| [West Bengal Act No. 43 of 1979]1 | [8th April, 1980] |
An Act to repeal the West Bengal Gramdan Act, 1964.
Whereas it is expedient to repeal the West Bengal Gramdan Act, 1964 (West Ben. Act XXVII of 1964);
It is hereby enacted in the Thirtieth Year or the Republic of India, by the Legislature of West Bengal, as follows:-
1 For Statement or Objects and Reasons, see the Calcutta Gazette, Extraordinary, Part IV of the 30th August, 1979, page 1664; for proceedings of the West Bengal Legislative Assembly, see the proceedings of the meeting of that Assembly held on the 11th September, 1979.
1. Short title.- This Act may be called the West Bengal Gramdan (Repealing) Act, 1979.
2. Repeal of West Ben. Act XXVII of 1964.- The West Bengal Gramdan Act, 1954 is hereby repealed.