Orissa Industrial Infrastructure Development Corporation (Amendment) Act, 1994*
| [Orissa Act No. 4 of 1995] | [3rd February, 1995] |
An Act to Amend the Orissa Industrial Infrastructure Development Corporation Act, 1980.
Be it enacted by the Legislature of the State of Orissa in the Forty-fifth Year of the Republic of India, as follows:-
* [Received the assent of the Governor on the 3rd February, 1995, first published in an extraordinary issue of the Orissa Gazette, dated the 17th February, 1995]
1. Short title.- This Act may be called the Orissa Industrial Infrastructure Development Corporation (Amendment) Act, 1994.
2. Amendment of section 27.- In the Orissa Industrial Infrastructure Development Corporation Act, 1980 (Orissa Act 1 of 1981), in sub-section (2) of section 27, the comma and words "in consultation with the Comptroller and Auditor-General of India" shall be omitted.