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West bengal act 017 of 1977 : West Bengal University Laws Amendment (Repealing) Act, 1977

Preamble

[West Bengal Act No. 17 of 1977]1[1st August, 1977]

An Act to repeat the West Bengal University Laws Amendment Act, 1976.

Whereas it is expedient to repeal the West Bengal University Laws Amendment Act, 1976 (West Ben. Act V of 1976);

It is hereby enacted in the Twenty-eighth Year or the Republic of India, by the Legislature of West Bengal, as follows:-

1 For Statement of Objects and Reasons, see the Calcutta Gazette Extraordinary. Part IV, of the 24th March, 1977; for proceedings of the West Bengal Legislative Assembly, see the proceedings of the meeting of that Assembly held on the 11th April, 1977.

Section 1. Short title

1. Short title.- This Act may be called the West Bengal University Laws Amendment (Repealing) Act, 1977.

Section 2. Repeal of West Ben. Act V of 1976

2. Repeal of West Ben. Act V of 1976.- The West Bengal University Laws Amendment Act, 1976, is hereby repealed.