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Bihar act 027 of 2017 : The BIHAR AGRICULTURE MARKET YARD LAND TRANSFER ACT, 2017

नबंधन सं या पी0ट0-40 ॢबहर गजट

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Øekad [kkrk la0 [ksljk la0 [kfr;kuh jdok izLrkfor jdok
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02 612 1390 1391 1393 1394 0-72 Mh0 0-14 Mh0 0-03 Mh0 0-20 Mh0 0-71-25 Mh0 0-13-77 Mh0 0-02-75 Mh0 0-18-25 Mh0
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ॢबहर गजट [सधरण 13 दस बर 2017 3

Øekad [kkrk la0 [ksljk la0 [kfr;kuh jdok izLrkfor jdok
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06 773 1457 1455 0-02 Mh0 1-49 Mh0 0-02-00 Mh0 1-14-15 Mh0
07 829 1451 0-22 Mh0 0-27-54 Mh0
08 833 1444 0-22 Mh0 0-15-37 Mh0
09 840 1450 2-0+6 Mh0 2-02-50 Mh0
10 842 1443 0-14 Mh0 0-14-72 Mh0
11 843 1448 0-34 Mh0 0-31-33 Mh0
12 844 1447 0-57 Mh0 0-59-70 Mh0
13 967 1401 0-67 Mh0 0-56-59 Mh0
14 524 1452 0-71 Mh0 0-63-59 Mh0
15 841 1442 0-13 Mh0 0-06-77 Mh0
16 853 1446 0-27 Mh0 0-19-85 Mh0
17 838 1445 0-5 Mh0 0-01-00 Mh0
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4 ॢबहर गजट [सधरण 13 दस बर 2017

[Bihar Act 27, 2017]

BIHAR AGRICULTURE MARKET YARD LAND TRANSFER ACT, 2017

AN

ACT

TO PROVIDE FOR THE TRANSFER OF LAND OF THE AGRICULTURE MARKET

YARD, PATNA CITY LAND FOR THE PURPOSE OF CONSTRUCTION OF MULTIPURPOSE

PRAKASH KENDRA AND GARDEN BASED ON THE LIFE OF SHREE GURU GOBIND

SINGH JEE MAHARAJ

Preamble.—Whereas, it is necessary and expedient to construct the multipurpose Prakash Kendra and Garden on the occasion of 350thjubilee of the tenth Sikh Guru Shree Guru Govind Singh Jee Maharaj based on his enlightened life and glorious historical event for the state, and; Whereas, the certain land of Agriculture Department has been earmarked for the construction of multipurpose Prakash Kendra and garden, the transfer of which to the Tourism Department is also necessary,

Now, therefore, be it enacted by the legislature of the State of Bihar in the sixty eighth year of the Republic of India as follows:-

1. Short title, extent and commencement.— (1) This Act may be called the Bihar Agriculture Market Yard Land Transfer Act, 2017.

(2) It shall extent to the land transfer for Shree Guru Govind Singh Multipurpose Prakash Kendra and Garden.

(3) It shall come into force at once.

2. Definations. In this Act unless there is anything repugnant to the subject or context-

(i) "Act" means The Bihar Agriculture Market Yard Land Transfer Act, 2017;

(ii) "Schedule" means schedule annexed to this Act;

(iii) "Government" means the State Government of Bihar;

(iv) "Agriculture Department" means the Agriculture Department of the Government of Bihar;

(v) "Tourism Department" means the Tourism Department of the Government of Bihar;

(vi) "Market Yard" means Market Yard under Agriculture Department of the State of Bihar.

3. Transfer of Market Yard Land.— The State Government may permanently transfer such land of Bihar Agriculture Produce Market Yard, Patna City which have been vested in the State Government by the Bihar Agricultural Produce (Repeal) Act, 2006 and which is mentioned in the schedule annexed to this Act to the Tourism Department for the construction of multipurpose Prakash Kendra and Garden based on the life of Shree Guru Govind Singh.

4. Repeal and Savings.—(1) The Bihar Agriculture Market Yard Land Transfer Ordinance, 2017 (Bihar Ordinance No.-2, 2017) is hereby repealed.

(2) Notwithstanding such repeal, anything done or any action taken in exercise of any power conferred by or under the said ordinance shall be deemed to have been done or taken in exercise of the powers conferred by or under this Act as if this Act was come into force on the day on which such thing was done or action taken.

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ॢबहर गजट [सधरण 13 दस बर 2017 5

SCHEDULE

Statement of Land of Market Yard of, Agriculture Department to be transfer to the Tourism Department by the State Government:-

10 (Ten) acrs plot of land acquired for Market Yard, Patna City located in Mauja- Shimli Murarpur, Thana Number-38.

Proposed land details are as follows-

Sl No Khata No. Khesra No. Khatihani area Proposed Area
01 471 1396 1449 0-30 D 0-17 D 0-28-88 D 0-15-75 D
02 612 1390 1391 1393 1394 0-72 D 0-14 D 0-03 D 0-20 D 0-71-25 D 0-13-77 D 0-02-75 D 0-18-25 D
03 614 1392 1395 0-10 D 0-21 D 0-11-24 D 0-22-44 D
04 718 1397 1398 1399 1400 1453 1454 0-33 D 0-26 D 0-24 D 0-24 D 0-64 D 0-29 D 0-33-44 D 0-24-52 D 0-24-00 D 0-19-51 D 0-60-43 D 0-28-40 D
05 769 1456 0-15 D 0-10-15 D
06 773 1457 1455 0-02 D 1-49 D 0-02-00 D 1-14-15 D
07 829 1451 0-22 D 0-27-54 D
08 833 1444 0-22 D 0-15-37 D
09 840 1450 2-06+ D 2-02-50 D
10 842 1443 0-14 D 0-14-72 D
11 843 1448 0-34 D 0-31-33 D
12 844 1447 0-57 D 0-59-70 D
13 967 1401 0-67 D 0-56-59 D
14 524 1452 0-71 D 0-63-59 D
15 841 1442 0-13 D 0-06-77 D
16 853 1446 0-27 D 0-19-85 D
17 838 1445 0-+ 5 D 0-01-00 D
Total &11-36 Acre 10-00-02 Acre

By order of the Governor of Bihar,

MANOJ KUMAR,

Joint Secretary to the Government.

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[ध¡क स०चवलय म१णलय ॢबहर पटन हर क०शत eव # म१ॢ त?

ॢबहर गजट

[सधरण 1179%5'1+400%ड+ट,+प+?

Website: http://egazette.bih.nic.in

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