Gujarat State Guarantees (Amendment) Act, 1972*
| [Gujarat Act No. 8 of 1972] | [7th July, 1972] |
An Act further to amend the Gujarat State Guarantees Act, 1963.
It is hereby enacted in the Twenty-third Year of the Republic of India as follows:-
* (Received the assent of the Governor on 7th July, 1972 and published in the Gujarat Government Gazette on the 12th July, 1972)
1. Short title.- This Act may be called the Gujarat State Guarantees (Amendment) Act, 1972.
2. Amendment of section 2 of Gaj. XX of 1963.- In sub-section (1) of section 2 of the Gujarat State Guarantees Act, 1963 (Guj. XXII of 1963.), for the letters and figures "Rs. 5,00,00,00,000" the fetters and figures "Rs. 7,50,00,00,000" shall be substituted.