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Tamil nadu act 011 of 1994 : Tamil Nadu Cinemas (Regulation) Amendment Act, 1994

Preamble

Tamil Nadu Cinemas (Regulation) Amendment Act, 1994*

[Tamil Nadu Act No. 11 of 1994][3rd March, 1994]

An Act further to amend the Tamil Nadu Cinemas (Regulation) Act, 1955

Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Forty-fourth Year of the Republic of India as follows:-

* Received the assent of the Governor on the 3rd March, 1994 and published in the Tamil Nadu Government Gazette, Extraordinary.

Section 1. Short title and commencement

1. Short title and commencement.- (1) This Act may be called the Tamil Nadu Cinemas (Regulation) Amendment Act, 1994.

(2) It shall come into force at once.

Section 2. Amendment of section 5-A

2. Amendment of section 5-A.- In section 5-A of the Tamil Nadu Cinemas (Regulation) Act, 1955, in sub-section (1), in clause (d),-

(1) in item (v), the word "and" shall be added at the end;

(2) in item (vi), the word "and" occurring at the end shall be omitted;

(3) item (vii) shall be omitted.