An act to repeal the Gujarat Land Acquisition (Industrial Areas) (Repeal) Act, 1966.
It is hereby enacted in the Seventeenth Year of the Republic of India as follows:
This Act may be called the Gujarat Land Acquisition (Industrial Areas) (Repeal) Act, 1966.
The Gujarat Land Acquisition (Industrial Areas) (Repeal) Act, 1966 (Guj. XLVI of 1961) is hereby repealed.
1. (Received the assent of the President on 14th May, 1966 and published in the Gujarat Government Gazette on the 25th May 1966)