Haryana act 003 of 2006 : Haryana Legislative Assembly Speaker's and Deputy Speaker's Salaries and Allowances (Amendment) Act, 2005

Preamble

Haryana Legislative Assembly Speaker's and Deputy Speaker's Salaries and Allowances (Amendment) Act, 2005^*

[Haryana Act No. 3 of 2006]

[9th January, 2006]

An Act further to amend the Haryana Legislative Assembly Speaker's and Deputy Speaker's Salaries and Allowances Act, 1975.

Be it enacted by the Legislature of the State of Haryana in the Fifty-sixth Year of the Republic of India as fallows:-

* [Received the assent of the Governor on 9th January, 2006 and published in the "Haryana Government Gazette", Extraordinary, No. Leg. 3/2006, dated 13th January, 2006].

Section 1. Short title

1. Short title.- This Act may be called Haryana Legislative Assembly Speaker's and Deputy Speaker's Salaries and Allowances (Amendment) Act, 2005.

Section 2. Amendment of Section 3 of Haryana Act 3 of 1975

2. Amendment of Section 3 of Haryana Act 3 of 1975.- In sub-section (1) of section 3 of the Haryana Legislative Assembly Speaker's and Deputy Speaker's Salaries and Allowances Act, 195, for the words "eleven thousand rupees", the voids "twelve, thousand rupees" shall be substituted.