haryana act 022 of 1979 : Punjab Urban Immovable Property Tax (Haryana Repealing) Act, 1979

Punjab Urban Immovable Property Tax (Haryana Repealing) Act, 1979

HARYANA ACT 022 OF 1979

16 October, 1979

1	2	3	4
Year	No.	Short title	Whether repealed or otherwise affected by legislation
1979	22	The Punjab Urban Immovable Property Tax (Haryana Repealing) Act, 1979

An Act to repeal the Punjab Urban Immovable Property Tax Act, 1940, in its application to the State of Haryana.

Be it enacted fay the Legislature of the State of Haryana in the Thirtieth Year of the Republic of India as follows:

Section 1. Short title and commencement

This Act may be called the Punjab Urban Immovable Property Tax (Haryana Repealing) Act, 1979.

(2) It shall be deemed to have come into force on the 1st April, 1977.

Section 2. Repeal

The Punjab Urban Immovable Property Tax Act, 1940, in its application to the State of Haryana is hereby repealed.

1. For Statement of Objects and Reasons, see Haryana Government Gazette (Extra.), dated the 21st September, 1979, page 1680.

2. [Received the assent of the Governor of Haryana on the 16th October, 1979, and first published for general information in the Haryana Government Gazette (Extraordinary), Legislative Supplement Part I of 19th October, 1979]