ACT, 2006 (BIHAR ACT 16, 2006)

Be it enacted by the legislature of the State of Bihar in the sixty eighth Year of the Republic of India as follows :-

1. Short title and commencement.—(1) This Act may be called the Bihar Legislature (Pay, Allowances And Pension of Members) (Amendment) Act, 2017.

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(2) It shall come into force from the date of publication of the notification in the Official gazette.

2. Preamble of The Bihar Act 16, 2006 shall be substituted by the following:-

"Preamble-Act for determination of Pay Allowances and Pension of the members of Legislature of Bihar State under the Provisions mentioned in Article 195 read with Article 245 and Article 246 (3) of the Constitution of India. "

By order of the Governor of Bihar,

SURENDRA PRASAD SHARMA,

Secretary to Government.

———— अधी*क, सिचवालय मुिणालयुुु , बहार, पटना ारा ूकािशत एवंंंं मु/ित।ुुु बहार गजट (असाधारण) 302-571+400-ड%0ट%0पी0।

Website: http://egazette.bih.nic.in

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