| [West Bengal Act No. 17 of 1977]1 | [1st August, 1977] |
An Act to repeat the West Bengal University Laws Amendment Act, 1976.
Whereas it is expedient to repeal the West Bengal University Laws Amendment Act, 1976 (West Ben. Act V of 1976);
It is hereby enacted in the Twenty-eighth Year or the Republic of India, by the Legislature of West Bengal, as follows:-
1 For Statement of Objects and Reasons, see the Calcutta Gazette Extraordinary. Part IV, of the 24th March, 1977; for proceedings of the West Bengal Legislative Assembly, see the proceedings of the meeting of that Assembly held on the 11th April, 1977.
1. Short title.- This Act may be called the West Bengal University Laws Amendment (Repealing) Act, 1977.
2. Repeal of West Ben. Act V of 1976.- The West Bengal University Laws Amendment Act, 1976, is hereby repealed.