Gujarat State Guarantees (Amendment) Act, 1998*
| [Gujarat Act No. 6 of 1998] | [11th July, 1998] |
An Act further to amend the Gujarat State Guarantees Act, 1963.
It is hereby enacted in the Forty-ninth Year of the Republic of India as follows:
* (Received the assent of the Governor on 11th July, 1998 and published in the Gujarat Government Gazette on the 13th July, 1998)
1. Short title.- This Act may be called the Gujarat State Guarantees (Amendment) Act, 1998.
2. Amendment of section 2 of Guj. XXII of 1963.- In the Gujarat State Guarantees Act, 1963 (Guj. XXII of 1963.), in section 2, in sub-section (1), for the letters and figures "Rs. 80,00,00,00,000", the letters and figures "Rs. 110,00,00,00,000" shall be substituted.