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Gujarat act 014 of 1966 : Gujarat State Guarantees (Amendment) Act, 1966

Preamble

Gujarat State Guarantees (Amendment) Act, 1966*

[Gujarat Act No. 14 of 1966][29th September, 1966]

An Act further to amend the Gujarat State Guarantees Act, 1963.

It is hereby enacted in the Seventeenth Year of the Republic of India as follows:-

* (Received the assent of the Governor on 29th September, 1966 and published in the "Gujarat Government Gazette" on the 30th September, 1966)

Section 1. Short title

1. Short title.- This Act may be called the Gujarat State Guarantees (Amendment) Act, 1966.

Section 2. Amendment of section ??? of Guj. ??? of 1963

2. Amendment of section ??? of Guj. ??? of 1963.- In sub-section (1) of section 2 of the Gujarat State Guarantees Act, 1963 (Guj. XXII of 1963.), for the letters and figures "Rs. 1,75,00,00,000" the letters and figures "Rs. 3,00,00,00,000" shall be substituted.