Himachal Pradesh Universities of Agriculture, Horticulture and Forestry (Amendment) Act, 1998*
| [Himachal Pradesh Act No. 18 of 1998]1 | [8th September, 1998] |
An Act further to amend the Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986 (Act No. 4 of 1987).
Be it enacted by the Legislative Assembly of Himachal Pradesh in the Forty-ninth Year of the Republic of India, as follows:-
1. Passed in Hindi by the Himachal Pradesh Vidhan Sabha. For Statement of Object and Reasons see R.H.P. Extra., dated 24.7.1998, p. 2737 & 2740.
* Received the assent of the Governor on 8.9.1998 and was published both in Hindi and English in R.H.P. Extra., dated 11.9.1998, p. 3347-3350
1. Short title.- This Act may be called the Himachal Pradesh Universities of Agriculture, Horticulture and Forestry (Amendment) Act, 1998.
2. Amendment of section 45.- In section 45 of the Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986, (4 of 1987) in sub-section (1), for the words "on or after", the words "on or before" shall be substituted.