Gujarat Ministers' Salaries and Allowances (Amendment) Act, 1980*
| [Gujarat Act No. 21 of 1980] | [13th October, 1980] |
An Act further to amend the Gujarat Ministers' Salaries and Allowances Act, 1960.
It is hereby enacted in the Thirty-first Year of the Republic of India as follows:-
* Received the Assent of the Governor on the 13th October, 1980, is hereby published for general information.
1. Short title.- This Act may be called the Gujarat Ministers' Salaries and Allowances (Amendment) Act, 1980.
2. Amendment of section 14 of Guj. VI of 1960.- In the Gujarat Ministers' Salaries and Allowances Act, 1960 (Guj. VI of 1960), in section 14, for sub-section (1), the following sub-section shall be substituted, namely:-
"(1) The State Government may, by notification in the Official Gazette make rules or orders for carrying out the purposes of this Act."